Smt Nanagarathnamma K N vs Sri V S Panduranga
2025 Latest Caselaw 1035 Kant

Karnataka High Court

Smt Nanagarathnamma K N vs Sri V S Panduranga on 14 July, 2025

Author: Shivashankar Amarannavar

Bench: Shivashankar Amarannavar

                                                -1-
                                                            NC: 2025:KHC:25844
                                                      CRL.RP No. 1669 of 2024


                    HC-KAR




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 14TH DAY OF JULY, 2025

                                            BEFORE
                   THE HON'BLE MR. JUSTICE SHIVASHANKAR AMARANNAVAR
                       CRIMINAL REVISION PETITION NO. 1669 OF 2024


                    BETWEEN:

                    SMT NANAGARATHNAMMA K N
                    W/O YOGANANDA MURTHY,
                    AGED ABOUT 41 YEARS,
                    R/AT NO.23, PATEL KEMPAIAH LAYOUT,
                    CHOKKASANDRA NEAR LAKE,
                    T DASARAHALLI,
                    BENGALURU - 560 058.
                                                                 ...PETITIONER
                    (BY SRI. RAMU K V.,ADVOCATE - ABSENT)

Digitally signed    AND:
by
PADMASHREE          SRI V S PANDURANGA
SHEKHAR             S/O LATE B K VENKOBARAO
DESAI
                    AGED ABOUT 53 YEARS,
Location: HIGH
COURT OF            R/AT NO. 1715, 14TH MAIN,
KARNATAKA           50 FEET ROAD, I STAGE,
                    KUMARASWAMY LAYOUT,
                    BENGALURU - 560 078.
                                                                ...RESPONDENT
                          THIS CRL.RP IS FILED U/S 397 READ WITH SECTION 401
                    CR.P.C. (FILED UNDER SECTION 438 READ WITH 442 BNSS)
                    PRAYING TO SET ASIDE THE ORDER OF CONVICTION AND
                    SENTENCE AND FINE IMPOSED BY LXIII ADDITIONAL CITY
                    CIVIL    AND     SESSIONS      JUDGE,   BENGALURU     IN
                    CRL.A.NO.1117/2023 VIDE JUDGMENT DATED 30.11.2024 AND
                    FURTHER BE PLEASED TO SET ASIDE THE JUDGMENT PASSED
                                    -2-
                                                NC: 2025:KHC:25844
                                          CRL.RP No. 1669 of 2024


 HC-KAR




BY XIII ADDITIONAL CHIEF METROPOLITAN MAGISTRATE,
BENGALURU VIDE JUDGMENT DATED 14.07.2023 PASSED IN
C.C.NO.8492/2018 AND ETC.

     THIS REVISION PETITION COMING ON FOR ORDERS
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:

CORAM:          HON'BLE MR. JUSTICE SHIVASHANKAR AMARANNAVAR

                             ORAL ORDER

Learned counsel for the petitioner is absent and he

was also absent on 30.12.2024 and 03.02.2025.

2. The matter is listed today for compliance of

office objections for 3rd time. Inspite of granting sufficient

time, office objections are not complied.

3. It appears that, the petitioner is not interested

in prosecuting this revision petition. Hence, this Criminal

Revision Petition is dismissed for non-compliance of

office objections.

Sd/-

(SHIVASHANKAR AMARANNAVAR) JUDGE

KLV