Karnataka High Court
Shree Sidda Shankaranand Swamiji vs Shree Shankaranand Swamiji Math And Ors on 25 January, 2025
-1-
NC: 2025:KHC-K:528
WP No. 200583 of 2021
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 25TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MR. JUSTICE R.NATARAJ
WRIT PETITION NO.200583 OF 2021 (GM-CPC)
BETWEEN:
1. SHREE SIDDA SHANKARNANAD SWAMIJI
VIDYAVARDAKA SAMSTE, YARAGAL B.K.
TQ.SINDGI, DIST. VIJAYAPUR
REPRESENTED BY ITS PRESIDENT
SHIVANAND, S/O MALLANAGOUDA PATIL,
AGE: 47 YEARS, OCC: AGRIL AND ADVOCATE
R/O YARGAL B.K. TQ. SINDGI,
DIST. VIJAYAPUR.
2. BHIMASHANKAR
S/O GURALINGAPPAGOUDA PATIL,
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: YARAGAL B.K.
TQ: SINDGI, DIST: VIJAYAPUR
AS VICE PRESIDENT OF ABOVE SAID SAMSTE.
Digitally signed
by RENUKA 3. SIDRAMAPPA
Location: High S/O SANGAPPA SHIVUR
Court Of AGE: 90 YEARS, OCC: AGRICULTURE,
Karnataka R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
4. KALANGOUDA
S/O YAMANGAPPAGOUDA BIRADAR,
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
5. LINGAYYA
S/O KAMBALAYYA HIREMATH
AGE: 50 YEARS, OCC: AGRICULTURE &
-2-
NC: 2025:KHC-K:528
WP No. 200583 of 2021
FOUNDER MEMBER OF THE PLAINTIFF NO.1
TRUST, R/O: YARAGAL B.K.
TQ: SINDGI, DIST: VIJAYAPUR
6. TATASAHEB
S/O SIDAGONDAPPA KADALAGOND,
AGE: 65 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
7. SIDDAPPA
S/O BANDEPPA KALABURAGI,
AGE: 60 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
8. SAHEBGOUDA
S/O GURULINGAPPA TUPPAD,
AGE: 55 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
9. SIDDAGONDAPPA
S/O GURAPPA PARAGOND,
AGE: 75 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
10. DHARAMARAJ
S/O SHIVABASAPPA NAGATHAN,
AGE: 70 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
11. VITHAPPA
S/O TIPPANNA VADDADAGI,
AGE: 77 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
-3-
NC: 2025:KHC-K:528
WP No. 200583 of 2021
12. GUNDAPPA
S/O KALLAPPA PARAGOND,
AGE: 65 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
13. SHIVAPPA
S/O BASAPPA BASHETTI,
AGE: 65 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
14. MALAKAPPA
S/O GURAPPA GANIGER,
AGE: 55 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
15. REVANSIDDAPPA
S/O BANDEPPA
BIRADAR, AGE: 70 YEARS,
OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
16. SHANKREPPA
S/O MALLAPPA
PARAGOND, AGE: 70 YEARS,
OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
17. NINGAPPA
S/O DHULAPPA KADALAGOND,
AGE: 68 YEARS, OCC: AGRIL & FOUNDER MEMBER
OF THE PLAINTIFF NO.1 TRUST,
R/O: YARAGAL B.K. TQ: SINDGI,
DIST: VIJAYAPUR.
...PETITIONERS
(BY SRI. I. R. BIRADAR, ADVOCATE)
-4-
NC: 2025:KHC-K:528
WP No. 200583 of 2021
AND:
1. SHREE SHANKARANAND SWAMIJI MATH
AGE: 65 YEARS, OCC: SOCIAL WORK,
2. SRI. ALLISAB
S/O MALIKSAB BANKALAGI
AGE: 65 YEARS, OCC: SOCIAL WORK,
3. SRI. BHIMANNA
S/O LAXMAN HERUR,
AGE: 40 YEARS, OCC: SOCIAL WORK,
4. SRI. MALAKAJAPPA
S/O MADIVALAPPA HANGARAGI
AGE: 67 YEARS, OCC: PENSIONER AND AGRIL
5. SRI. SIDDANNA
S/O SIDDAGONDAPPA PALLED
AGE: 55 YEARS, OCC: AGRIL
6. SRI. LAXMAN
S/O VITHAL KULKARNI
AGE: 60 YEARS, OCC: AGRIL,
7. SRI. SHANTAPPA
S/O BASAPPA MARADI
AGE: 65 YEARS, OCC: AGRIL,
8. SRI. HANMANTH
S/O MAHADEVAPPA MANTOLI
AGE: 35 YEARS, OCC: AGRIL,
9. SRI. SIDDANNA
S/O HUSANAPPA MAKTEDAR
AGE: 37 YEARS, OCC: AGRIL,
10. SRI. HASIMSAB
S/O SILEMAN AVATI
AGE: 73 YEARS, OCC: AGRIL,
11. SRI. SHARNAPPA S. YANKANCHI
AGE: 75 YEARS, OCC:AGRIL,
ALL R/O YARAGAL B.K. TQ.SINDGI,
DIST.VIJAYAPUR-586101.
-5-
NC: 2025:KHC-K:528
WP No. 200583 of 2021
12. THE ENQUIRY OFFICER
SRI S.L APARANJI,
OFFICE OF DISTRICT REGISTRAR OF SOCIETIES,
KHB BUILDING, IIIRD FLOOR, SOLAPUR ROAD,
VIJAYAPUR,
NOW TRANSFERRED TO DISTRICT REGISTRAR OF
SOCITIES, KALABURAGI-585102.
13. DISTRICT REGISTRAR OF SOCIETIES
KHB BUILDING, IIIRD FLOOR, SOLAPUR ROAD,
VIJAYAPUR, NOW DISTRICT REGISTRAR OF CO-
OPERATIVE SOCICITES, VIJAYAPUR-586101.
14. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY
ANTI FAMINE OFFICE,
VIJAYAPUR DIST-586101.
...RESPONDENTS
(BY SRI. VINAYAK APTE, ADVOCATE FOR R2 TO R10;
SRI. SHESHADRI JAISHANKAR, AGA FOR R12 TO R14;
V/O DATED 09.01.2023 W.P. AGAINST R1 AND R11
IS DISMISSED AS ABATED)
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF
CERTIORARI AND TO QUASH THE ORDER ON I.A.NO.16 AND 17
DATED 11.01.2020 PASSED BY THE LEARNED CIVIL JUDGE AND
JMFC, SINDAGI IN O.S.NO.376/2016 PRODUCED AT ANNEXURE-E.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN
'B' GROUP THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE R.NATARAJ
ORAL ORDER
submits that the suit in O.S.No.376/2016 from which, the
present writ petition arises was disposed off on
19.06.2024.
NC: 2025:KHC-K:528
2. This is not disputed by the learned counsel for
the petitioners.
3. In that view of the matter, this writ petition is
disposed off as having become infructuous. However,
the grounds urged in this writ petition are kept open to be
urged in any appeal that may be filed against the
judgment that may be passed in the suit before the
appropriate Appellate Court.
Sd/-
(R.NATARAJ)
JUDGE
PMR
