Parveenabanu W/O Allabksh Suraleshwar vs Gulam Maqbool S/O Moulali Bhattakal
2026 Latest Caselaw 200 Kant

Karnataka High Court

Parveenabanu W/O Allabksh Suraleshwar vs Gulam Maqbool S/O Moulali Bhattakal on 13 January, 2026

Author: Mohammad Nawaz

Bench: Mohammad Nawaz

                                                      -1-
                                                              NC: 2026:KHC-D:317-DB
                                                             RFA No. 100408 of 2024


                          HC-KAR




                        IN THE HIGH COURT OF KARNATAKA, AT DHARWAD

                              DATED THIS THE 13TH DAY OF JANUARY 2026

                                              PRESENT

                          THE HON'BLE MR. JUSTICE MOHAMMAD NAWAZ

                                                AND

                                THE HON'BLE MRS JUSTICE GEETHA K.B.

                      REGULAR FIRST APPEAL NO. 100408 OF 2024 (PAR/POS)

                         BETWEEN:

                         PARVEENABANU
                         W/O. ALLABKSH SURALESHWAR,
                         AGE: 39 YEARS,
                         OCC: HOUSEHOLD WORK,
                         R/O. KANCHAGAR STREET,
                         HANGAL, TQ: HANGAL,
                         DIST: HAVERI-581 104.
                                                                         ...APPELLANT
                         (BY MISS. GAYATRI S.R., ADVOCATE)
BHARATHI
HM
                         AND:
Digitally signed by
BHARATHI H M
Location: HIGH
COURT OF
                         1.    GULAM MAQBOOL
KARNATAKA
DHARWAD BENCH
DHARWAD
                               S/O. MOULALI BHATTAKAL,
                               AGE: 35 YEARS,
                               OCC: AGRICULTURE,
                               R/O. VIJAY NAGAR,
                               HANGAL, TQ: HANGAL,
                               DIST: HAVERI-581 104.

                         2.    MEHABOOBJAN
                               S/O. MOULALI BHATTAKAL,
                               AGE: 44 YEARS,
                               OCC: AGRICULTURE,
                              -2-
                                    NC: 2026:KHC-D:317-DB
                                   RFA No. 100408 of 2024


HC-KAR




     R/O. VIJAY NAGAR,
     HANGAL, TQ: HANGAL,
     DIST: HAVERI-581 104.

3.   RAHIMBANU
     W/O. ABDUL AZEEM SULTANPUR,
     AGE: 45 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O. VIJAY NAGAR,
     HANGAL, TQ: HANGAL,
     DIST: HAVERI-581 104.

4.   GULSHANBANU
     W/O. SAMIULLA ANSARI,
     AGE: 37 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O. AT AND POST: MASUR,
     TQ: HIREKERUR,
     DIST: HAVERI-581 111.
                                           ...RESPONDENTS
(BY SRI. MAHESH WODEYAR, ADVOCATE FOR R1, R2;
    SRI. N.R. KUPPELUR, ADVOCATE FOR R3;
    SRI. VINAYKUMAR BHAT, ADVOCATE FOR R4)

     THIS RFA IS FILED UNDER SECTION 96 OF CPC, 1908
PRAYING TO SET ASIDE THE JUDGMENT AND DECREE DATED
03.04.2021 PASSED BY THE ADDITIONAL SENIOR CIVIL JUDGE
AND JMFC, HANGAL IN O.S. NO.60/2020 AND ETC.

     THIS APPEAL, COMING ON FOR FURTHER ORDERS, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:    THE HON'BLE MR. JUSTICE MOHAMMAD NAWAZ
           AND
           THE HON'BLE MRS JUSTICE GEETHA K.B.
                              -3-
                                      NC: 2026:KHC-D:317-DB
                                     RFA No. 100408 of 2024


HC-KAR




                        ORAL JUDGMENT

(PER: THE HON'BLE MRS JUSTICE GEETHA K.B.)

Learned counsel for the appellant has filed a memo

dated 12.01.2026 to withdraw the appeal.

Memo is placed on record.

In view of the settlement arrived between the parties

and memo to that effect is filed, appellant is permitted to

withdraw the appeal. Hence, appeal is dismissed as

withdrawn.

Pending IAs does not survive for consideration.

Sd/-

(MOHAMMAD NAWAZ) JUDGE

Sd/-

(GEETHA K.B.) JUDGE

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