Karnataka High Court
Khadarsab Razaqsab Sanadi vs Smt.Pashabi Mohiddinsab Sanadi on 2 September, 2025
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NC: 2025:KHC-D:11158
RSA No. 100903 of 2016
HC-KAR
IN THE HIGH COURT OF KARNATAKA
AT DHARWAD
DATED THIS THE 02ND DAY OF SEPTEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE G BASAVARAJA
REGULAR SECOND APPEAL NO.100903/2016
(DECL.)
BETWEEN:
1. KHADARSAB RAZAQSAB SANADI
AGE: 73 YEARS, OCC: BUSINESS,
R/O. BASATWAD VILLAGE, POST: HALAGA,
TQ: AND DIST: BELAGAVI,
SINCE DECEASED, BY HIS LEGAL HEIRS
1A) SMT. HALEEMA KHADARSAB SANADI
AGE: ABOUT 70 YEARS, OCC: HOUSEHOLD,
R/O. BASTAWAD, TQ: & DIST: BELAGAVI.
1B) SRI. ABDULRAZAK S/O. KHADARSAB SANADI
Digitally signed
by
AGE: ABOUT 52 YEARS, OCC: BUSINESS,
MALLIKARJUN
RUDRAYYA
KALMATH R/O. BASTAWAD, TQ: & DIST: BELAGAVI.
Location: HIGH
COURT OF
KARNATAKA
DHARWAD
BENCH
Date: 2025.09.04
12:47:43 +0530
1C) SMT. MAHIRAJ BABASHEB JAMADAR
AGE: ABOUT 45 YEARS, OCC: HOUSEHOLD
R/AT: D/3/5, VASTALA NAGAR, KOYANAVASAHAT,
MALAKAPUR, SATARA, MAHARASHTRA 415539.
1D) SRI. MUDEENSAB KHADARSAB SANADI
AGE: ABOUT 45 YEARS, OCC: BUSINESS,
R/O. BASTAWAD, TQ: & DIST: BELAGAVI.
1E) SMT. NADIRA W/O. SALEEM SAYYAD
AGE: ABOUT 40 YEARS, OCC: HOUSEHOLD,
R/AT: 354/1, INDOL MAINES ROAD,
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RSA No. 100903 of 2016
HC-KAR
BAMBARWADI, CHANDAGAD,
TQ AND DIST: KOLHAPUR.
...APPELLANTS
(APPELLANTS - COURT NOTICE SERVED, UNREPRESENTED.)
AND:
1. SMT. PASHABI MOHIDDINSAB SANADI,
SINCE DECEASED BY LRS.,
SRI JAFAR S/O. MOHADINSAB SANADI,
AGED ABOUT 45 YEARS, OCC: AGRICULTURE,
R/AT: BASTWAD VILLAGE,
TQ. AND DIST. BELAGAVI-590001.
SRI. NOORSAB MAHAMMEDSAB SANADI
SINCE DECEASED BY L.RS.
2. SMT. JAMELA W/O. NOORSAB SANADI,
AGE: ABOUT 70 YEARS, OCC: HOUSEHOLD WORK,
R/O. LAXMI NAGAR, KAKATI VILLAGE,
TQ. AND DIST. BELAGAVI-590001.
3. SMT. SHAIKILA W/O. HANIF SHAIKH,
AGE: ABOUT 52 YEARS, OCC: HOUSEHOLD WORK,
PRESENTLY R/AT: PARISHAWAD VILLAGE,
TQ. KHANAPUR, DIST. BELAGAVI - 590001.
4. SMT. MUNNERA W/O. BABULAL BEPARI,
AGE: ABOUT 50 YEARS, OCC: HOUSEHOLD WORK,
R/AT: PARISHAWAD VILLAGE,
TQ. KHANAPUR, DIST. BELAGAVI-590001
SMT. JAITUNABI W/O. SULEMAN SANADI,
SINCE DECEASED BY LRS.
5. SRI SALEEM S/O. SULEMAN SANADI,
AGE: ABOUT 23 YEARS, OCC: DRIVER,
R/AT: JANATA PLOT, PARISHWAD VILLAGE,
TQ. KHANAPUR, DIST. BELAGAVI - 590001.
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HC-KAR
6. SRI SARFARAZ S/O. SULEMAN SANADI,
AGE: ABOUT 20 YEARS, OCC: CLEANER,
R/AT: JANATA PLOT, PARISHAWAD VILLAGE,
TQ. KHANAPUR, DIST. BELAGAVI-591302.
7. MISS SANA D/O. SULEMAN SANADI,
AGE: ABOUT 19 YEARS, OCC: STUDENT,
R/AT: LAXMI NAGAR, KAKATI VILLAGE
TQ: BELAGAVI-590001.
8. SRI NASARULLAH S/O. NOORSAB SANADI,
AGE: ABOUT 37 YEARS, OCC: AGRICULTURE
R/AT: LAXMINAGAR, KAKATI VILLAGE,
TQ. AND DIST. BELAGAVI-590001.
9. SRI SAMIULLAH S/O. NOORSAB SANADI
AGE: ABOUT 32 YEARS, OCC: AGRICULTURE,
R/AT: LAXMINAGAR, KAKATI VILLAGE,
TQ. AND DIST. BELAGAVI-590001.
10. SMT. SHABANA W/O. NOORSAB SANADI,
AGE: ABOUT 30 YEARS, OCC: HOUSEHOLD WORK,
R/AT: LAXMINAGAR, KAKATI VILLAGE,
TQ AND DIST. BELAGAVI-590001.
11. SRI GOUSLAL S/O. AMIRSAB SANADI,
AGE: ABOUT 66 YEARS, OCC: AGRICULTURE,
R/AT: BASTAWAD VILLAGE,
TQ. AND DIST. BELAGAVI-590001
...RESPONDENTS
(BY SRI. G.R. GURUMATH, ADVOCATE FOR R1-R10)
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF THE CIVIL PROCEDURE CODE, 1908, PRAYING TO SET
ASIDE THE JUDGMENT & DECREE DATED 27.09.2016 PASSED IN
R.A.NO.96/2015, ON THE FILE OF THE III ADDITIONAL SENIOR
CIVIL JUDGE, BELAGAVI, AND TO CONFIRM THE THE JUDGMENT
AND DECREE DATED 14.08.2015 AND THE DECREE PASSED IN
O.S.NO.224/1995, ON THE FILE OF THE I ADDITIONAL CIVIL
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RSA No. 100903 of 2016
HC-KAR
JUDGE AND JMFC, BELAGAVI, BY ALLOWING THIS APPEAL AND
ETC.,.
THIS APPEAL COMING ON FOR FINAL HEARING THIS DAY,
ORDER IS MADE THEREIN AS UNDER:
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE G BASAVARAJA)
Case is called out. Though Court notice issued are
personally served on the appellants, the appellants
remained absent. No representation is made on behalf of
the appellants. It seems, appellants have no interest in
prosecuting this appeal. Hence, the appeal is dismissed for
non prosecution.
Sd/-
(G BASAVARAJA)
JUDGE
MRK
CT-CMU
