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Mr. Prem Kiran Pinto vs Mrs. Sandra Pais
2026 Latest Caselaw 125 Kant

Citation : 2026 Latest Caselaw 125 Kant
Judgement Date : 8 January, 2026

[Cites 0, Cited by 0]

Karnataka High Court

Mr. Prem Kiran Pinto vs Mrs. Sandra Pais on 8 January, 2026

                                           -1-
                                                      NC: 2026:KHC:1106-DB
                                                     MFA No. 6555 of 2024
                                                 C/W MFA No. 6892 of 2024

                HC-KAR




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                         DATED THIS THE 8TH DAY OF JANUARY, 2026
                                        PRESENT
                         THE HON'BLE MR. JUSTICE JAYANT BANERJI
                                          AND
                           THE HON'BLE MR. JUSTICE T.M.NADAF
                MISCELLANEOUS FIRST APPEAL NO. 6555 OF 2024 (IDA)
                                          C/W
                MISCELLANEOUS FIRST APPEAL NO. 6892 OF 2024 (IDA)


                IN MFA No. 6555/2024

                BETWEEN:

                MR.PREM KIRAN PINTO,
                S/O CYRIL PINTO,
                AGED ABOUT 40 YEARS,
                RESIDING AT MOGARNAD HOUSE,
                NEAR MOGARNAD CHURCH,
Digitally       KARINGANA POST,
signed by K G
RENUKAMBA       AMTOOR VILLAGE, BANTWAL TALUK,
Location:       D.K.DISTRICT-574 222.
HIGH COURT                                                    ...APPELLANT
OF
                (BY SRI.RAVISHANKAR SHASTRY.G, ADVOCATE)
KARNATAKA

                AND:

                MRS.SANDRA PAIS,
                W/O PREM KIRAN PINTO,
                AGED ABOUT 41 YEARS,
                RESIDING AT PREETHI NAGAR HOUSE,
                LOBO COMPOUND,
                             -2-
                                       NC: 2026:KHC:1106-DB
                                      MFA No. 6555 of 2024
                                  C/W MFA No. 6892 of 2024

HC-KAR




SHAKTHI NAGAR POST,
SHAKTHI NAGAR VILLAGE,
MANGALURU TALUK,
D.K.DISTRICT PIN-575 016.
                                             ...RESPONDENT


     THIS MFA IS FILED U/S.55 OF INDIAN DIVORCE ACT,
AGAINST THE JUDGMENT AND DECREE DATED 21.08.2024
PASSED IN MC NO.61/2016 ON THE FILE OF THE PRL. SENIOR
CIVIL JUDGE AND JMFC, BANTWAL, D.K, DISMISSING THE
PETITION FILED U/S.10(IX)(x) OF INDIAN DIVORCE ACT,
CONSEQUENTLY    ALLOWING      THE    COUNTER    CLAIM     OF
RESPONDENT.


IN MFA NO. 6892/2024

BETWEEN:

MR.PREM KIRAN PINTO,
S/O CYRIL PINTO,
AGED ABOUT 40 YEARS,
RESIDING AT MOGARNAD HOUSE,
NEAR MOGARNAD CHURCH,
KARINGANA POST,
AMTOOR VILLAGE,
BANTWAL TALUK,
D.K.DISTRICT-574 222.
                                           ...APPELLANT

(BY SRI.RAVISHANKAR SHASTRY.G., ADVOCATE)

AND:
MRS.SANDRA PAIS,
W/O PREM KIRAN PINTO,
                               -3-
                                         NC: 2026:KHC:1106-DB
                                        MFA No. 6555 of 2024
                                    C/W MFA No. 6892 of 2024

HC-KAR




AGED ABOUT 41 YEARS,
RESIDING AT PREETHI NAGAR HOUSE,
LOBO COMPOUND,
SHAKTHI NAGAR POST,
SHAKTHI NAGAR VILLAGE,
MANGALURU TALUK,
D.K.DISTRICT-575 016.
                                            ...RESPONDENT

    THIS MFA IS FILED UNDER SECTION 55 OF INDIAN
DIVORCE ACT, AGAINST THE JUDGMENT AND DECREE
DATED 21.08.2024 PASSED IN MC.NO.61/2016 ON THE
FILE OF THE PRL. SENIOR CIVIL JUDGE AND JMFC,
BANTWAL D.K, DISMISSING THE PETITION FILED UNDER
SECTION 10(IX)(x) OF INDIAN DIVORCE ACT, ALLOWING
THE COUNTER CLAIM OF RESPONDENT.


     THESE APPEALS, COMING ON FOR FINAL HEARING, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:    HON'BLE MR. JUSTICE JAYANT BANERJI
          and
          HON'BLE MR. JUSTICE T.M.NADAF

                      ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)

Memo for withdrawal has been filed by the learned

counsel for the appellant stating that the parties have resolved

their differences and staying together as husband and wife.

NC: 2026:KHC:1106-DB

HC-KAR

The Miscellaneous First Appeals are accordingly dismissed

as withdrawn.

Sd/-

(JAYANT BANERJI) JUDGE

Sd/-

(T.M.NADAF) JUDGE

BVK List No.: 1 Sl No.: 16

 
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