Citation : 2025 Latest Caselaw 2836 Kant
Judgement Date : 24 January, 2025
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NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 253 OF 2025 (CS-EL/M)
C/W
WRIT PETITION NO. 415 OF 2025 (CS-EL/M)
WRIT PETITION NO. 418 OF 2025 (CS-EL/M)
IN WP No. 253/2025
BETWEEN:
1. SMT. NAGARATHNAMMA,
W/O NAGARAJU.C,
AGED ABOUT 52 YEARS.
SHARE NO.9/1.
2. SRI. DEVARAJU.L,
S/O LAKSHMAIAH,
Digitally signed by AGED ABOUT 43 YEARS,
MAHALAKSHMI B M
Location: HIGH
SHARE NO.34/1.
COURT OF
KARNATAKA
3. SMT. MALA.V,
W/O MUNINARAYANAPPA,
AGED ABOUT 40 YEARS.
SHARE NO.58/1
4. SRI. BALARAJU.M,
S/O MUNIRAMAPPA,
AGED ABOUT 50 YEARS,
SHARE NO.15/4.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
5. SRI.CHANDRASHEKAR,
S/O KEMPANNA,
AGED ABOUT 59 YEARS.
SHARE NO.68/13.
6. SMT. USHA,
W/O MANJUNATH,
AGED ABOUT 38 YEARS.
SHARE NO.56/14.
7. SMT. GOWRAMMA,
W/O PILLAPPA,
AGED ABOUT 82 YEARS.
SHARE NO.73/14.
8. SRI. GOPALAPPA,
S/O NAGAPPA,
AGED ABOUT 69 YEARS.
SHARE NO.92/11.
9. SRI. NAGESH,
S/O GOPALAPPA,
AGED ABOUT 42 YEARS.
SHARE NO.83/14.
10. SRI. MANIKOJIRAO,
S/O MANNOJIRAO,
AGED ABOUT 76 YEARS.
SHARE NO.186/13.
11. SRI. ANJINAPPA,
S/O VEERANNA,
AGED ABOUT 60 YEARS.
SHARE NO. 22/5.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
12. SRI. BYREGOWDA,
S/O MUNIVENKATAPPA,
AGED ABOUT 59 YEARS.
SHARE NO.9/11.
13. SRI. RAMAKRISHNAPPA,
S/O BACHAPPA,
AGED ABOUT 59 YEARS.
SHARE NO.17/13.
PETITIONERS NO.1 TO 13 ARE
R/AT CHOKKANAHALLI VILLAGE,
BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-562149
14. SRI. AVINASH,
S/O MARIYAPPA,
AGED ABOUT 38 YEARS.
SHARE NO.101/5.
15. SRI. VEERANNA.J.A,
S/O APPANAIAH,
AGED ABOUT 67 YEARS.
SHARE NO.33/4.
16. SRI. MARIYAPPA,
S/O APPANNAIAH,
AGED ABOUT 57 YEARS.
SHARE NO.30/9.
17. SMT. NAGAVENAMMA,
W/O RANGAPPA,
AGED ABOUT 48 YEARS.
SHARE NO.76/12.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
18. SRI. RAMANJIGOWDA,
S/O SHAMANNA,
AGED ABOUT 61 YEARS.
SHARE NO. 12/13.
19. SMT. SUJATHAMMA,
W/O KEMPANNA,
AGED ABOUT 53 YEARS.
SHARE NO.46/14.
20. SRI. MUNEGOWDA,
S/O NARAYANAPPA,
AGED ABOUT 50 YEARS.
SHARE NO.66/14.
PETITIONER NO.14 TO 20 ARE
R/AT GOPALAPURA VILLAGE,
BAGALUR POST,
YELAHANKA TALUK,
BENGLAURU-560149.
21. SRI. BACHEGOWDA,
S/O CHIKKAMUNIYAPPA,
AGED ABOUT 55 YEARS.
SHARE NO.76/9.
22. NANJUNDAPPA,
S/O VENKATESHAPPA,
AGED ABOUT 81 YEARS.
SHARE NO.79/11.
23. SRI. MANOJ KUMAR,
S/O DEVARAJU,
AGED ABOUT 31 YEARS.
SHARE NO.54/14.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
24. SRI. CHANDRASHEKAR,
S/O VENKATASWAMI,
AGED ABOUT 57 YEARS.
SHARE NO. 100/2.
PETITIONER NOS.21 TO 24 ARE
R/AT DASANAYAKANAHALLI VILLAGE,
BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-560 149
25. SRI. MUNIYAPPA,
S/O CHIKKAMUNIBYRAPPA,
AGED ABOUT 71 YEARS.
SHARE NO.10/13.
26. SRI. CHIKKAMARIYAPPA,
S/O KENCHAPPA,
AGED ABOUT 68 YEARS.
SHARE NO.91/4.
27. SRI. VENKATESHAPPA
S/O CHIKKAMUNIBYRAPPA,
AGED ABOUT 72 YEARS.
SHARE NO.93/4.
28. SRI.NANJUNDAPPA.M
S/O MUNIYAPPA,
AGED ABOUT 49 YEARS.
SHARE NO.77/13.
29. SRI. MUNIRAJU,
S/O VENKATESHAPPA,
AGED ABOUT 54 YEARS.
SHARE NO.66/5.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
30. SRI. MALLURUAPPA,
S/O VENKATESHAPPA,
AGED ABOUT 45 YEARS.
SHARE NO.67/5.
31. SRI. NARAYANASWAMY,
S/O VENKATESHAPPA,
AGED ABOUT 54 YEARS.
SHARE NO.75/5.
32. SRI. KRISHNAPPA,
S/O APPAIAH,
AGED ABOUT 84 YEARS.
SHARE NO.21/6.
33. SRI. KRISHNAPPA,
S/O MUNIYAPPA,
AGED ABOUT 60 YEARS.
SHARE NO.75/13.
34. SRI. ERANNA,
S/O MARIYAPPA,
AGED ABOUT 40 YEARS.
SHARE NO.33/6.
35. SMT. NARASAMMA,
W/O SUBBAIAH,
AGED ABOUT 77 YEARS.
SHARE NO.48/6.
36. SRI. MUDDAIAH.M,
S/O MUNIRAMAPPA,
AGED ABOUT 79 YEARS.
SHARE NO.57/6,
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
37. SMT NAGARATHNAMMA
W/O MUDDAIAH.M,
AGED ABOUT 65 YEARS.
SHARE NO.58/6.
38. SRI. SHANKARAPPA M
S/O MUDDAIAH.M,
AGED ABOUT 53 YEARS.
SHARE NO.59/6.
39. SRI. PILLAPPA,
S/O CHIKKAMUNIYAPPA,
AGED ABOUT 66 YEARS.
