Karnataka High Court
Vasathi Housing Limited vs Shivaraj N Arali on 26 June, 2025
-1-
NC: 2025:KHC:22617-DB
WA No. 263 of 2025
C/W WA No. 315 of 2025
WA No. 336 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF JUNE, 2025
PRESENT
THE HON'BLE MR V KAMESWAR RAO, ACTING CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE C M JOSHI
WRIT APPEAL NO. 263 OF 2025 (GM-RES)
C/W
WRIT APPEAL NO. 315 OF 2025 (GM-RES)
WRIT APPEAL NO. 336 OF 2025 (GM-RES)
IN WA No. 263/2025
BETWEEN:
VASATHI HOUSING LIMITED,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956,
HAVING REGISTERED OFFICE AT
VASANTHI HOUSE H NO. 8-2-269/S/41,
Digitally SAGAR SOCIETY, BANJARA HILLS ROAD NO. 2,
signed by
NANDINI R HYDERABAD-500 034.
Location: ALSO AT NO. 85/2 D BLOCK, SAHAKAR NAGAR,
HIGH COURT BENGALURU-560 092.
OF
KARNATAKA BY CEO AND DIRECTOR,
MR. P V RAVINDRA KUMAR.
...APPELLANT
(BY SRI VIKRAM S HUILGOL, SENIOR COUNSEL ALONG WITH
MR. DEVARAJ K. S, ADVOCATE)
AND:
1. SHIDDALINGAYYA VEERAPURMATH,
R/AT NO. 431, 1ST FLOOR, PANCHI VIHAR,
TALACAUVERY LAYOUT, AMRUTHA HALLI,
-2-
NC: 2025:KHC:22617-DB
WA No. 263 of 2025
C/W WA No. 315 of 2025
WA No. 336 of 2025
HC-KAR
VIJAYAPURA-560 092.
2. BANGALORE DISTRICT COMMISSIONER,
K G ROAD, NEAR DISTRICT REGISTRAR OFFICE,
AMBEDKAR VEEDHI, SAMPANGI RAMA NAGARA,
BENGALURU, KARNATAKA-560 009.
3. TAHSILDAR, K R PURAM,
DURAVANI NAGAR,
KRISHNARAJAPURA,
DURVANI NAGAR, KRISHNARAJAPURA,
BENGALURU-560 036.
4. THE SECRETARY,
REAL ESTATE REGULATORY,
AUTHORITY KARNATAKA,
2ND FLOOR SILVER JUBLI,
BLOCK UNITY BUILDING,
CSI COMPOUND, 3RD CROSS,
MISSION ROAD, BENGALURU,
KARNATAKA-560 027.
...RESPONDENTS
(BY MR. SHIVARAJ N ARALI, ADVOCATE FOR R-1;
MR. K.S HARISH, GOVT. ADVOCATE FOR R-2 & R-3;
MR. GOWTHAMDEV C ULLAL, ADVOCATE FOR R-4)
THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE IMPUGNED
ORDER DATED 12.06.2024 PASSED BY THE LEARNED SINGLE
JUDGE IN WP NO. 13029/2021 ETC.
IN WA NO. 315/2025
BETWEEN:
VASATHI HOUSING LIMITED,
A COMPANY REGISTERED UNDER THE
COMPANIES ACT, 1956,
HAVING REGISTERED OFFICE AT
VASANTHI HOUSE H NO. 8-2-269/S/41,
-3-
NC: 2025:KHC:22617-DB
WA No. 263 of 2025
C/W WA No. 315 of 2025
WA No. 336 of 2025
HC-KAR
SAGAR SOCIETY, BANJARA HILLS ROAD NO. 2,
HYDERABAD - 500 034.
ALSO AT NO. 85/2 D BLOCK, SAHAKAR BAGAR,
BENGALURU-560 092.
BY CEO AND DIRECTOR,
MR. P V RAVINDRA KUMAR.
...APPELLANT
(BY MR. VIKRAM S HUILGOL, SENIOR COUNSEL ALONG
WITH MR. DEVARAJ K. S, ADVOCATE)
AND:
1. SHIVARAJ N ARALI,
NO. 431, 1ST FLOOR, PANCHI VIHAR,
1ST MAIN ROAD, TALACAVERY LAYOUT,
AMRUTHHALLI, BANGALORE-560 092.
2. BANGALORE DISTRICT COMMISSIONER,
K G ROAD NEAR DISTRICT REGISTRAR OFFICE,
AMBEDKAR VEEDHI, SAMPANGI RAMA NAGARA,
BENGALURU-560 009.
3. TAHSILDAR, YELHANKA,
NO. 15, 4TH FLOOR, YELAHANKA,
ABOVE SHARAVATHI HOTEL,
BENGALURU-560 064.
