Karnataka High Court
Kubendra Reddy vs K V Krishna Reddy on 2 September, 2025
-1-
NC: 2025:KHC:34277-DB
RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MR. JUSTICE JAYANT BANERJI
AND
THE HON'BLE MR. JUSTICE UMESH M ADIGA
REGULAR FIRST APPEAL NO. 1453 OF 2007 (PAR)
C/W
REGULAR FIRST APPEAL NO. 1459 OF 2007 (PAR)
REGULAR FIRST APPEAL NO. 1509 OF 2007 (PAR)
IN RFA No. 1453/2007
BETWEEN:
1. PRANESHA REDDY,
S/O K.V. NARAYANA REDDY
AGED ABOUT 54 YEARS,
OCC:AGRICULTURIST,
R/AT. AZAD NAGAR,
MARAMMA ROAD,
Digitally signed
by CHITRADURGA - 577 501.
ANNAPURNA G
Location: HIGH 2. SMT. H. SAROJA
COURT OF W/O T.V.PRANESH @
KARNATAKA PRANESH RAO,
AGED ABOUT 49 YEARS
R/AT AZAD NAGAR,
MARAMMA ROAD,
CHITRADURGA - 577 501.
...APPELLANTS
(BY SRI. B.M. SIDDAPPA, ADVOCATE (ABSENT))
-2-
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
AND:
1. K V KRISHNA REDDY,
S/O HANUMANTHAPPA,
AGED ABOUT 69 YEARS,
AT HIREMALLANAHOLE POST,
TAYITONI VILLAGE,
JAGALUR TALUK- 577 201.
2. K V NARAYANA REDDY
DEAD,
APPELLANT NO.1,
RESPONDENT NO.3,4,8 AND 9 ARE
TREATED AS LR'S OF DECEASED
RESPONDENT NO.2 AS PER
ORDER DATED 08.02.2023.
3. KUBENDRA REDDY
S/O K.V.NARAYANA REDDY
AGED ABOUT 59 YEARS,
AGRICULTURIST,
R/AT. TAYITONI VILLAGE,
JAGALUR TALUK - 577 501.
4. THIPPESWAMY ,
S/O K.V NARAYANA REDDY
AGED ABOUT 49 YEARS
C/O SRI KALIKA PRINTING PRESS,
DAVANAGERE MAIN ROAD,
(NEHRU ROAD),
JAGALUR,
DAVANAGERE.
5. THIMMA REDDY
S/O HANUMANTHAPPA,
SINCE DEAD BY HIS LR'S
5(A) SMT. SAKAMMA
W/O LATE THIMMA REDDY
AGED ABOUT 65 YEARS
TAYITONI VILLAGE,
-3-
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
HIREMALLANA HOLE POST,
JAGALUR TALUK,
DAVANAGERE DISTRICT.
5(B) SMT. ANUSUYAMMA
W/O SHANTHANNA
AGED ABOUT 40 YEARS
R/O.NEAR PRABHATH TALKIES,
RAILWAY STATION AREAR,
CHITRADURGA CITY.
5(C) SMT. SUJATHAMMA
W/O.SHIVANNA REDDY
AGED ABOUT 50 YEARS
R/O.NEAR PRABHATH TALKIES,
RAILWAY STATION AREAR,
CHITRADURGA CITY.
6. MANJUNATHA REDDY
AGED ABOUT 54 YEARS
S/O THIMMA REDDY
OCC:AGRICULTURIST
R/AT. TAYITONI VILLAGE,
JAGALUR TALUK,
DAVANAGERE.
7. SMT. SAROJAMMA
W/O NARAYAN REDDY,
AGED ABOUT 74 YEARS,
AGRICULTURIST
R/AT. TAYITONI VILLAGE,
JAGALUR TALUK,
DAVANAGERE.
8. DHANANJAY REDDY,
S/O NARAYAN REDDY,
AGED ABOUT 57 YEARS,
AGRICULTURIST,
R/AT. TAYITONI VILLAGE,
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
JAGALUR TALUK,
DAVANAGERE.
9. HANUMANTHA REDDY,
S/O K.V.NARAYAN REDDY,
AGED ABOUT 51 YEARS,
AGRICULTURIST,
R/AT. TAYITONI VILLAGE,
JAGALUR TALUK,
DAVANAGERE.