SHARE NO.62/6.
40. SRI. RAJANNA.K,
S/O KENCHAPPA,
AGED ABOUT 61 YEARS.
SHARE NO.65/6.
41. SRI. MUNIYAPPA,
S/O MUNIYAPPA,
AGED ABOUT 61 YEARS.
SHARE NO.53/9.
42. SRI. SUBRAMANI.V,
S/O VENKATARAMANAPPA,
AGED ABOUT 49 YEARS.
SHARE NO.84/11.
43. SMT. PARIJATHA,
W/O MUNEGOWDA.C,
AGED ABOUT 53 YEARS.
SHARE NO.8/12.
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NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
44. SRI. SURENDRA.V,
S/O VENKATARAMANAPPA,
AGED ABOUT 36 YEARS.
SHARE NO.31/12.
45. SRI. VENKATARAMANAPPA,
S/O MUNICHIKKAPPA,
AGED ABOUT 76 YEARS.
SHARE NO.31/12.
46. SRI. CHANNAKRISHNA,
S/O CHANNAPPA,
AGED ABOUT 57 YEARS.
SHARE NO.85/14.
47. SMT. SUDHARANI,
W/O KRISHNAPPA,
AGED ABOUT 50 YEARS.
SHARE NO.62/14.
48. SRI. RAMU.M.C.,
S/O CHIKKAMUNIYAPPA,
AGED ABOUT 45 YEARS.
SHARE NO.60/14.
49. SRI. RAMESH.N,
S/O NARAYANAPPA,
AGED ABOUT 51 YEARS.
SHARE NO.18/14.
50. SMT. YASHODAMMA
W/O SONNAPPA,
AGED ABOUT 71 YEARS.
SHARE NO.16/14.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
51. SRI. NAGARAJU,
S/O MUNIVENKATAPPA,
AGED ABOUT 58 YEARS.
SHARE NO.140/13.
52. SRI. MANJUNATH,
S/O MUNIYAPPA,
AGED ABOUT 57 YEARS.
SHARE NO.152/13.
53. SRI. VENKATASHAMAPPA,
S/O KENCHAPPA,
AGED ABOUT 76 YEARS.
SHARE NO.67/6.
54. SRI. MANJUNATH,
S/O MUNIYAPPA,
AGED ABOUT 42 YEARS.
SHARE NO.42/6.
PETITIONERS NO.25 TO 54
R/AT MARALAKUNTE VILLAGE,
BAGALUR POST,
YELAHANKA TALUK,
BENGLAURU-560149.
55. SRI. MUNINANJAPPA,
S/O DODDAMUNIYAPPA,
AGED ABOUT 63 YEARS.
SHARE NO.46/4.
56. SRI. PAPAIAH
S/O THIMMAIAH,
AGED ABOUT 74 YEARS.
SHARE NO.75/4.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
57. SRI. MUNIRAJU,
S/O MUNIYAPPA,
AGED ABOUT 50 YEARS.
SHARE NO. 21/4
58. SRI. CHANDRAPPA,
S/O JOGAPPA,
AGED ABOUT 46 YEARS.
SHARE NO.28/4.
59. SRI. MUNIKRISHNAPPA,
S/O HANUMANTHAPPA,
AGED ABOUT 48 YEARS.
SHARE NO. 29/4.
60. SRI. HANUMANTHAPPA,
S/O MUNIYAPPA,
SHARE NO. 30/4.
61. SMT. MUNICHIKKAMMA
W/O MUNIYAPPA,
AGED ABOUT 77 YEARS.
SHARE NO.6/9.
62. SRI. CHIKKAAPPAIAH
S/O MUNISHAMAPPA,
AGED ABOUT 72 YEARS.
SHARE NO.17/9.
63. SRI. NANJAPPA,
S/O MUNINANJAPPA,
AGED ABOUT 58 YEARS.
SHARE NO.18/9.
64. SMT. PILLAMMA,
W/O DODDAGANGAPPA,
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NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 51 YEARS.
SHARE NO.34/9.
65. SRI. NAGAPPA.N,
S/O NARAYANAPPA,
AGED ABOUT 60 YEARS.
SHARE NO.6/13.
66. SRI.MUNISHAMAPPA,
S/O BYATHAPPA
AGED ABOUT 74 YEARS.
SHARE NO.29/13.
67. SRI. ANJINAPPA.M,
S/O THIMAPPA,
AGED ABOUT 56 YEARS.
SHARE NO.92/13.
68. SRI. HANUMANTHAPPA,
S/O SANJIVAPPA,
AGED ABOUT 76 YEARS.
SHARE NO.39/14.
69. SRI.DODDAGANGAPPA,
S/O JOGAPPA,
AGED ABOUT 59 YEARS.
SHARE NO.100/13.
70. SMT. NARAYANAMMA,
W/O DEVARAJAPPA,
AGED ABOUT 51 YEARS.
SHARE NO.1/14.
71. SRI. SIDDARAJU,
S/O MUNIYAPPA,
AGED ABOUT 43 YEARS.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO.61/14
72. SRI. RAJAPPA,
S/O CHIKKAJOGAPPA,
AGED ABOUT 43 YEARS.
SHARE NO.26/14
73. SRI. MUNIKALLAPPA,
S/O CHIKKANNA
AGED ABOUT 71 YEARS.
SHARE NO.43/14.
74. SMT. MUNIAKKAIAMMA,
S/O MUNIKALLAPPA,
AGED ABOUT 68 YEARS.
SHARE NO.5/9.
75. SRI. CHINNAPPAIAH,
S/O THIMMAPPA,
AGED ABOUT 54 YEARS.
SHARE NO.87/13.
PETITIONERS NO.55 TO 75
R/AT MARASANDRA VILLAGE,
MANDURU POST, YELAHANKA TALUK,
BENGALURU-560 049.
76. SRI. NAGARAJU. C,
S/O CHIKKASIDDAPPA,
AGED ABOUT 58 YEARS.
SHARE NO.31/14.
77. SRI. VENKATARAMU.
S/O VASANTHAIAH
AGED ABOUT 78 YEARS.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO.16/2.
78. SRI. VISHWANATHRAO,
S/O VASANTHAIAH,
AGED ABOUT 76 YEARS.
SHARE NO.15/2.
79. SRI. NARASIMHAMURTHY,
S/O RAMAIAH,
AGED ABOUT 68 YEARS.
SHARE NO.11/9.
80. SRI. MUNIYAPPA,
S/O RAMASHAMAPPA
AGED ABOUT 66 YEARS.
SHARE NO.110/6.
81. SMT. MOULAVATI DODDAIAH,
W/O DODDAIAH,
AGED ABOUT 58 YEARS.
SHARE NO.23/14.
82. SRI. VENKATESH,
S/O SUBBAIAH,
AGED ABOUT 55 YEARS.
