Citation : 2025 Latest Caselaw 1863 Kant
Judgement Date : 30 July, 2025
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NC: 2025:KHC-D:9427
RFA No. 100303 of 2016
HC-KAR
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 30TH DAY OF JULY, 2025
BEFORE
THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
REGULAR FIRST APPEAL NO. 100303 OF 2016 (PAR/POS-)
BETWEEN:
1. SRI. BHARAMALINGAPPA @ BARALINGAPPA
S/O NINGAPPA DODDACHIKKANNANAVAR,
AGED: 72 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
...APPELLANT
(BY SRI. S R HEGDE, ADV FOR APPELLANT)
AND:
1. SRI. MAILARAPPA S/O NINGAPPA
DODDACHIKKANNANAVAR, AGED: 66 YEARS,
OCC: AGRICULTURE, R/O: KAKOL,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
MOHANKUMAR
B SHELAR SMT. NINGAVVA W/O TIRAKAPPA
KAREMALLANNANAVAR,
Digitally signed by SINCE DECEASED BY HER LR's.,
MOHANKUMAR B
SHELAR
Date: 2025.08.01 2. SRI. TIRAKAPPA S/O BHIMAPPA
11:36:17 +0530
KAREMALLANNANAVAR, AGE: 82 YEARS,
OCC: AGRICULTURE, R/O: KAJJARI,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
3. SMT.MAHADEVAKKA W/O MAILAREPPA
DODDACHIKKANNANAVAR, AGE: 60 YEARS,
OCC: HOUSEHOLD WORK, R/O: KAJJARI,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
4. SMT. PARVATEVVA W/O GANGAPPA SOPPIN,
AGE: 58 YEARS, OCC: HOUSEHOLD WORK,
R/O: NEAR MAILARLINGESHWAR TEMPLE,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
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NC: 2025:KHC-D:9427
RFA No. 100303 of 2016
HC-KAR
5. SMT. SHARADAVVA W/O RAMAPPA KATI,
AGE: 56 YEARS, OCC: HOUSEHOLD WORK,
R/O: KURABAGERI, RANEBENNUR,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
6. SMT. RENUKA W/O KHANDEPPA KENGALAR,
AGE: 54 YEARS, OCC: HOUSEHOLD WORK,
R/O: DEVARAGUDDA, PRESENT AT KAJJARI,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
7. SRI. DILLEPPA S/O TIRUKAPPA KAREMALLANNANAVAR,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: KAJJARI, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
8. SMT. GIRIJAVVA W/O KOTEPPA BASAPUR,
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,
R/O: YALAGACHHU, TQ & DIST: HAVERI - 581 115.
9. SMT. BHARAMAVVA W/O NEELAPPA KAJJARI,
AGE: 44 YEARS, OCC: HOUSEHOLD WORK,
R/O: GUDDADA AANWERI,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
10. SMT. RATNAVVA W/O SURESHAPPA DEVARAGUDDA,
AGE: 42 YEARS, OCC: HOUSEHOLD WORK,
R/O: MARUTI NAGAR, RANEBENNUR,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
11. SRI. RAMAPPA S/O BHARAMAPPA KAIDAL,
AGE: 52 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
SRI. LAXMAPPA S/O BHARAMAPPA KAIDAL,
SINCE DECEASED BY HIS LRS.,
12. SMT. PARAVVA W/O LAXMAPPA KAIDAL,
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
13. SRI. BHARAMAPPA S/O. LAXMAPPA KAIDAL,
AGE: 24 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
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NC: 2025:KHC-D:9427
RFA No. 100303 of 2016
HC-KAR
14. SRI. CHANDRAPPA S/O LAXMAPPA KAIDAL,
AGE:20 YEARS, OCC:AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
15. SRI. SURESH S/O LAXMAPPA KAIDAL,
AGE: 19 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
16. SRI. HANUMANTAPPA S/O BHARAMAPPA KAIDAL,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
17. SMT. AKKAMMA W/O GUDDAPPA MAILAR,
AGE: 46 YEARS, OCC: AGRICULTURE/
HOUSEHOLD WORK, R/O: KUDARIHAL,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
18. SRI. CHIKKAPPA S/O. BHARAMAPPA KAIDAL,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
19. SRI. BHIMAPPA S/O KALLAPPA KADAMMANNAVAR,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: KALLEDEVARU, TQ: BYADAGI,
DIST: HAVERI - 581 115.