4. THE SECRETARY,
REAL ESTATE REGULATORY
AUTHORITY KARNATAKA,
2ND FLOOR, SILVER JUBLI BLOCK,
UNITY BUILDING, CSI COMPOUND,
3RD CROSS, MISSION ROAD,
BENGALURU-560 027.
...RESPONDENTS
(BY MR. SHIVARAJ N ARALI, ADVOCATE FOR R-1;
MR. K.S HARISH, GOVT. ADVOCATE FOR R-2 & R-3;
MR. GOWTHAMDEV C ULLAL, ADVOCATE FOR R-4)
THIS WRIT APPEAL FILED IS U/S 4 OF THE
-4-
NC: 2025:KHC:22617-DB
WA No. 263 of 2025
C/W WA No. 315 of 2025
WA No. 336 of 2025
HC-KAR
KARNATAKA HIGH COURT ACT PRAYING TO a. CALL FOR
RECORDS PERTAINING TO WP No. 2584/2021 (GM-RES),
b. SET ASIDE THE IMPUGNED ORDER DATED 12.06.2024
PASSED BY THE LEARNED SINGLE JUDGE IN WP No.
2584/2021 ETC.
IN WA NO. 336/2025
BETWEEN:
VASATHI HOUSING LIMITED,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956,
HAVING REGISTERED OFFICE AT
VASANTHI HOUSE H NO. 8-2-269/S/41,
SAGAR SOCIETY, BANJARA HILLS ROAD,
NO.2, HYDERABAD-500 034.
ALSO AT NO. 85/2 D BLOCK,
SAHAKAR BAGAR, BENGALURU-560 092.
BY CEO AND DIRECTOR
MR. P V RAVINDRA KUMAR.
...APPELLANT
(BY MR. VIKRAM S HUILGOL, SENIOR COUNSEL ALONG
WITH MR. DEVARAJ K. S, ADVOCATE)
AND:
1. S. CHANDRASHEKAR,
S/O T R SURENDRANATH,
AGED ABOUT 52 YEARS,
R/AT FLAT NO. 412, DIVYA
MSR GATEWAY NO.72,
MSR MAIN ROAD, GOKULA
MATHIKERE, BENGALURU-560 054.
2. BANGALORE DISTRICT COMMISSIONER,
K G ROAD NEAR DISTRICT,
REGISTRAR OFFICE
AMBEDKAR VEEDHI,
SAMPANGI RAMA NAGARA,
BENGALURU, KARNATAKA-560 009.
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NC: 2025:KHC:22617-DB
WA No. 263 of 2025
C/W WA No. 315 of 2025
WA No. 336 of 2025
HC-KAR
3. TAHSILDAR, K R PURAM,
DURAVANI NAGAR,
KRISHNARAJAPURA,
DURVANI NAGAR
KRISHNARAJAPURA,
BENGALURU-560 036.
4. THE SECRETARY,
REAL ESTATE REGULATORY
AUTHORITY KARNATAKA,
2ND FLOOR, SILVER JUBLI BLOCK
UNITY BUILDING, CSI COMPOUND,
3RD CROSS, MISSION ROAD,
BENGALURU, KARNATAKA-560 027.
...RESPONDENTS
(BY MR. SHIVARAJ N ARALI, ADVOCATE FOR R-1;
MR. K.S HARISH, GOVT. ADVOCATE FOR R-2 & 3;
MR. GOWTHAMDEV C ULLAL, ADVOCATE FOR R-4)
THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO CALL FOR
RECORDS PERTAINING TO WP No-14646/2021 (GM-RES),
b) SET ASIDE THE IMPUGNED ORDER DATED 12.06.2024
PASSED BY THE LEARNED SINGLE JUDGE IN WP No-
14646/2021 ETC.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR V KAMESWAR RAO, ACTING CHIEF JUSTICE
and
HON'BLE MR JUSTICE C M JOSHI
ORAL JUDGMENT
(PER: HON'BLE MR V KAMESWAR RAO, ACTING CHIEF JUSTICE)
After some submissions, Mr. Vikram S. Huilgol,
learned Senior Counsel for the appellant on instructions
NC: 2025:KHC:22617-DB
HC-KAR
wishes to withdraw all the three appeals. He makes a
request that two weeks be granted to the appellant to file
objections to the complaints. The request made is granted.
The objections to the complaints be filed within two weeks
from today as an outer limit.
2. Liberty shall be with the respondent No.1 in the
appeals to file a rejoinder within one week thereafter.
3. With the above, the above appeals are
dismissed as withdrawn.
4. In view of the withdrawal of the appeals, all the
pending IAs are disposed of.
Sd/-
(V KAMESWAR RAO)
ACTING CHIEF JUSTICE
Sd/-
(C M JOSHI)
JUDGE
tsn*