SHARE NO.29/14.
83. SRI. DODDAIAH,
S/O MARIYAPPA,
AGED ABOUT 65 YEARS.
SHARE NO.77/14.
PETITIONERS NO.76 TO 83
R/AT CHAGALATTI VILLAGE,
BAGALUR POST, YELAHANKA TALUK,
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
BENGALURU-560 049.
84. SRI. C. NARAYANAPPA,
S/O CHANNAPPA
AGED ABOUT 74 YEARS.
SHARE NO.2/14.
85. SMT. GOWRAMMA,
W/O KRISHNAPPA,
AGED ABOUT 67 YEARS.
SHARE NO.160/13.
86. SRI. LAKSHMINARAYANA,
S/O ANJINAPPA,
AGED ABOUT 47 YEARS.
SHARE NO.82/6.
87. SMT. CHINNAMMA,
W/O ANJINAPPA,
AGED ABOUT 67 YEARS.
SHARE NO.81/6.
PETITIONERS NO.84 TO 87
R/AT MARENAHALLI VILLAGE,
BAGALUR POST, YELAHANKA TALUK,
BENGALURU-560 049.
...PETITIONERS
(BY SRI. K. VIJAYA KUMAR, ADVOCATE)
AND:
1. STATE OF KARNATAKA,
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING,
DR. B.R. AMBEDKAR VEEDHI,
BENGALURU-560 001.
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C/W WP No. 415 of 2025
WP No. 418 of 2025
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, T.T.M.C. 'A' BLOCK,
K.H.B ROAD, SHANTINAGAR,
BENGALURU-560 027.
REPRESENTED BY ITS SECRETARY.
3. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
BENGALURU DISTRICT,
8TH CROSS ROAD,
MALLESHWARAM,
BENGALURU-560 003.
REPRESENTED BY ITS DISTRICT ELECTION OFFICER.
4. THE RETURNING OFFICER,
MARENAHALLI PRATHAMIKA KRUSHI PATHINA
SAHAKARA SANGHA NIYAMITHA,
BAGALUR POST,
YELAHANKA TALUK,
BENGLAURU-560 149.
5. MARENAHALLI PRATHAMIKA KRUSHI PATHINA
SAHAKARA SANGHA NIYAMITHA,
BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-560 149.
REP. BY ITS CHIEF EXECUTIVE OFFICER.
REG UNDER CO-OPERATIVE SOCIETIES ACT.
...RESPONDENTS
(BY SRI. YOGESH D NAIK, AGA FOR R1, R3 AND R4;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2;
SRI. VENKATESHA M., ADVOCATE FOR R5)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-2
TO 4 TO INCLUDE THE NAMES OF THE PETITIONERS IN THE
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C/W WP No. 415 of 2025
WP No. 418 of 2025
ELIGIBLE VOTERS LIST OF R-5 SOCIETY AND PERMIT THE
PETITIONERS TO VOTE IN THE ELECTIONS TO THE R-5
SOCIETY WHICH IS SCHEDULED TO BE HELD ON 11.01.2025
AND ETC.
IN WP NO. 415/2025
BETWEEN:
1. KRISHNA KUMARI,
W/O PRAKASH R.,
AGE ABOUT 48 YEARS
GOPALAPURA BAGALURU POST
YELAHANKA TALUK
BENGALURU 562149
SHARE NO. 69/4
2. ANAND N
S/O NANJUNDAPPA
AGED ABOUT 47 YEARS
MALAKUNTE YELAHANKA TALUK
BENGALURU 562149
SHARE NO. 7/1
3. ANANDAPPA D
S/O ANJEENAPPA
AGED ABOUT 58 YEARS
S/O ANJEENAPPA
AGED ABOUT 58 YEARS
CHOKKANAHALLI BANGALORE POST
YELAHANKGA TALUK
BENGALURU 562149
SERIAL NO.18/1
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
4. MUNIDASEGOWDA A
S/O ANJEENAPPA
AGED ABOUT 50YEARS
CHOKKANAHALLI BAGALURU POST
YELAHANKA TALUK
BENGALURU 562149
SERIAL NO.19/1
5. YOGESH M
S/O SRINIVAS
AGED ABOUT 48 YEARS
MARENAHALLI
BAGALURU POST
YELAHANKA TALUK
BENGALURU 562149
SHARE NO. 23/1
6. ANANDAPPA
S/O VENKATAPPA
AGED ABOUT 38 YEARS
CHOKKANAHALLI BAGALURU POST
YELAHANKA TALUK
BENALURU 562149
SHARE NO. 29/1
7. RAVIKUMAR
S/O GANGAHANUMAPPA
AGED ABOIUT 46 YEARS
MALALAKUNTE
YELAHANKA TALUK
BENGALURU 562 149
SHARE NO. 68/1
8. SURESH C
S/O CHIKKANNA
AGED ABOUT 41 YEARS
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
MARENAHALLI
BAGALURU POST
YELAHANAK TALUK
BENGLAURU 562149
SHARE NO. 79/1
9. MUNIRAJU C
S/O RAJANNA M S
AGED ABOUT 56 YEARS
MARENAHALLI BAGALURU POST
YELAHANKA TALUK
BANGLAORE 562149
SHARE NO. 80/1
10. LAVANYA
W/O MANJUNATH
AGED ABOUT 46 YEARS
CHOKKANAHALLI BAGALURU POST
YELAHANKA TALUK
BENGALURU 562149
SHARE NO. 83/1
11. HARISH
S/O MUNIYAPPA
AGED ABOUT 41 YEARS
GOPALPUR BAGALUR POST
YELAHANKA TALUK
BENGALURU 562149
SHARE NO. 90/1
12. SHASHIKALA,
W/O. MUNIYAPPA,
AGED ABOUT 53 YEARS,
GOPALPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 91/1.
13. SMT. RANJITA,
W/O. RAMACHANDRAPPA,
AGED ABOUT 53 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 97/1.
14. CHIDAMBARAM,
S/O. GOPAL,
AGED ABOUT 39 YEARS,
MARENAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 98/1.
15. JYOTHI R.,
W/O. CHANDRASEKHAR,
AGED ABOUT 43 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 8/2.
16. RENUKA,
W/O. MANJUNATH C.,
AGED ABOUT 46 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 22/2.
17. RAMAPPA,
S/O. MUNIYAPPA,
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C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 57 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 42/2.
18. BACHAEGOWDA
S/O. MANJUNATH,
AGED ABOUT 53 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 54/2.
19. UMA SHANKAR,
S/O.ANNAIAH,
AGED ABOUT 60 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 65/2.
20. VENKATAMMA,
W/O. NANJUNDAPPA,
AGED ABOUT 60 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 73/2.