20. SMT. RENUKA W/O. PUTTAPPA KHANDRALLI,
AGE: 46 YEARS, OCC: AGRICULTURE/
HOUSEHOLD, R/O: DODDABEEDI, HARIHAR,
TQ: HARIHAR, DIST: DAVANAGERE - 577601.
21. SRI. MAHADEVAPPA S/O KALLAPPA KADAMMANAVAR,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: KALLEDEVARU, TQ: BYADAGI,
DIST: HAVERI - 581 115.
22. SMT. NEELAVVA W/O. CHANDRAPPA GHATTI,
AGE: 39 YEARS, OCC: AGRICULTURE/
HOUSEHOLD, R/O: HALAGERI,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
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NC: 2025:KHC-D:9427
RFA No. 100303 of 2016
HC-KAR
23. SRI. CHIKKAPPA S/O KARIYAPPA
DODDACHIKKANNANAVAR,
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
24. SRI. BHEERAPPA S/O KARIYAPPA
DODDACHIKKANNANAVAR,
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
25. SMT. JAYAMMA @ VIJAYALAXMI W/O SHIVAPPA
DODDACHIKKANNANAVAR, AGE: 40 YEARS,
OCC: AGRICULTURE & HOUSEHOLD,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
26. SMT. SHANTAVVA W/O SHIVAPPA
DODDACHIKKANNANAVAR, AGE: 34 YEARS,
OCC: AGRICULTURE & HOUSEHOLD,
R/O: KAKOL, TQ: RANEBENNUR,
DIST: HAVERI - 581 115.
27. KUMARI. JYOTI D/O SHIVAPPA
DODDACHIKKANNANAVAR, AGE: 17 YEARS,
OCC: STUDENT, R/O: KAKOL,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
28. KUMAR. KIRAN S/O SHIVAPPA
DODDACHIKKANNANAVAR, AGE: 14 YEARS,
OCC: STUDENT, R/O: KAKOL,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
29. KUMARI. SUNITA D/O SHIVAPPA
DODDACHIKKANNANAVAR, AGE: 14 YEARS,
OCC: STUDENT, R/O: KAKOL,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
30. KUMARI. SUMA D/O SHIVAPPA
DODDACHIKKANNANAVAR, AGE: 12 YEARS,
OCC: STUDENT, R/O: KAKOL,
TQ: RANEBENNUR, DIST: HAVERI - 581 115.
RESPONDENT NOS. 27 TO 30 ARE MINORS,
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NC: 2025:KHC-D:9427
RFA No. 100303 of 2016
HC-KAR
AND THEY ARE REPRESENTED BY THEIR
MOTHER I.E., RESPONDENT NO.25.
...RESPONDENTS
(BY SRI. DINESH M. KULKARNI, ADV FOR R1
NOTICE TO R2 TO R9, R11 TO 26 ARE SERVED
RESPONDENT NOS. 27 TO 30 ARE MINORS,
REPRESENTED BY RESPONDENT NO.25)
THIS RFA IS FILED U/SEC. 96 OF CPC., AGAINST THE
JUDGMENT & DECREE DTD:14.09.2016 PASSED IN O.S.NO.63/2012
ON THE FILE OF THE II ADDL. SENIOR CIVIL JUDGE AND JMFC,
RANEBENNUR, PARTLY DECREEING THE SUIT FILED FOR
DECLARATION, PARTITION AND POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE ASHOK S. KINAGI)
1. Learned counsel for the appellant has filed a memo
seeking withdrawal of the appeal. It is stated that the appellant
and the respondents have settled the dispute in terms of the
compromise decree passed in FDP No.15/2025, on the file of
the Additional Senior Civil Judge and JMFC, Ranebennur dated
02.04.2025 which arises out of preliminary decree passed in
the present case. The appellant intends to withdraw the appeal.
Hence, prays to dismiss the appeal as withdrawn.
NC: 2025:KHC-D:9427
HC-KAR
2. The memo is placed on record.
3. Accordingly, the appeal is dismissed as withdrawn.
4. In view of the dismissal of the appeal,
I.A.No.2/2016 does not survive for consideration and the same
is disposed of.
Sd/-
(ASHOK S. KINAGI) JUDGE
RHR/-
CT: BSB
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