Basavaraj And Anr vs Gangamma
2025 Latest Caselaw 8888 Kant

Karnataka High Court

Basavaraj And Anr vs Gangamma on 26 September, 2025

Author: Shivashankar Amarannavar

Bench: Shivashankar Amarannavar

                                              -1-
                                                           NC: 2025:KHC-K:5859
                                                        RSA No. 200040 of 2018


                    HC-KAR




                              IN THE HIGH COURT OF KARNATAKA,

                                      KALABURAGI BENCH

                        DATED THIS THE 26TH DAY OF SEPTEMBER, 2025

                                            BEFORE

                   THE HON'BLE MR. JUSTICE SHIVASHANKAR AMARANNAVAR

                     REGULAR SECOND APPEAL NO. 200040 OF 2018 (PAR)

                   BETWEEN:

                   1.   BASAVARAJ
                        S/O SIDDAPPA JUMMANAGOL,
                        AGED ABOUT 19 YEARS,
                        OCC: AGRICULTURE,
                        R/AT: KALKERI,
                        TQ: SINDGI,
                        DIST: VIJAYAPURA.

                   2.   UMESH
                        S/O SIDDAPPA JUMMANAGOL,
                        AGED ABOUT 17 YEARS,
                        OCC: NIL,
Digitally signed        APPELLANT NO.2 IS MINOR,
by KHAJAAMEEN           GUARDIAN AND NEXT
MALAGHAN
                        FRIEND HIS NATURAL MOTHER
Location: HIGH
COURT OF                SMT. MAHADEVI
KARNATAKA               W/O SIDDAPPA JUMMANAGOL,
                        AGED ABOUT 56 YEARS,
                        OCC: HOUSEHOLD,
                        R/AT: KALKERI,
                        TQ: SINDGI, DIST: VIJAYAPURA.

                                                                 ...APPELLANTS

                   (BY SRI G.G.CHAGASHETTI, ADVOCATE)
                               -2-
                                           NC: 2025:KHC-K:5859
                                      RSA No. 200040 of 2018


HC-KAR




AND:


   GANGAMMA
   W/O SIDDAPPA JUMMANAGOL,
   AGE 64 YEARS,
   OCC: HOUSEHOLD,
   R/AT: KALKERI,
   NOW RESIDING AT KOKATANUR,
   TQ: SINDGI, VIJAYAPURA - 586 101.

                                                ...RESPONDENT


       THIS RSA IS FILED UNDER SECTION 100 OF THE CPC,

PRAYING TO SET ASIDE THE JUDGMENT AND DECREE DATED

28.10.2017 PASSED BY THE IV ADDITIONAL DISTRICT AND

SESSION JUDGE, VIJAYAPURA IN R.A.NO.127/2015 AND TO

CONFIRM THE JUDGMENT AND DECREE DATED 31.07.2015

PASSED BY THE SENIOR CIVIL JUDGE AND JMFC, SINDAGI

O.S.NO.09/2009 IN THE INTEREST OF JUSTICE.


       THIS   RSA,   COMING   ON    FOR   ORDERS,   THIS   DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:    HON'BLE MR. JUSTICE SHIVASHANKAR
          AMARANNAVAR
                                   -3-
                                                  NC: 2025:KHC-K:5859
                                               RSA No. 200040 of 2018


HC-KAR




                         ORAL JUDGMENT

Learned counsel for appellants files memo seeking

withdrawal of the appeal.

2. Memo reads thus;

"The appellants submit that they have not interested to prosecute the above Regular Second Appeal, as matter is settled out of Court. The appellants and respondents are same party in RSA.No.200041/2018 in the said appeal they have filed detailed memo for withdrawal of the above matter. Therefore, the above appeal may kindly dismissed as withdrawn, in the interest of justice and equity."

3. In view of the memo, the appeal is dismissed

as withdrawn.

Sd/-

(SHIVASHANKAR AMARANNAVAR) JUDGE

DSP