21. MANJUNATH
S/O. NANJUNDAPPA
AGED ABOUT 45 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 74/2.
22. MARIAPPA,
W/O. NANJUNDAPPA,
AGED ABOUT 36 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 76/2.
23. RAMESH H.,
S/O. HANUMAN,
AGED ABOUT 49 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 77/2.
24. PARVATHAMMA,
W/O. SHIVAKUMAR,
AGED ABOUT 50 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 22/3.
25. SMT.VEENA
W/O. SHIVAKUMAR,
AGED ABOUT 39 YEARS,
MARENAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 24/3.
26. CHIKMALLAPPA,
S/O. CHANNAPPA,
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WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 46 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 39/3.
27. NAGESH,
S/O. MUNIYAPPA,
AGED ABOUT 46 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 72/5.
28. LILAVATI G.S.,
W/O. KRISHNACHARI,
AGED ABOUT 44 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 44/3.
29. LOKESH,
S/O. KRISHNAPPA,
AGED ABOUT 41 YEARS,
MARASANDA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 46/3.
30. CHANDRAMMA,
W/O. RAVICHANDRA R.,
AGED ABOUT 46 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
- 23 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 57/3.
31. SMT.RADHA,
W/O. MUNIRAJU,
AGED ABOUT 42 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 63/3.
32. SUBRAMANI,
W/O. MUNISHAMAPPA,
AGED ABOUT 53 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 64/3.
33. MANJULA,
W/O. THIMMARAJU,
AGED ABOUT 36 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 70/3.
34. LOKESH M.,
S/O. MUNINANJAPA,
AGED ABOUT 43 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 71/3.
35. MANJAMMA,
W/O. LOKESHA,
- 24 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 53 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 72/3.
36. SUBRAMANIM,
S/O. MARIAPPA,
AGED ABOUT 34 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 93/3.
37. KUPENDRAKUMAR,
S/O. VENKATACHALIAH,
AGED ABOUT 40 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 97/3.
38. NARAYANAMMA,
W/O. MARAPPA,
AGED ABOUT 54 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 2/4.
39. SAROJAMMA,
W/O. NAGARAJU,
AGED ABOUT 56 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
- 25 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 12/4.
40. NAGARATNAMMA,
W/O. THIMRAYAPPA,
AGED ABOUT 43 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 17/4.
41. RAMESH M.,
S/O. MUNINANJAPA,
AGED ABOUT 31 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 36/4.
42. KEMPANNA,
S/O. VENKATARAMANAPPA,
AGED ABOUT 54 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 39/4.
43. SHANTAMMA,
W/O.KEMPANNA,
AGED ABOUT 53 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 40/4.
44. RAVI.P.,
W/O. PAPANNA
- 26 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 55 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 41/4.
45. ERAPPA,
S/O. IRAKEMPPAIAH,
AGED ABOUT 64 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 44/4.
46. GANGARATNAMMA
W/O. ERAPPA,
AGED ABOUT 61 YEARS,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 45/4.
47. CHAYADEVI,
W/O. MANJUNATH,
AGED ABOUT 36 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 53/4.
48. CHANDRAMMA,
W/O. SURESH,
AGED ABOUT 34 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 55/4.
- 27 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
49. MUNIRAJU,
S/O. PAPANNA,
AGED ABOUT 36 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 58/4.
50. RAMAKRISHNAPPA,
S/O. MUNIYAPPA,
AGED ABOUT 46 YEARS,
MARASANDRA, MANDUR POST, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 60/4.
51. RAVI M.,
S/O. MUNIHANUMAPPA,
AGED ABOUT 33 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 61/4.
52. GEETHA M.,
W/O. PRAKASH R.,
AGED ABOUT 31 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 67/4.
53. SHIVASHANKAR,
S/O. VENKATACHAR,
AGED ABOUT 42 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
- 28 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
BENGALURU- 562149.
SHARE NO. 3/1.
54. BEERESHA,
S/O. SRINIVAS,
AGED ABOUT 46 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 71/4.
55. VENKATAMMA,
W/O. PAPANNA,
AGED ABOUT 48 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 74/4.
56. HANUMANTHAPPA,
S/O. CHIKKARAMAIAH,
AGED ABOUT 43 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 83/4.
57. SUBBALAKSHMAMMA,
D/O. SUKANYAVARI,
AGED ABOUT 61 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 2/5.
58. SMT. SUMMA,
W/O. RAMACHANDRA,
- 29 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 54 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 4/5.
59. CHANDRASEKHAR,
S/O. BADRACHARI,
AGED ABOUT 43 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 14/5.
60. SARASWATHAMMA,
W/O. GANGAPPA,
AGED ABOUT 58 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 18/5.
61. MUNIGOWDA,
S/O. CHANNARAYAPPA,
AGED ABOUT 61 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 20/5.
62. SHAKUNTALAMMA,
W/O. MUNEGOWDA,
AGED ABOUT 55 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
- 30 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 21/5.
63. PILLAPPA
S/O. MARIAPPA,
AGED ABOUT 58 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 30/5.
64. SMT. PREMA
W/O. PILLAPPA
AGED ABOUT 56 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 31/5.
65. MUNIRATHNAMMA,
W/O. KRISHNAPPA,
AGED ABOUT 41 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 34/5.
66. KEMPAMMA,
D/O. SHAMANNA,
AGED ABOUT 36 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 58/8.
67. SUSHILAMMA,
W/O. MUNIRAJU
- 31 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 52 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 43/5.
68. PRASANNA,
S/O. VENKATARAMANAPPA,
AGED ABOUT 59 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 44/5.
69. SMT. ANITHA,
W/O.PRASANNA,
AGED ABOUT 45 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 45/5.
70. GOWRAMMA,
W/O. BASAVARAJ,
AGED ABOUT 64 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 49/5.
71. MUNIGOWDA,
S/O.SINGAPPA,
AGED ABOUT 54 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
- 32 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 50/5.
72. NANDISH KUMAR,
S/O. CHANNAPPA,
AGED ABOUT 38 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 54/5.
73. RUDRAMMA,
W/O. NAGARAJU,
AGED ABOUT 58 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 55/5.
74. NAGAVENI,
W/O. VISHWANATH,
AGED ABOUT 51 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 58/5.
75. LILAVATHI,
W/O. VEERABADRAYYA,
AGED ABOUT 62 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 2/6.
76. MANJUNATH,
S/O.CHIKKANNA,
- 33 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 53 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 13/6.
77. KRISHNAPPA
S/O. CHIKKAMUNISHAMAPPA,
AGED ABOUT 51 YEARS,
MALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 32/6.
78. NEELAMMA,
W/O. NAGESH,
AGED ABOUT 56 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 79/6.
79. MALAMMA,
W/O. SRINIVAS,
AGED ABOUT 61 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 85/6.
