Mr Rohan Kevin D Souza vs Mrs Dillon Verginia D Souza
2025 Latest Caselaw 8012 Kant

Karnataka High Court

Mr Rohan Kevin D Souza vs Mrs Dillon Verginia D Souza on 3 September, 2025

                                          -1-
                                                     NC: 2025:KHC:34565-DB
                                                     MFA No. 6917 of 2022


                HC-KAR




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 3RD DAY OF SEPTEMBER, 2025

                                        PRESENT
                         THE HON'BLE MR. JUSTICE JAYANT BANERJI
                                          AND
                         THE HON'BLE MR. JUSTICE UMESH M ADIGA
                MISCELLANEOUS FIRST APPEAL NO. 6917 OF 2022 (GW)


                BETWEEN:

                MR.ROHAN KEVIN D'SOUZA,
                AGED ABOUT 35 YEARS,
                S/O LATE MARK OSWALD D'SOUZA,
                R/AT G.M.HOMES-II,
                FLAT NO.202, BROOKES VILLE LAYOUT,
                NEAR BOLAR POST OFFICE,
                MULIHITHLU, BOLAR,
                MANGALORE-575 001.
Digitally
signed by K G   WORKING AS CUSTOMER
RENUKAMBA       SERVICE AGENT AT FREIGHTWORKS,
Location:       JEBEL ALI, DUBAI,
HIGH COURT
OF              UNITED ARAB EMIRATES,
KARNATAKA       R/A NO.913, AL SHAIBHA TOWERS,
                BARSHA HEIGHTS,
                DUBAI, U.A.E.
                                                              ...APPELLANT
                (BY SRI/SMT.KOUSHALYA ANAND PATTAN.,
                    ADVOCATE (ABSENT))
                           -2-
                                   NC: 2025:KHC:34565-DB
                                   MFA No. 6917 of 2022


HC-KAR




AND:

MRS.DILLON VERGINIA D'SOUZA,
AGED ABOUT 31 YEARS,
D/O MABEL D'SOUZA,
W/O ROHAN KEVIN D'SOUZA,
R/A NO.15-17-882/1,
DILLANN, 2ND MAIN ROAD,
KADRI SHIVABAGH,
MANGALORE-575 002.

AND ALSO WORKING AT:
DUBAI MUNICIPALITY,
ADMIN AND TECHNICAL OFFICE,
SEWAGE TREATMENT
PLANT DEPARTMENT,
WARSAN, AL AWIR ROAD,
NEAR DRAGON MART,
DUBAI, UNITED ARAB EMIRATES.
                                           ...RESPONDENT
(V/O DATED 23.07.2025, SERVICE OF NOTICE
     TO RESPONDENT IS HELD SUFFICIENT)

       THIS MFA IS FILED U/S 47(A) OF GUARDIAN AND
WARDS ACT, AGAINST THE JUDGMENT DATED 06.04.2022
PASSED IN G AND WC.NO.1/2019 ON THE FILE OF THE PRL.
JUDGE, FAMILY COURT, D.K.MANGALURU, DISMISSING THE
PETITION FILED UNDER SECTION 25 OF THE GUARDIANS AND
WARDS ACT.

       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                                 -3-
                                          NC: 2025:KHC:34565-DB
                                          MFA No. 6917 of 2022


 HC-KAR




CORAM:       HON'BLE MR. JUSTICE JAYANT BANERJI
             AND
             HON'BLE MR. JUSTICE UMESH M ADIGA


                        ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)

No one appears to press this appeal.

It is therefore dismissed for non-prosecution.

Sd/-

(JAYANT BANERJI) JUDGE

Sd/-

(UMESH M ADIGA) JUDGE

BVK