K H Jayashreela Reddy vs Dr K J Ajay
2025 Latest Caselaw 8527 Kant

Karnataka High Court

K H Jayashreela Reddy vs Dr K J Ajay on 17 September, 2025

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                             -1-
                                                          NC: 2025:KHC:37507
                                                        MFA No. 8004 of 2022


                   HC-KAR




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 17TH DAY OF SEPTEMBER, 2025

                                           BEFORE
                    THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
                   MISCELLANEOUS FIRST APPEAL NO. 8004 OF 2022 (CPC)
                   BETWEEN:

                   1.    K H JAYASHREELA REDDY
                         S/O SRI L LATE HANUMANTHA REDDY
                         AGED ABOUT 78 YEARS, R/A NO.11/2,
                         PALACE CROSS ROAD, VASANTHA NAGAR,
                         BENGALURU - 560 052.
                                                                ...APPELLANT
                   (BY SRI. S V PRAKASH., ADVOCATE)
                   AND:

                   1.    DR K J AJAY
                         S/O K H JAYASHEELA REDDY
                         AGED ABOUT 38 YEARS,
                         R/A AJAY NURSING HOME,
                         NEAR OLD BUS STAND,
                         CHALLAKERE TOWN, CHALLAKERE,
Digitally signed         CHITRADURGA DISTRICT.
by RAMYA D
                                                              ...RESPONDENT
Location: HIGH
COURT OF           (BY SRI. SOMNATH H S., ADVOCATE)
KARNATAKA                THIS MFA IS FILED U/O 43 RULE 1(r) R/W SECTION 151
                   OF CPC, AGAINST THE ORDER DATED 18.11.2022 PASSED ON
                   I.A.NO.2 IN OS.NO.3064/2022 ON THE FILE OF THE 24TH
                   ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU
                   CCH.NO.6, REJECTING THE I.A.NO.2 FILED UNDER ORDER 39
                   RULE 1 AND 2 R/W SECTION 151 OF CPC.IN TIME.
                   C.F. SUFFICIENT.

                       THIS APPEAL, COMING ON FOR ORDER, THIS DAY,
                   JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                              -2-
                                            NC: 2025:KHC:37507
                                          MFA No. 8004 of 2022


HC-KAR




CORAM:     HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR


                        ORAL JUDGMENT

Learned counsel for the appellant has filed a memo

seeking leave of this Court to withdraw the appeal.

2. Memo is placed on record.

3. Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

(HANCHATE SANJEEVKUMAR) JUDGE

TIN