10. SURESH REDDY
S/O THIMMA REDDY,
AGED ABOUT 51 YEARS
AGRICULTURIST
R/AT. TAYITONI VILLAGE,
JAGALUR TALUK,
DAVANAGERE.
11. SMT. LACHAMAMMA
DEAD
APPELLANTS AND RESPONDENTS SHALL
BE TREATED AS LR'S OF DECEASED
RESPONDENT NO.11
12. SMT. THIPPAMMA,
W/O HANUMANTHA REDDY,
SINCE DEAD BY HER LR'S
12(A) SUNANDAMMA
W/O KRISHNA REDDY
AGED ABOUT 70 YEARS
RESIDING JAGALUR GOLLARAHATTI,
JAGALUR POST- 577 528,
DAVANAGERE DISTRICT.
12(B) THIMAKKA@ VINODAMMA
W/O CHANDRA REDDY
AGED ABOUT 68 YEARS
SINCE DEAD BY HER LR'S
-5-
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
12(B)(1) RAGHU
S/O CHANDRAPPA
AGED ABOUT 70 YEARS
RESIDING AT JJ HALLI,
NEAR AEROPLANE BUILDING,
WATER TANK ROAD,
CHITRADURGA- 577 501.
12(B)(2) SARALA
W/O SATYANARAYANA
AGED ABOUT 40 YEARS
HEALTH INSPECTOR
RESIDING AT PILLEKERENAHALLI
3RD CROSS,
CHITRADURGA.
12(C) VIJAYAMMA
W/O PRAKASH REDDY
AGED ABOUT 65 YEARS
JAGALUR - 577 528
DAVANAGERE DISTRICT.
12(D) MARUTHESH REDDY
S/O LATE HANUMANTHA REDDY
AGED ABOUT 62 YEARS
RESIDING JAGALUR GOLLARAHATTI,
JAGALUR POST- 577 528,
DAVANAGERE DISTRICT.
13. SMT. PUTTAMMA
W/O VASUDEVA REDDY
SINCE DEAD BY HER LR'S
13(A) MARUTHESH REDDY
S/O VASUDEVA REDDY
AGED ABOUT 42 YEARS
R/O.SALEHALLI VILLAGE,
HIREMALLANAHOLE POST,
TQ:JAGALUR
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
DIST:DAVANAGERE.
13(B) SMT. YASODHAMMA
W/O.KRISHNA REDDY,
AGED ABOUT 55 YEARS,
OCC:AGRICULTURE
R/O.GUDDADARANGAVVANAHALLI,
CHITRADURGA TALUK AND DISTRICT.
13.(C) VINODAMMA
W/O LAXMINARAYAN REDDY
AGED ABOUT 50 YEARS
SINCE DEAD BY HER LR'S
13(C) (i) SATHEESH
S/O LAXMINARAYAN REDDY
13(C) (ii) RAMESH
S/O LAXMINARAYAN REDDY
BOTH ARE R/AT
MARADIHALLI VILLAGE AND POST
IMANGALA HOBLI,
HIRIYUR TALUK- 577 532
CHITRADURGA DISTRICT.
...RESPONDENTS
(BY SRI. R.SHASHIDHARA, ADVOCATE FOR R1,
VIDE ORDER DATED 01.02.2023 APPELLANT NO.1,
R3,R4,R8 AND R9 ARE TREATED AS LRS OF DECEASED R2,
SRI.N.D. JAYADEVAPPA, ADVOCATE FOR R3,R4,R8 AND R9,
SRI.GURUDEV I. GACHIMATH, ADVOCATE FOR R7,
R5(B), R5(C), R6, R10, R12(A), R12(D), R13(B),R13(C)(i),
R13(C)(ii) ARE SERVED AND UNREPRESENTED,
VIDE ORDER DATED 18.07.2023 SERVICE OF NOTICE TO
R13 (A) IS HELD SUFFICIENT,
VIDE ORDER DATED 18.07.2023 APPELLANTS AND
RESPONDENTS ARE TREATED AS LRS OF DECEASED R11,
VIDE ORDER DATED 12.11.2024 APPEAL AGAINST R5(A)
AND R12(B) IS DISMISSED)
-7-
NC: 2025:KHC:34277-DB
RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
THIS RFA IS FILED U/S.96 R/W O 41 R 1 OF CPC
AGAINST THE JUDGMENT AND DECREE DT.2.4.2007 PASSED
IN O.S.NO.365/2001 ON THE FILE OF THE PRL. CIVIL JUDGE
(SR.DN), DAVANAGERE, PARTLY DECREEING THE SUIT FOR
PARTITION AND POSSESSION.
