Sri. Muniraju S vs Smt. Usha Somu
2025 Latest Caselaw 1762 Kant

Karnataka High Court

Sri. Muniraju S vs Smt. Usha Somu on 28 July, 2025

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                     -1-
                                                  NC: 2025:KHC:28907
                                               MFA No. 7001 of 2018
                                           C/W MFA No. 7002 of 2018

            HC-KAR




              IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                   DATED THIS THE 28TH DAY OF JULY, 2025
                                 BEFORE
             THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
            MISCELLANEOUS FIRST APPEAL NO. 7001 OF 2018 (CPC)
                                   C/W
            MISCELLANEOUS FIRST APPEAL NO. 7002 OF 2018(CPC)

            IN MFA No. 7001/2018
            BETWEEN:

            SRI. MUNIRAJU.S
            S/O LATE M ANANDA @ SADANANDA
            R/AT NO.8,
            OLD CHANNASANDRA MAIN ROAD,
            DODDABANASAWADI,
            BANASAWADI POST,
            BENGALURU - 560 043.
                                                         ...APPELLANT
            (BY SRI. RAJAGOPALA NAIDU (NOC).,ADVOCATE)

            AND:

            SMT. USHA SOMU
            W/O N SOMU SEKHER REDDY,
            R/AT NO.3-B,DILIP ENCLAVE,
Digitally   S P NAIDU LAYOUT,
signed by   OPP.RAMAMURTHY NAGAR POLICE STATION,
RAMYA D
Location:   VIJINAPURA,
HIGH        BENGALURU - 560 016
COURT OF                                           ...RESPONDENT
KARNATAKA
            (BY SMT. SPOORTHY HEGDE NAGARAJA, ADVOCATE )

                 THIS MFA FILED U/O. 43 RULE 1(r) OF CPC, AGAINST
            THE ORDER DATED 06/08/2018, PASSED ON IA.I IN O.S.
            NO.4077/2018, ON THE FILE OF THE XXIX ADDITIONAL CITY
            CIVIL & SESSIONS JUDGE, BENGALURU CITY (CCH-30),
            DISMISSING THE IA.I FILED U/O. 39 RULE 1 & 2 OF CPC.
                          -2-
                                      NC: 2025:KHC:28907
                                   MFA No. 7001 of 2018
                               C/W MFA No. 7002 of 2018

HC-KAR




IN MFA NO. 7002/2018

BETWEEN:

1.   SRI. MUNIRAJU S
     S/O LATE M ANANDA @ SADANANDA
     AGED ABOUT 32 YEARS,
     R/AT NO.8
     OLD CHANNASANDRA MAIN ROAD,
     DODDABANASAWADI
     BANASAWADI POST
     BENGALURU - 560 043.
                                        ...APPELLANT

(BY SRI. RAJAGOPALA NAIDU (NOC).,ADVOCATE)

AND:

1.  SMT. USHA SOMU
    W/O N SOMU SEKHER REDDY
    AGED ABOUT 43 YEARS,
    R/AT NO.3-B, DILIP ENCLAVE
    S P NAIDU LAYOUT
    OPP RAMAMURTHY NAGAR POLICE STATION,
    VIJINAPURA
    BENGALURU - 560 016
                                    ...RESPONDENT
(BY SMT. SPOORTHY HEGDE NAGARAJA, ADVOCATE)

    THIS MFA FILED U/O.43 RULE 1(r) OF THE CPC,
AGAINST THE ORDER DT.06.08.2018 PASSED ON IA NO.2
IN O.S.NO.4077/2018 ON THE FILE OF THE XXIX
ADDITIONAL CITY CIVIL & SESSIONS JUDGE, BENGALURU
CITY (CCH 30), DISMISSING IA NO.2 FILED U/O.39 RULE
1&2 OF CPC.

     THESE APPEALS, COMING ON FOR ADMISSION, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:   HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
                               -3-
                                           NC: 2025:KHC:28907
                                        MFA No. 7001 of 2018
                                    C/W MFA No. 7002 of 2018

HC-KAR




                         ORAL JUDGMENT

Learned counsel for the respondent in both the cases

has filed a memo stating that the suit was dismissed as

uncontested on 11.02.2019. Therefore, the appeals have

become infructuous.

The said memo is allowed.

Consequently, the appeals are dismissed as having

become infructuous.

SD/-

(HANCHATE SANJEEVKUMAR) JUDGE

SRA