80. SMT. GEETHA,
W/O. GURURAJ,
AGED ABOUT 45 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
- 34 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 86/6.
81. SHANTAKUMARI,
W/O. HARIPRASAD,
AGED ABOUT 33 YEARS,
MARENAHALLI, BAGALURU POST
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 92/6.
82. SMT.ANITHA,
S/O. LAKSHMINARAYANAPPA
AGED ABOUT 46 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 97/6.
83. SUNIL,
S/O. RAMAKRISHNAPPA,
AGED ABOUT 34 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 98/6.
84. GOWRAMMA,
W/O. MALLAPPA,
AGED ABOUT 67 YEARS,
MARASANDRA, MANDUR POST, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 3/7.
85. SMT.LALITHA,
W/O. SHIVAKUMAR,
AGED ABOUT 51 YEARS,
- 35 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 8/7.
86. SUNITA R.,
W/O. SOMANNA,
AGED ABOUT 58 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 19/7.
87. MANJULA D.,
W/O.DODDAIAH,
AGED ABOUT 37 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 23/7.
88. SMT.RENUKA,
W/O. KRISHNAMURTHY,
AGED ABOUT 39 YEARS,
CHAGALATTI, BANGALORE POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 29/7.
89. AKKAYAMMA,
W/O. DODDABIRAPPA,
AGED ABOUT 63 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 40/7.
- 36 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
90. SMT. PUSHPA,
W/O. DAYANANDA,
AGED ABOUT 43 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 42/7.
91. SHIVAMMA,
W/O. SHIVRUDRAPPA,
AGED ABOUT 58 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 43/7.
92. SUNANDAMMA,
W/O. RAJANNA,
AGED ABOUT 56 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 44/7.
93. KANTAMMA,
W/O. PUTTARAJU,
AGED ABOUT 55 YEARS,
MARENAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 46/7.
94. BHAGYAMMA,
W/O. MUNIRAJU
AGED ABOUT 39 YEARS,
MARASANDRA, MANDUR POST,
- 37 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 47/7.
95. MUNIRATHNAMMA,
W/O. NARASIMHAIYA
AGED ABOUT 63 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 48/7.
96. YASHODHAMMA,
W/O. VENKATESHAPPA,
AGED ABOUT 51 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 51/7.
97. SMT.RADHA,
W/O. MUNIGOWDA,
AGED ABOUT 46 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 53/7.
98. NANJAMMA,
W/O. MANJUNATH,
AGED ABOUT 58 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 58/7.
- 38 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
99. RATNAMMA,
W/O. HANUMANTHAPPA,
AGED ABOUT 61 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 60/7.
100. RENUKAMMA,
W/O. MANJUNATH,
AGED ABOUT 36 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 62/7.
101. MUNILAKSHMAMMA,
W/O. KRISHNAPPA,
AGED ABOUT 47 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 71/7.
102. SMT.VIDYA.R.,
W/O. MOHANAKUMAR,
AGED ABOUT 41 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 76/7.
103. CHOWDAMMA,
W/O. RAMAJINAPPA,
AGED ABOUT 36 YEARS,
CHAGALATTI,
- 39 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 79/7.
104. SMT. MAMATA,
W/O. KRISHNACHARI,
AGED ABOUT 39 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 81/7.
105. RATNAMMA,
W/O. RAMAMURTHY,
AGED ABOUT 62 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 83/7.
106. PADMA C.M.,
W/O. MUNICHOWDAPPA,
AGED ABOUT 38 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 86/7.
107. VANEETHA R.,
W/O. VISHWANATH,
AGED ABOUT 35 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 87/7.
- 40 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
108. KANTAMMA,
W/O. GIRIAPPA,
AGED ABOUT 63 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 88/7.
109. SMT.RADHA,
W/O. UMASHANKAR,
AGED ABOUT 50 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 92/7.
110. NANJAMMA,
W/O. MUNIYAPPA,
AGED ABOUT 62 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 94/7.
111. MANJULA,
W/O. MUNISHAMI,
AGED ABOUT 58 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 97/7.
112. RAJAMMA,
W/O. KRISHNAPPA,
AGED ABOUT 55 YEARS,
CHAGALATTI
- 41 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 98/7.
113. ANUSUYAMMA,
W/O. NAGARAJCHARI,
AGED ABOUT 61 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 100/7.
114. SHARADAMMA,
W/O. VENKATACHALAPPA,
AGED ABOUT 59 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 11/8.
115. KAMAKSHAMMA,
W/O. NARASIMHA,
AGED ABOUT 53 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 12/8.
116. SMT. INDRAMA,
W/O. BASAVARAJ,
AGED ABOUT 36 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 53/8.
- 42 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
117. SMT. SUVARNA,
D/O. RENUKA PRASAD,
AGED ABOUT 34 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 57/8.
118. SHUBHAVATI,
W/O. VENKATACHALIAH,
AGED ABOUT 44 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 69/8.
119. SUBBALAKSHMI,
W/O. LAKSHMINARAYANA
AGED ABOUT 26 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 71/8.
120. SMT. MAMATHA,
W/O. PARAMASHIVAYYA
AGED ABOUT 48 YEARS,
MARENAHALLI, BAGALURU POST
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 76/8.
121. SMT. SUMA,
W/O. HANUMANTHAPPA,
AGED ABOUT 54 YEARS,
MARASANDRA, MANDUR POST,
- 43 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 81/8.
122. KADIRAMMA,
W/O. KESHAVEL,
AGED ABOUT 51 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 84/8.
123. GOURAMMA,
W/O. RAMESH,
AGED ABOUT 54 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 91/8.
124. SMT. RATNAMMA,
W/O. MUNIGOWDA,
AGED ABOUT 46 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 92/8.
125. RAMALINGA,
W/O. SUBBARAYASHETTY,
AGED ABOUT 42 YEARS,
MARENAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 95/9.
- 44 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
126. LOKESH,
S/O. CHIKKATHIMMAYYA,
AGED ABOUT 50 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 51/10.
127. RAVI,
S/O. BEERAPPA,
AGED ABOUT 34 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 78/10.
128. THIMRAYAPPA,
S/O. ANNAYAPPA,
AGED ABOUT 40 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 99/10.
129. NAVEEN KUMAR,
S/O. VENKATACHALIAH
AGED ABOUT 37 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 4/11.
130. SHANKARAPPA,
S/O. RAMASHAMAPPA,
AGED ABOUT 55 YEARS,
MARASANDRA, MANDUR POST
- 45 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 12/11.
131. RAVI KUMAR,
S/O. DODAPPAYYA,
AGED ABOUT 44 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 15/11.
132. JAYALAKSHAMAMMA,
W/O. PAPANNA,
AGED ABOUT 49 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 21/11.