`
IN RFA NO. 1459/2007
BETWEEN:
1. SRI K V NARAYANA REDDY
S/O.HANUMANTHAPPA
AGED ABOUT 81 YEARS,
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
TQ:JAGALUR,
DIST:DAVANAGERE.
2. SAROJAMMA
W/O.NARAYANA REDDY
AGED ABOUT 71 YEARS,
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
TQ:JAGALUR,
DIST:DAVANAGERE.
...APPELLANTS
(BY SRI. RAVI H.K, ADVOCATE (ABSENT))
AND:
1. K V KRISHNA REDDY
S/O.HANUMANTHAPPA
AGED ABOUT 66 YEARS
R/O.HIREMALLANAHOLE POST,
TAYITONI VILLAGE,
TQ:JAGALUR,
DIST:DAVANGERE.
2. KUBENDRA REDDY
S/O.K V NARAYANA REDDY
-8-
NC: 2025:KHC:34277-DB
RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
AGED ABOUT 50 YEARS
OCC:AGRICULTURE,
R/O.HIREMALLANAHOLE POST,
TAYITONI VILLAGE,
TQ:JAGALUR,
DIST:DAVANGERE.
3. PRANESHA REDDY
S/O K V NARAYANA REDDY
AGED ABOUT 51 YEARS
OCC:AGRICULTURE
R/O.AZAD NAGAR,
MARAMMA ROAD,
CHITRADURGA TQ & DIST,
CHITRADURGA.
4. THIPPESWAMY
S/O K V NARAYANA REDDY
AGED ABOUT 46 YEARS
OCC:AGRICULTURE,
C/O.KALIKA PRINTING PRESS,
DAVANGERE MAIN ROAD,
(NEHRU ROAD) JAGALUR,
TQ:JAGALUR DIST:DAVANGERE.
5. THIMMA REDDY
S/O HANUMANTHAPPA
AGED ABOUT 71 YEARS
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
JAGALUR TALUK,
DIST:DAVANGERE.
SINCE DEAD BY HIS LR'S
5(A) SMT. SAKAMMA
W/O LATE THIMMA REDDY
AGED ABOUT 65 YEARS
R/O.TAYITONI VILLAGE
TQ:JAGALUR
-9-
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
DIST:DAVANAGERE.
5(B) MANJUNATHA REDDY
S/O THIMMA REDDY
AGED ABOUT 51 YEARS
OCC:AGRICULTURE
R/O.TAYITONI VILLAGE
TQ:JAGALUR
DIST:DAVANAGERE
5(C) SURESH REDDY
S/O THIMMA REDDY
AGED ABOUT 48 YEARS
OCC:AGRICULTURE
R/O.TAYITONI VILLAGE
TQ:JAGALUR
DIST:DAVANAGERE
5(D) SMT. SUJATHA
W/O SHIVANA REDDY
AGED ABOUT 40 YEARS
R/O.RAILWAY STATION,
OPP.PRABHATH TALKIES,
CHITRADURGA TOWN.
5(E) SMT. ANUSUYAMMA
W/O SHANTHAMMA
AGED ABOUT 38 YEARS
R/O.RAILWAY STATION,
OPP.PRABHATH TALKIES,
CHITRADURGA TOWN.
6. MANJUNATHA REDDY
S/O THIMMA REDDY
AGED ABOUT 51 YEARS
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
TQ:JAGALUR, DIST:DAVANGERE.
- 10 -
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
7. SMT.H SAROJA
W/O T V PRANESH @ PRANESH RAO
AGED ABOUT 46 YEARS
R/O.AZAD NAGAR,
MARAMMA ROAD,
CHITRADURGA TALUK
CHITRADURGA DISTRICT.
8. DHANJAYA REDDY
S/O NARAYANA REDDY
AGED ABOUT 55 YEARS
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
TQ:JAGALUR,
DIST:DAVANGERE.
9. HANUMANTHA REDDY
S/O K V NARAYANA REDDY
AGED ABOUT 48 YEARS
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
TQ:JAGALUR,
DIST:DAVANGERE.
10. SURESH REDDY
S/O THIMMA REDDY
AGED ABOUT 48 YEARS
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
TQ:JAGALUR,
DIST:DAVANGERE.
