Narasimhaiah vs Sannakadurappa
2025 Latest Caselaw 930 Kant

Karnataka High Court

Narasimhaiah vs Sannakadurappa on 10 July, 2025

                                              -1-
                                                       NC: 2025:KHC:25443
                                                     RSA No. 1354 of 2011


                  HC-KAR




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 10TH DAY OF JULY, 2025

                                         BEFORE
                      THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
                       REGULAR SECOND APPEAL NO. 1354 OF 2011 (INJ)
                 BETWEEN:

                 1.    NARASIMHAIAH
                       S/O.KUNTA HANUMATHAPPA
                       AGED ABOUT 47 YEARS,

                 2.    P HANUMANTHAPPA
                       S/O.LATE PALLAIAH
                       AGED ABOUT 51 YEARS.

                 3.    PUJARI KADARAPPA
                       S/O.LATE DODDAPALLAPPA
                       AGED ABOUT 54 YEARS,

                 4.    KADURAPPA
                       S/O.LATE KENCHAPPA
                       AGED ABOUT 60 YEARS,
Digitally signed
by BELUR
RANGADHAMA
NANDINI
                 5.    HANUMATHAIAH
Location: HIGH
COURT OF               S/O. UGRAPPA
KARNATAKA              AGED ABOUT 56 YEARS,

                 6.    NARASIMHANNA
                       S/O. NARASAPPA
                       AGED ABOUT 56 YEARS.

                 7.    BODAHANUMATHAPPA
                       S/O. PARUSHEKADURAPPA,
                       DEAD BY LRS
                       (A) KADURAMMA
                            -2-
                                      NC: 2025:KHC:25443
                                    RSA No. 1354 of 2011


HC-KAR




      W/O. LATE BODA HANUMATHAPPA
      AGED ABOUT 56 YEARS,

      (B) H RAMESH
      S/O.BODA HANUMATHAPPA
      AGED ABOUT 31 YEARS.

      APPELLANTS ALL ARE R/AT
      BADAMARANAHALLI - AT POST,
      HULIKUNTE HOBLI,
      SIRA TALUK,
      TUMKUR DISTRIT - 572 113.


                                     ...APPELLANTS
(BY SRI. S K ACHARYA & SRI. A.N. RAMAKRISHNAIAH,
ADVOCATES)
AND:

1.     SANNAKADURAPPA
       S/O.CHIKKANARASAPPA
       DEAD BY LR'S

(a)    SMT RANGAMMA
       W/O.LATE SANNAKADURAPPA
       AGED ABOUT 69 YEARS,

(b)    LAKSHMINARASAPPA
       S/O.LATE SANNAKADURAPPA
       AGED ABOUT 51 YEARS,

(c)    PANDURANGAPPA
       S/O.LATE SANNAKADURAPPA
       AGED ABOUT 47 YEARS,

2.     CHITHAKADURAPPA
       S/O. LATE PARUSHEKADURAPPA
       AGED ABOUT 71 YEARS,
       RESPONDENTS ARE ALL R/AT:
       BADAMARANAHALLI-AT POST,
                             -3-
                                         NC: 2025:KHC:25443
                                       RSA No. 1354 of 2011


HC-KAR




      HULIKUNTE HOBLI,
      SIRA TALUK,
      TUMKUR DISTRICT 572113
                                             ...RESPONDENTS

(R-1(B), R-1(C) - SERVED; R-1(A) - APPEAL DISMISSED;
R-2 - SERVED)
                            ***

     THIS RSA IS FILED UNDER SECTION 100 OF CODE OF
CIVIL PROCEDURE, AGAINST THE JUDGMENT AND DECREE
DATED 09.03.2011 PASSED IN R.A.NO.5/2006 ON THE FILE OF
THE SENIOR CIVIL JUDGE & JMFC AT SIRA, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED: 25.11.2005 PASSED IN O.S.NO.49/1999 ON THE FILE
OF THE CIVIL JUDGE (JR.DN) & JMFC., SIRA.

     THIS RSA, COMING ON FOR DISMISSAL, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:   HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE


                     ORAL JUDGMENT

Learned counsel for appellants submits that he has

no instructions from the parties.

2. This case is listed today for dismissal, noticing the

fact that consistently, there was no representation on

NC: 2025:KHC:25443

HC-KAR

behalf of the appellants. The appeal is of the year 2011

and still pending for Admission. Hence, the appeal is

dismissed for non-prosecution.

Sd/-

(ANANT RAMANATH HEGDE) JUDGE

BMV*