133. CHANNAKESAVA,
S/O. PILLAPPA,
AGED ABOUT 38 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 48/11.
134. CHANNAKRISHNA,
S/O. PILLAPPA,
AGED ABOUT 43 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 49/11.
- 46 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
135. SMT.RUPA,
W/O. UMESH,
AGED ABOUT 41 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 50/11.
136. PADMAMMA,
W/O. KRISHNAPPA,
AGED ABOUT 61 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 63/11.
137. NAGARAJAPPA,
S/O. LAKSHMAYYA,
AGED ABOUT 39 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 72/11.
138. MUNIRAJU,
S/O. NANJAPPA,
AGED ABOUT 51 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 74/11.
139. VENKATESH,
S/O. RAJANNA,
AGED ABOUT 49 YEARS,
MALALAKUNTE,
- 47 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 77/11.
140. ANANDAMMA,
W/O. MUNIYAPPA,
AGED ABOUT 53 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 6/12.
141. MANJUNATH M.,
S/O. CHIKKACHANNARAYAPPA,
AGED ABOUT 47 YEARS,
MALALAKUNTE
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 15/12.
142. MADESH,
S/O. PUTTANNA,
AGED ABOUT 35 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 22/12.
143. AMMAYAMMA,
W/O. NARASIMHA,
AGED ABOUT 61 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 36/12.
- 48 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
144. NAGARAJU R.,
S/O. RAMAIAH,
AGED ABOUT 42 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 37/12.
145. HARISH,
S/O. SANGAPPA,
AGED ABOUT 29 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 58/12.
146. MUNIGOWDA S.,
S/O. SADAPPA,
AGED ABOUT 47 YEARS,
MALALAKUNTE,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 59/12.
147. GOURAMMA,
W/O. SUBBARAMAIAH,
AGED ABOUT 31 YEARS,
GOPALPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 66/12.
148. MANJUNATH,
S/O. SUBBARAMAIAH,
AGED ABOUT 33 YEARS,
GOPALPUR,
- 49 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 67/12.
149. SHOBA B.S.,
W/O. MANJUNATH P.,
AGED ABOUT 42 YEARS,
GOPALPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 70/12.
150. SANTHOSH C R
RAMAIAH
AGED ABOUT 45 YEARS
CHOKKANAHALLI BENGALURU POST
YELAHANKA TALUK
BENGALURU 562149
SHARE NO. 43/13
151. MUNIYAPPA
W/O. MUNIMUTTAPPA,
AGED ABOUT 36 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 192/13.
152. JAYARAMAIYA,
W/O.MUNINANJAPA,
AGED ABOUT 41 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 193/13.
- 50 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
153. CHANDRASHEKHAR
S/O.SRINIVASA,
AGED ABOUT 32 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 6/2.
...PETITIONERS
(BY SRI. SAILESH S KATAREY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING,
BENGALURU 560 001.
2. THE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, SHANTHINAGAR,
T.T.T.M.C 'A' BLOCK,
K.H. ROAD,
SHANTHINAGAR,
BENGALURU 560 027.
3. THE DEPUTY REGISTRAR OF CO-OPERATIVE
SOCIETIES/ ELECTION OFFICER,
MARRENAHALLI, JALA HOBLI,
YELAHANKA TALUK,
BENGALURU RURAL DISTRICT 562 149
4. MARRENAHALLI PRIMARY AGRICULTURAL
PATTINA CO-OPERATIVE SOCIETY,
MARRENAHALLI JALA HOBLI,
YELAHANKA TALUK,
BENGALURU RURAL DISTRICT 562 149
- 51 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
REPT. BY ITS CHIEF EXECUTIVE OFFICER,
REGISTERED UNDER CO-OPERATIVE SOCIETY ACT
1958/1959.
5. THE RETURNING OFFICER,
MARRENAHALLI PRIMARY AGRICULTURAL
PATTINA CO-OPERATIE SOCIETY,
MARRENAHALLI JALA HOBLI,
YELAHANKA TALUK,
BENGALURU RURAL DISTRICT 562 149
...RESPONDENTS
(BY SRI. YOGESH D NAIK, AGA FOR R1, R3 AND R5;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2;
SRI. VENKATESHA M., ADVOCATE FOR R4)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DECLARE THE ACT OF
THE RESPONDENTS, CATEGORIZING THE PETITIONERS AS
IN-ELIGIBLE VOTERS TO R-4 ELECTIONS 2024-25 TO 2028-
29 WITHOUT FOLLOWING MANDATE OF RULE 13-D (2-a) OF
THE KARNATAKA CO OPERATIVE SOCIETIES RULES 1960 AS
PER ANNEXURE-C AND ETC.
IN WP NO. 418/2025
BETWEEN:
1. AVINASH
S/O MASIYAPPA
AGED ABOUT 36 YEARS
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU 562 149
SHARE NO 101/5
2. RATNAMMA
W/O NANJAPPA
- 52 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 53 YEARS
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU 562149
SHARE NO 44/1
3. MARAKKA
W/O MUNIYAPPA
GED ABOUT 48 YEARS
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU 562149
SHARE NO 52/1
4. RAMACHANDRA G
S/O GOVINDAPPA
AGED ABOUT 45 YEARS
MARENAHALLI
YELAHANKA TALUK,
BENGALURU 562149
SHARE NO 96/1
5. VISWANATHRAO
S/O VASANTIAH
AGED ABOUT 42 YEARS
CHAGALATTI
YELAHANKA TALUK,
BENGALURU 562149
SHARE NO 15/2
6. VENKATARAO V. C.,
S/O. VASANTIAH,
AGED ABOUT 49 YEARS,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.16/2.
- 53 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
7. CHANDRASEKHAR,
S/O. VENKATASWAMY,
AGED ABOUT 52 YEARS,
DASANAYAKANAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149
SHARE NO. 10/2.
8. PADMAMMA,
W/O. MUNINARASIMHAIYA,
AGED ABOUT 48 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149
SHARE NO.11/3.
9. BHARTI M,
W/O. MUNIYAPPA,
AGED ABOUT 46 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.35/3.
10. MUNIRAJU,
S/O. VENKATARAMANAPPA,
AGED ABOUT 41 YEARS,
YELAHANKA TALUK,
MARASANDRA, MANDUR POST,
BENGALURU- 562149.
SHARE NO.54/3.
11. VENKATESHAPPA,
S/O HOTEPPA
AGED ABOUT 49 YEARS,
MARASANDRA, MANDUR POST,
- 54 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.68/3.
12. CHANDRAPPA V.S..
S/O. VENKATARAMANAPPA,
AGED ABOUT 56 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.73/3.
13. CHIKKAMARAPPA,
S/O. DODDAMUNISHAMAPPA,
AGED ABOUT 62 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 100/3.