11. SMT.LACHAMMA
W/O DODDAPPA
AGED ABOUT 91 YEARS
OCC:AGRICULTURE,
R/O.TAYITONI VILLAGE
TQ:JAGALUR,
DIST:DAVANGERE.
- 11 -
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
12. SMT. THIPPAMA
W/O HANUMANTHA REDDY
AGED ABOUT 77 YEARS
SINCE DEAD BY HER LR'S.
12(A) SUNANDAMMA
W/O KRISHNA REDDY
AGED ABOUT 70 YEARS
RESIDING JAGALUR GOLLARAHATTI,
JAGALUR POST- 577 528,
DAVANAGERE DISTRICT.
12(B) THIMAKKA@ VINODAMMA
W/O CHANDRA REDDY
AGED ABOUT 68 YEARS
RESIDENT OF JJ HALLI,
NEAR WATER TANK
CHITRADURGA- 577 501.
12(C) VIJAYAMMA
W/O PRAKASH REDDY
AGED ABOUT 65 YEARS
JAGALUR - 577 528
DAVANAGERE DISTRICT.
12(D) MARUTHESH REDDY
S/O LATE HANUMANTHA REDDY
AGED ABOUT 62 YEARS
RESIDING JAGALUR GOLLARAHATTI,
JAGALUR POST- 577 528,
DAVANAGERE DISTRICT.
13. PUTTAMMA
W/O VASUDEVA REDDY
AGED ABOUT 69 YEARS
SINCE DEAD BY HER LR'S
13(A) MARUTHESH REDDY
S/O VAUSDEVA REDDY
AGED ABOUT 42 YEARS
- 12 -
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
R/O.SALEHALLI VILLAGE
HIREMALLANAHOLE POST,
TQ:JAGALUR
DIST:DAVANAGERE.
13(B) SMT. YASODHAMMA
W/O KRISHNA REDDY,
AGED ABOUT 55 YEARS
OCC:AGRICULTURE
R/O.GUDDADARANGAVVANAHALLI,
CHITRADURGA TALUK AND DISTRICT.
13(C) SMT. VINODAMMA
W/O LAKSHMINARAYANA REDDY,
AGED ABOUT 45 YEARS
SINCE DEAD BY HER LR'S
13(C)(i) SRI SATHISH
S/O LAKSHMINARAYANA REDDY,
AGED ABOUT 30 YEARS
OCC:AGRICULTURE
R/O MARADIHALLI,
TQ:HIRIYUR
DIST:CHITRADURGA.
13(C)(ii) SRI.RAMESH
S/O LAKSHMINARAYANA REDDY,
AGED ABOUT 28 YEARS
OCC:AGRICULTURE
R/O MARADIHALLI,
TQ:HIRIYUR
DIST:CHITRADURGA.
...RESPONDENTS
(BY SRI.R.SHASHIDHARA, ADVOCATE FOR R1,
SRI.B.M. SIDDAPPA, ADVOCATE FOR R3 AND R7,
R2,R4,R6,R8,R9,R10,R5(B),R5(C),R5(D),R5(E),R13(A),R13(B),
R13(C)(i),R13(C)(ii) ARE SERVED AND UNREPRESENTED,
VIDE ORDER DATED 18.07.2023 PROPOSED R5(B AND C) ARE
TREATED AS LRS OF DECEASED R5(A),
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
VIDE ORDER DATED 12.07.2024, R2 TO R4,R8 AND R9 ARE
TREATED AS LRS OF DECEASED APPELLANT NO.1,
VIDE ORDER DATED 12.07.2024 APPELLANT NOS.1 AND 2,
R1 TO R3, R5(A TO C), R6 TO R10, R12, R13 (A TO C) ARE
TREATED AS LRS OF DECEASED R11)
THIS RFA IS FILED U/S.96 OF CPC AGAINST THE
JUDGMENT AND DECREE DT.2.4.2007 PASSED IN
O.S.NO.365/2001 ON THE FILE OFTHE PRL. CIVIL JUDGE
(SR.DN), DAVANAGERE, PARTLY DECREEING THE SUIT FOR
PARTITION AND POSSESSION.
IN RFA NO. 1509/2007
BETWEEN:
1. KUBENDRA REDDY
S/O. K.V.NARAYANA REDDY,
AGED ABOUT 50 YEARS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK,
DAVANAGERE DISTRICT- 577 528.
