Citation : 2025 Latest Caselaw 8113 Kant
Judgement Date : 8 September, 2025
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NC: 2025:KHC:35209-DB
WA No. 303 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C M JOSHI
WRIT APPEAL NO. 303 OF 2025 (LA-KIADB)
BETWEEN:
1. KARNATAKA INDUSTRIAL AREA
DEVELOPMENT BOARD
4TH FLOOR, KHANIJA BHAVANA,
EAST WING, RACE COURSE ROAD,
BENGALURU-560 001
REP. BY ITS CHIEF EXECUTIVE OFFICER
2. THE SPECIAL LAND ACQUISITION OFFICER
Digitally signed 4TH FLOOR, KHANIJA BHAVAN,
by PRABHAKAR
SWETHA RACE COURSE ROAD,
KRISHNAN
Location: High BANGALORE - 560001
Court of
Karnataka
CORRECT ADDRESS
BHARATH SCOUTS AND GUIDES,
SHANTHI GRUHA, PALACE ROAD,
BENGALURU - 560001
...APPELLANTS
(BY MS. NETRA BALIKAI, ADV. FOR
MS. ANUPARNA BORDOLOI, ADV.)
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NC: 2025:KHC:35209-DB
WA No. 303 of 2025
HC-KAR
AND:
1. SMT. YASHODAMMA
W/O RAJANNA
AGED ABOUT 47 YEARS
2. SRI RAJANNA
S/O LATE CHIKKA KEMPANNA
AGED ABOUT 50 YEARS
3. SMT ANUSHA
D/O C RAJANNA
AGED ABOUT 27 YEARS
4. SRI ARUN KUMAR
S/O C RAJANNA
AGED ABOUT 25 YEARS
ALL R/AT MALIYAPPANAHALLI VILLAGE
VEMAGAL HOBLI,
KOLAR TALUK
KOLAR - 563 101
5. SRI T RAJANNA
S/O LATE THIPPANNA
AGED ABOUT 47 YEARS
R/AT No.40, MALIYAPPANAHALIRI
VILLAGE, VEMAGAL HOBLI
KOLAR DISTRICT - 563101
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WA No. 303 of 2025
HC-KAR
6. SMT ANJANAMMA
W/O LATE DODDA MUNIYAPPA
AGED ABOUT 76 YEARS
7. SRI MANJUNATH D
W/O LATE DODDA MUNIYAPPA
AGED ABOUT 40 YEARS
8. SMT NALINA D
W/O MANJUNATHA D
AGED ABOUT 32 YEARS
9. KUM YASHAS
S/O MANJUNATH D
AGED ABOUT 10 YEARS
10. KUM SINCHANA M N
D/O MANJUNATH D
AGED ABOUT 7 YEARS
PETITIONER NOS.9 AND 10
SINCE MINORS,
REP. BY THEIR NATURAL GUARDIAN
11. SMT ASHA
W/O LATE DODDAMUNIYAPPA
AGED ABOUT 36 YEARS
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WA No. 303 of 2025
HC-KAR
12. SMT VEDAVATHI
D/O LATE DODDAMUNIYAPPA
AGED ABOUT 36 YEARS
13. SMT MUNI VENKATAMMA
W/O LATE CHIKKA MUNIYAPPA
AGED ABOUT 64 YEARS
14. SMT SUMA
D/O LATE CHIKKA MUNIYAPPA
AGED ABOUT 39 YEARS
15. SMT HEMAVATHI
D/O LATE CHIKKA MUNIYAPPA
AGED ABOUT 36 YEARS
16. SMT ANJINAMMA
D/O LATE CHIKKA MINIYAPPA
AGED ABOUT 34 YEARS
17. SMT M C NAGARATHNA
D/O LATE CHIKKA MUNIYAPPA
AGED ABOUT 32 YEARS
18. SRI RAMACHANDRAPPA
S/O LATE ARASAPPA
AGED ABOUT 76 YEARS
19. SMT SAROJAMMA
W/O RAMACHANDRAPPA
AGED ABOUT 71 YEARS
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WA No. 303 of 2025
HC-KAR
20. SRI SRINIVAS R
S/O RAMACHANDRAPPA
AGED ABOUT 53 YEARS
21. SRI NAGESH
S/O RAMACHANDRAPPA
AGED ABOUT 47 YEARS
ALL RESIDING AT
MALIYAPPANAHALLI VILLAGE
VEMAGAL HOBLI
KOLAR TALUK
KOLAR - 563 101
22. SMT BHARATHI
D/O RAMACHANDRAPPA
AGED ABOUT 42 YEARS
R/AT CHIKKANAHALLI VILLAGE
THOTI POST SUGAUR HOBLI
KOLAR TALUK
KOLAR - 563101
23. SRI BHAGATH R M
S/O MANOHAR R
AGED ABOUT 35 YEARS
RESIDING AT No.131,
RAMASWAMY PALYA NARAYANAKOTE,
HOSKOTE - 562114
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WA No. 303 of 2025
HC-KAR
24. SRI VEERA PRATAP CHANDRU
S/O AMMANA CHANDRU
AGED ABOUT 49 YEARS
RESIDING AT No.34-15-38/111 FLAT NO T2,
VIJAYALAKSHMI NAGAR MANDAPETA,
EAST GODAVARI DISTRICT
ANDHRA PRADESH 533308
25. SRI THAKKELLAPALLI RAVI KUMAR
S/O RAMA RAO
AGED ABOUT 45 YEARS
R/AT FLAT No.101,
MANA NUKALA PRIDE,
PLOT NOS.3 AND 4, PANCHAVATI COLONY
NEAR MANA STIDIO AND YSR NILAYAM
MANIKONDA HYDERABAD
TELENGANA - 500080
26. THE STATE OF KARNATAKA
THROUGH ITS PRINCIPAL SECRETARY,
DEPARTMENT OF COMMERCE AND
INDUSTRIES VIDHANA SOUDHA
BANGALORE - 560 001
...RESPONDENTS
(BY SRI. M V. SUNDARA RAMAN, ADV. FOR
C/RESPONDENTS 1 TO 25;
SMT. NAMITHA MAHESH, AGA FOR R26)
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WA No. 303 of 2025
HC-KAR
WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA HIGH
COURT ACT PRAYING TO ALLOW THIS WRIT APPEAL AND SET ASIDE
THE IMPUGNED JUDGMENT DATED 27.01.2025 PASSED BY THE
LEARNED SINGLE JUDGE IN WP No-6195/2023 (LA-KIADB) IN
INTEREST OF JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C M JOSHI
ORAL JUDGMENT
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. The learned counsel appearing for the appellants seeks to
withdraw the present appeal.
2. The appeal is dismissed as withdrawn.
3. Pending applications if any stand disposed of.
Sd/-
(VIBHU BAKHRU) CHIEF JUSTICE
Sd/-
(C M JOSHI) JUDGE
KG
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