K H Rudraiah Since Dead By His Lrs Smt. ... vs Sri. Mudlagiriyappa Since Dead By His ...
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Karnataka High Court

K H Rudraiah Since Dead By His Lrs Smt. ... vs Sri. Mudlagiriyappa Since Dead By His ... on 3 September, 2025

Author: V Srishananda

Bench: V Srishananda

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                                                    NC: 2025:KHC:34440
                                                   RSA No. 734 of 2023


               HC-KAR




              IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 3RD DAY OF SEPTEMBER, 2025

                                          BEFORE
                    THE HON'BLE MR. JUSTICE V SRISHANANDA
               REGULAR SECOND APPEAL NO. 734 OF 2023 (DEC/INJ)
              BETWEEN:

              K H RUDRAIAH
              SINCE DEAD BY HIS LRS

              1.   SMT. LAKSHMAMMA
                   W/O LATE KEMPARAMAIAH
                   AGED ABOUT 65 YEARS.

              2.   SRI. BALARAMA
                   S/O LATE KEMPARAMAIAH,
                   AGED ABOUT 39 YEARS,

              3.   SMT. VARAMAHALAKSHMI
                   W/O SRI. KRISHNAMURTHY
Digitally          D/O LATE KEMPARAMAIAH
signed by          AGED ABOUT 37 YEARS,
CHANDANA
BM            4.   SMT. GOWRAMMA
                   W/O SRI. KRISHNA
Location:
                   D/O ALTE KEMPARAMAIAH
High Court of
                   AGED ABOUT 35 YEARS,
Karnataka
              5.   SMT. LATHA
                   W/O SRI. RAJU
                   D.O LATE KEMPARAMAIAH

              6.   SRI. RAMAKRISHNAPPA
                   S/O LATE RUDRAIAH
                   AGED ABOUT 58 YEARS,
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 HC-KAR



7.   SRI. NANJIAH @ MANJUNATH H R
     W/O LATE RUDRAIAH
     AGED ABOUT 54 YEARS,

8.   SRI. RANGANATH
     S/O LATE RUDRAIAH
     AGED ABOUT 51 YEARS,

     All APPELLANTS ARE
     R/AT SININEERINA BHAVI ROAD,
     HOSPETE, MAGADI TOWN,
     RAMANGARA DISTRICT 562 120.
                                              ...APPELLANTS
(BY SRI. MANOHAR.V, FOR
    SRI. NAGARAJA S.,ADVOCATES)
AND:

SRI. MUDLAGIRIYAPPA
SINCE DEAD BY HIS LRS

1.   SRI. PUTTARANGAIAH
     S/O LATE MUDLIGIRAIAH @ MUDLAGIRIYAPPA
     AGED ABOUT 76 YEARS.

2.   SRI. SIDDARAMAIAH
     S/O LATE MUDLIGIRAIAH @ MUDLAGIRIYAPPA
     AGED ABOUT 75 YEARS,

3.   SMT. GANGALAKSHMAMMA
     W/O GANGARAMAIAH
     AGED ABOUT 62 YEARS,

4.   SMT. GOWRAMMA
     W/O SIDDEABEERAIAH
     AGED ABOUT 61 YEARS,

5.   SRI. VENKATESH
     S/O LATE MUDLIGIRIAH
     AGED ABOUT 51 YEARS,

     R-1 TO R-5 ARE R/AT HOSPET
     MAGADI TOWN,
     RAMANGARA DISTRICT 562 120.
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 HC-KAR



6.    SMT. HANUMAKKA
      W/O GANGABEERAIAH
      AGED ABOUT 66 YEARS,
      R/AT SHETTYPALYA
      SOLUR HOBLI, MAGADI TOWN,
      RAMANGARA DISTRICT 562 120.

7.    SMT. RANGAMMA
      W/O CHIKKANNA
      AGED ABOUT 64 YEARS,

8.    SMT. LAKSHMIDEVAMMA
      W/O CHIKKAGANGAIAH
      AGED AOBUT 6 YEARS

      RESPONDENT NO.7 TO 8 ARE
      R/AT, YENNAGERE, SOLUR HOBLI
      MAGADI TALUK,
      RAMANAGARA DISTRICT - 562 120.

9.    SMT. PUTTAMMA
      W/O LATE RAGASWAMAIAH
      AGED ABOUT 66 YEARS

10.   SMT. NEELAMMA
      W/O NAGARAJU
      AGED ABOUT 51 YEARS.

11.   SRI. RANGANATH
      S/O LATE RANGASWAMAIAH
      AGED ABOUT 43 YEARS

12.   SRI. MUNIRAJU
      S/O LATE. RANGASWAMAIAH
      AGEDA BOUT 40 YEARS.

      RESPONDENTS NO. 8 TO 11 ARE
      R/AT HOSPETE, MAGADI TOWN
      RAMANAGARA DISTRICT - 562 120.


                                            ...RESPONDENTS
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     THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 17.02.2023. PASSED IN RA
NO.44/2014 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL JUDGE
AND JMFC, MAGADI. ALLOWING THE APPEAL AND SETTING ASIDE
THE JUDGMENT AND DECREE DATED 19.09.2009 PASSED IN OS
NO.42/1982 ON THE FILE OF THE PRINCIPAL CIVIL JUDGE (JR. DN).
AND JMFC, MAGADI.

     THIS APPEAL, COMING ON FOR ORDERS,             THIS   DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM: HON'BLE MR. JUSTICE V SRISHANANDA


                         ORAL JUDGMENT

Learned counsel's submission is rejected.

The appeal stands dismissed for non-prosecution.

Sd/-

(V SRISHANANDA) JUDGE

BMC