2. THIPPESWAMY
S/O K.V.NARAYANA REDDY
AGED ABOUT 40 YEARS,
AGRICULTURIST,
C/O SRI. KALIKA PRINTING PRESS,
NEHRU ROAD, JAGALUR,
DAVANAGERE DISTRICT- 577 528.
3. DHANANJAYA REDDY
S/O K.V. NARAYANA REDDY
AGED ABOUT 48 YEARS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK,
DAVANAGERE DISTRICT- 577 528.
- 14 -
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
4. HANUMANTHA REDDY
S/O K.V. NARAYANA REDDY
AGED ABOUT 42 YEARS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK,
DAVANAGERE DISTRICT- 577 528.
...APPELLANTS
(BY SRI. N.D. JAYADEVAPPA, ADVOCATE (ABSENT))
AND:
1. K V KRISHNA REDDY
S/O HANUMANTHAPPA
AGED ABOUT 60 YEARS,
AGRICULTURIST,
R/AT HIREMALLANAHOLE,
TAYITONI VILLAGE,
JAGALUR TALUK - 577 528.
2. K V NARAYANA REDDY
S/O HANUMANTHAPPA
AGED ABOUT 81 YEARS,
AGRICULTURIST,
R/O TAYOTONI VILLAGE,
JAGALUR TALUK - 577 528.
3. PRANESHA REDDY
S/O K.V.NARAYANA REDDY
AGED ABOUT 51 YEARS,
PRINTER,SRI RAGHAVENDRA OFFSET
PRINTERS,AJAD NAGAR,
MARAMMA ROAD,
CHITRADURGA- 577 501.
4. THIMMA REDDY
S/O HANUMANTHAPPA
AGED ABOUT 61 YERAS,
AGRICULTURIST,
- 15 -
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
R/O TAYITONI VILLAGE,
JAGALUR TALUK - 577 528.
5. MANJUNATHA REDDY
S/O THIMMA REDDY
AGED ABOUT 51 YERAS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK - 577 528.
6. SMT SAROJAMMA
W/O K.V.NARAYANA REDDY
AGED ABOUT 71 YERAS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK - 577 528.
7. SMT SAROJA
W/O T.V.PRANESHA REDDY
AGED ABOUT 46 YEARS,
AJAD NAGAR, MARAMMA ROAD,
CHITRADURGA - 577 501.
8. SURESHA REDDY
S/O THIMMA REDDY
AGED ABOUT 48 YEARS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK- 577 528.
9. SMT LACHAMMA
W/O DODDAPPA
AGED ABOUT 91 YEARS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK - 577 528.
(THIS RESPONDENT DIED THERE IS
NO LR'S BEHIND HER - VIDE ORDER DATED
12.07.2024)
- 16 -
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RFA No. 1453 of 2007
C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
10. SMT. THIPPAMMA
W/O HANUMANTHA REDDY
AGED ABOUT 76 YEARS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK- 577 528.
11. SMT PUTTAMMA
W/O VASUDEVA REDDY
AGED ABOUT 68 YEARS,
AGRICULTURIST,
R/O TAYITONI VILLAGE,
JAGALUR TALUK- 577 528.
...RESPONDENTS
(BY SRI. R SHASHIDHARA, ADVOCATE FOR R1,
SRI.GURUDEV GHACHINAMATH, ADVOCATE FOR
R2 AND R6,
SRI.B.M.SIDDAPPA, ADVOCATE FOR R3 AND R7,
R5 AND R8 ARE SERVED AND UNREPRESENTED,
VIDE ORDER 12.07.2024 APPELLANT AND RESPONDENTS
ARE TREATED AS LRS OF DECEASED R9)
THIS RFA IS FILED U/S.96 OF CPC AGAINST THE
JUDGMENT AND DECREE DT.2.4.2007 PASSED IN
O.S.NO.365/2001 ON THE FILE OF THE PRL. CIVIL JUDGE
(SR.DN), DAVANAGERE, PARTLY DECREEING THE SUIT FOR
PARTITION AND SEPARATE POSSESSION.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE JAYANT BANERJI
and
HON'BLE MR. JUSTICE UMESH M ADIGA
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C/W RFA No. 1459 of 2007
RFA No. 1509 of 2007
HC-KAR
ORAL JUDGMENT
(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)
No one appears to press these appeals.
The appeals are dismissed for non-prosecution.
Sd/-
(JAYANT BANERJI)
JUDGE
Sd/-
(UMESH M ADIGA)
JUDGE
AG