14. MUNIHANUMAPPA,
S/O. MARAPPA,
AGED ABOUT 61 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.1/4.
15. GOVINDAPPA M.,
S/O. MUNIYAPPA,
AGED ABOUT 58 YEARS,
MARASANDRA, MANDUR,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.7/4.
- 55 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
16. CHANNAMMA,
W/O. KARIAPPA,
AGED ABOUT 63 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 19/4.
17. MONIRAJU,
S/O. MUNIYAPPA,
AGED ABOUT 48 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.21/4.
18. CHANDRAPPA,
S/O. JOGAPPA,
AGED ABOUT 66 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.28/4.
19. GOVINDAPPA M,
S/O. MUNISHAMAPPA,
AGED ABOUT 55 YEARS,
MALAKUNTE, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149
SHARE NO.82/4.
20. MUNINANJAPA,
S/O. MUNISHAMAPPA,
AGED ABOUT 58 YEARS,
MARASANDRA, MANDUR POST,
- 56 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 100/4.
21. ANJEENAPPA,
S/O. VIRANNA,
AGED ABOUT 54 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.22/5.
22. SUSHILAMMA,
W/O. RAMAKRISHNAPPA,
AGED ABOUT 58 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.26/5.
23. MUNIRAJU,
S/O. VENKATESHAPPA,
AGED ABOUT 42 YEARS,
MALALAKUNTE, BANGALORE POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.66/5.
24. SRIRANGABHATTACHARYA,
S/O. SUDARSHANCHARYA,
AGED ABOUT 52 YEARS,
YELAHANKA TALUK,
MARENAHALLI, BAGALURU POST,
BENGALURU- 562149.
SHARE NO.79/5.
- 57 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
25. GOVINDAMMA,
W/O. KRISHNAPPA,
AGED ABOUT 56 YEARS,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO. 41/1.
26. AMBUJAMMA,
W/O. RAMAJINAPPA,
AGED ABOUT 68 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.4/6.
27. AMRUTH,
S/O. NANJEGOWDA,
AGED ABOUT 40 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149..
SHARE NO.8/6.
28. KRISHNAPPA
S/O.APPAIAH,
AGED ABOUT 58 YEARS,
MALAKUNTE, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.21/6.
29. RUKKINIMMA,
W/O. NANJUNDAPPA,
AGED ABOUT 64 YEARS,
MALALAKUNTE, BANGALORE POST,
YELAHANKA TALUK,
- 58 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
BENGALURU- 562149.
SHARE NO.28/6.
30. ERRAPPA,
S/O. MARIAPPA,
AGED ABOUT 41 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.33/6.
31. RAJANNA K
S/O.KENCHAPPA,
AGED ABOUT 38 YEARS,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.65/6.
32. CHANNAMMA,
W/O. ANJEENAPPA
AGED ABOUT 55 YEARS,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.81/6.
33. LAKSHMINARAYANA,
W/O. ANJEENAPPA.
AGED ABOUT 48 YEARS,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.82/6.
34. VIJAYAKUMAR,
S/O. RAMAKRISHNAPPA,
AGED ABOUT 38 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
- 59 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
BENGALURU- 562149.
SHARE NO.99/6.
35. THIMMAIAH,
S/O. MUNIVENKATTAPPA,
AGED ABOUT 42 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.90/7.
36. PARVATHAMMA,
W/O. GOVINDARAJU,
AGED ABOUT 58 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.50/8.
37. PUTTAMMA,
W/O. MUNIAKKANAPPA,
AGED ABOUT 57 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.66/8.
38. MUNIAKKAYAMMA,
W/O. MUNIKALLAPPA,
AGED ABOUT 62 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.5/9.
- 60 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
39. MUNICHIKKAMMA,
W/O. MUNIYAPPA,
AGED ABOUT 53 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.6/9.
40. SIDDESH C.R.,
AGED ABOUT 48 YEARS,
S/O. RAMAKRISHNAPPA,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.8/9.
41. NARASIMHAMURTHY M.R.,
S/O. RAMAIAH,
AGED ABOUT 58 YEARS,
CHAGALATTI, BANGALORE POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.11/9.
42. MANJUNATH G,
S/O. GUNDAPPA,
AGED ABOUT 40 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.15/9.
43. LINGANNA M,
W/O. MUNISIDDAPPA,
AGED ABOUT 49 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
- 61 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
BENGALURU- 562149.
SHARE NO. 16/9.
44. MUNIYAPPA,
W/O. RAMASHAMAPPA,
AGED ABOUT 56 YEARS,
CHAGALATTI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.110/6.
45. AKKAYAMMA,
W/O. MUNIYAPPA,
AGED ABOUT 58 YEARS,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.21/9.
46. MARIAPPA,
W/O. APPAIAHANNA,
AGED ABOUT 56 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-562149
SHARE NO.30/9.
47. HANUMANTHAPPA M.,
S/O. MUNIYAPPA, AGED ABOUT 42 YEARS,
MARASANDRA, MANDUR POST, YELAHANKA TALUK,
BENGALURU- 562149
SHARE NO.31/9.
48. CHANDRA,
S/O. DEVARAJU,
AGED ABOUT 49 YEARS,
MARENAHALLI, BAGALURU POST,
- 62 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.32/9.
49. PILLAMMAN
W/O DODDAGANGAPPA,
AGED ABOUT 58 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.34/9.
50. BYREGOWDA,
S/O. NARAYANAPPA,
AGED ABOUT 57 YEARS,
GOPALAPUR,
BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.43/9.
51. RATNAMMA.
W/O. SUBRAMANI,
AGED ABOUT 60 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.47/9.
52. DEVARAJU,
S/O. RAMANNA,
AGED ABOUT 40 YEARS,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.56/9.
- 63 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
53. NAVEEN KUMAR,
S/O. RAMAPPA,
AGED ABOUT 45 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.73/9.
54. SMT. LAKSHMI,
W/O. SRINIVAS,
AGED ABOUT 36 YEARS,
DASANAYAKANAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.85/9.
55. SRINIVASAMURTHY,
S/O. CHIKMUNIYAPPA,
AGED ABOUT 58 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU- 562149
SHARE NO.89/9.
56. RAJANNA,
S/O. DODDA AKKANAPPA,
AGED ABOUT 60 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.21/10.
57. MUNIRAJU,
S/O. MUNISHAMAPPA,
AGED ABOUT 40 YEARS,
- 64 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.36/10.
58. HANUMANTHAPPA,
S/O. NARAYANAPPA,
AGED ABOUT 62 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.44/10.
59. SMT. SHOBHA,
W/O. GOPALASHETTY,
AGED ABOUT 38 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.8/11.
