Karnataka High Court
Ryatar Sahakari Sakkare Karkhane ... vs Basanagouda S/O Shivanagouda Patil on 8 September, 2025
Author: S.Sunil Dutt Yadav
Bench: S.Sunil Dutt Yadav
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NC: 2025:KHC-D:11441-DB
WA No. 100342 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA,
AT DHARWAD
DATED THIS THE 8TH DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL
WRIT APPEAL NO. 100342 OF 2025 (GM-RES)
BETWEEN:
RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT,
A CO-OPERATIVE SUGAR FACTORY REGISTERED,
UNDER THE PROVISIONS OF KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959,
HAVING ITS REGISTERED OFFICE AND FACTORY,
REPRESENTED BY ITS MANAGING DIRECTOR,
AT: RANNANAGAR, TIMMAPUR,
TQ. MUDHOL, DIST. BAGALKOT-587313.
...APPELLANT
(BY SRI. SHIVARAJ P. MUDHOL, ADVOCATE)
AND:
Digitally signed by
CHANDRASHEKAR
LAXMAN
KATTIMANI
Location: High
1. BASANAGOUDA S/O. SHIVANAGOUDA PATIL,
Court of
Karnataka, AGED 62 YEARS, OCC: AGRICULTURE,
Dharwad Bench
R/O. JEERAGAL, TQ. MUDHOL,
DIST. BAGALKOT-587313.
2. GEETA W/O. BASANAGOUDA PATIL,
AGED 54 YEARS, OCC: AGRICULTURE,
R/O. JEERAGAL, TQ. MUDHOL,
DIST. BAGALKOT-58313.
3. AJEET S/O. BASANAGOUDA PATIL,
AGED 33 YEARS, OCC: AGRICULTURE,
R/O. JEERAGAL, TQ. MUDHOL,
DIST. BAGALKOT-587313.
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NC: 2025:KHC-D:11441-DB
WA No. 100342 of 2025
HC-KAR
4. MANJUNATH S/O. BASAPPA DASARADDI,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O. CHIKKUR, TQ. MUDHOL,
DIST. BAGALKOT-587122.
5. SUNIL S/O. BASAPPA DASARADDI,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O. JEERAGAL, TQ. MUDHOL,
DIST. BAGALKOT-587122.
6. RAMESH S/O. VITHAL B. PATIL,
AGED 48 YEARS, OCC: AGRICULTURE,
R/O. CHIKKUR, TQ. MUDHOL,
DIST. BAGALKOT-587122.
7. SURESH S/O. VITHAL B. PATIL,
AGED 51 YEARS, OCC: AGRICULTURE,
R/O. CHIKKUR, TQ. MUDHOL,
DIST. BAGALKOT-587122.
8. HANAMANT S/O. BASAPPA KAMAKERI,
AGED 48 YEARS, OCC: AGRICULTURE,
R/O. CHIKKUR, TQ. MUDHOL,
DIST. BAGALKOT-587122.
9. SACHIN KRISHNAPPA DASARADDI,
AGED 27 YEARS, OCC: AGRICULTURE,
R/O. CHIKKUR, TQ. MUDHOL,
DIST. BAGALKOT-587122.
10. THE STATE OF KARNATAKA,
REPRESENTED BY THE COMMISSIONER,
CANE DEVELOPMENT AND DIRECTOR OF SUGAR,
VIDHANA SOUDHA, BENGALURU-560001.
...RESPONDENTS
(BY SRI. V. S. KALASURMATH, AGA FOR R10)
THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH COURT
ACT, 1961, PRAYING TO SET ASIDE THE ORDER DATED 15/07/2024 IN
WRIT PETITION NO.100407/2024 (GM-RES) PASSED BY THE LEARNED
SINGLE JUDGE AND TO DISMISS THE WRIT PETIT0ON FILED BY THE
APPELLANT BY ALLOWING THIS WRIT APPEAL IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR PRELIMINARY HEARING, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2025:KHC-D:11441-DB
WA No. 100342 of 2025
HC-KAR
CORAM: THE HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE S.SUNIL DUTT YADAV)
Memo for disposal is filed, which reads as under:
"The appellant submits as under:
That the appellant has transferred the amount to the
bank account of the Writ Petitioners/Respondents herein.
The copy of the statement of amount transferred to the
writ Petitioners/Respondents is enclosed herewith.
In view of the payment being already made to the
Writ Petitioners/Respondents, the appellants pray that
this Hon'ble Court may kindly be pleased to allow the
Appellants to withdraw the top noted Writ Appeal in the
interest of justice and equity."
2. In light of the same, the appeal is dismissed as not
pressed.
Sd/-
(S.SUNIL DUTT YADAV)
JUDGE
Sd/-
(VIJAYKUMAR A.PATIL)
JUDGE
CLK /CT-AN