60. AKKAYAMMA,
W/O. MUNIYAPPA,
AGED ABOUT 53 YEARS,
JAGALATTI, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE. NO.39/11.
61. SUBRAMANI V.S.,
S/O. VENKATARAMANAPPA,
AGED ABOUT 46 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.84/11.
- 65 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
62. LAKSHMAMMA,
W/O. SHAMANNA,
AGED ABOUT 54 YEARS,
YELAHANKA TALUK,
BENGALURU- 562149
SHARE NO.99/11.
63. PARIJATA,
W/O. MUNEGOWDA C.,
AGED ABOUT 39 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.8/12.
64. SURENDRA V.S.,
S/O. VENKATARAMANAPPA,
AGED ABOUT 35 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.30/12.
65. SAMPAGAMPA,
S/O. MUNISHAMAPPA,
AGED ABOUT 39 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.53/12.
66. NAGAVENAMMA,
W/O. RANGAPPA,
AGED ABOUT 65 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.76/12.
- 66 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
67. NAGAPPA N.,
S/O. NARAYANAPPA,
AGED ABOUT 42 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.6/13.
68. KRISHNAPPA M.,
S/O. MUNIYAPPA,
AGED ABOUT 52 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149
SHARE NO.75/13.
69. NANJUNDAPPA M.,
S/O. MUNIYAPPA,
AGED ABOUT 52 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.77/13.
70. MUNIYAPPA,
S/O. CHANNAPPA,
AGED ABOUT 51 YEARS,
CHOKKANAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.80/13.
71. KRISHNAMURTHY,
S/O. MUNINANJAPA,
AGED ABOUT 49YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
- 67 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
BENGALURU- 562149.
SHARE NO.99/13.
72. DODDAGANGAPPA,
S/O. JOGAPPA,
AGED ABOUT 68 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO. 100/13.
73. NAGESH,
S/O. DODDACHANNARAYAPPA,
AGED ABOUT 39 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO. 120/13.
74. MANJULA K.,
KRISHNAPPA N.C.,
AGED ABOUT 33 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO. 123/13.
75. NIRMALA
W/O. CHAUDAPPA,
AGED ABOUT 44 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.143/13.
- 68 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
76. MANJUNATH M,
S/O. MUNIYAPPA,
AGED ABOUT 49 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.152/13.
77. JAYAMMA,
W/O. GOPALAPPA N.,
AGED ABOUT 53 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.157/13.
78. LAKSHMAMMA,
W/O. KRISHNAPPA R,
AGED ABOUT 63 YEARS,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 163/13.
79. KRISHNAPPA,
S/O. SRIRAMSHETTY,
AGED ABOUT 58 YEARS,
YELAHANKA TALUK,
BENGALURU-562149.
MARENAHALLI, BAGALURU,
SHARE NO.164/13.
80. PILLAMMA,
W/O. BEERAPPA,
AGED ABOUT 56 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
- 69 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO. 168/13.
81. NARAYANAMMA,
W/O. ASHWATHAPPA,
AGED ABOUT 61 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.1/14
82. CHAMPAKUMARI
W/O.JAGADISH,
AGED ABOUT 44 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.5/14.
83. SATISH,
S/O. KRISHNAPPA,
AGED ABOUT 38 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.6/14.
84. SRINIVAS,
S/O. PILLAPPA,
AGED ABOUT 43 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO. 10/14.
85. CHAUDAPPA,
S/O. PILLAPPA,
- 70 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 40 YEARS,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.11/14.
86. SMT.CHANDRIKA,
W/O. RAVIKUMAR
AGED ABOUT 37 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.13/14.
87. GOPAL,
S/O. CHIKMUNIYAPPA,
AGED ABOUT 36 YEARS,
DASANAYAKANAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO. 19/14.
88. ANJANAPPA P.,
S/O. PILLAPPA,
AGED ABOUT 63 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.21/14.
89. MEELAVATHI,,
S/O. DODDAIAH,
AGED ABOUT 53 YEARS,
CHAGALATTI, BANGALORE POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.23/14.
- 71 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
90. MARIRAJU,
S/O. MARIAPPA,
AGED ABOUT 32 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.28/14.
91. VENKATESHA S.,
S/O. SUBBAIAH,
AGED ABOUT 49 YEARS,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.29/14.
92. NAGARAJU C.,
S/O. CHIKKASIDDAPPA,
AGED ABOUT 62 YEARS,
CHAGALATTI, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.31/14.
93. CHANNARAYAPPA N.,
S/O. NARAYANAPPA,
AGED ABOUT 41 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.32/14.
94. SUBRAMANI N.,
W/O. NAGESH,
AGED ABOUT 34 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
- 72 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
SHARE NO.33/14.
95. MUNISIDDAPPA,
S/O. MUNISHAMAPPA,
AGED ABOUT 48 YEARS,
YELAHANKA TALUK,
BENGALURU-562149
SHARE NO.34/14.
96. HANUMANTHAPPA,
S/O. SANJEEVAPPA,
AGED ABOUT 62 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.39/14.
97. KEMPANNA,
S/O. RAMANNA,
AGED ABOUT 33 YEARS,
MALALAKUNTE, BANGALORE POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.53/14.
98. MANOJ KUMAR,
S/O. DEVARAJU,
AGED ABOUT 42 YEARS,
DASANAYAKANAHALLI,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.54/14.
99. MANJULA,
W/O. NARAYANASWAMY,
- 73 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
AGED ABOUT 58 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.55/14.
100. RAMU M.C.,
S/O. CHIKMUNIYAPPA,
AGED ABOUT 39 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.60/14.
101. SIDDARAJU,
S/O. MUNIYAPPA,
AGED ABOUT 55 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.61/14.
102. SUDHARANI,
W/O. KRISHNAPPA,
AGED ABOUT 57 YEARS,
MALALAKUNTE, YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.62/14.
103. MAMATHA,
W/O. VIJAYAKUMAR
AGED ABOUT 40 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.64/14.
- 74 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
104. BHAGYAMMA,
W/O. MUNIVENKATTAPA,
AGED ABOUT 59 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.65/14.
105. MUNEGOWDA,
S/O. NARAYANAPPA,
AGED ABOUT 41 YEARS,
GOPALAPUR, BAGALUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.66/14.
106. CHANDRAPPA,
S/O. MALLEPPA.
AGED ABOUT 33 YEARS,
MARASANDRA, MANDUR POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.69/14.
107. GEETHA M.R.,
W/O. RAMAKRISHNAPPA,
AGED ABOUT 46 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU-562149.
SHARE NO.71/14.
108. DODDAYAH,
S/O. MARIAPPA,
AGED ABOUT 32 YEARS,
CHAGALATTI, BANGALORE POST,
- 75 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.77/141.
109. NAGESH,
S/O. MARIAPPA,
AGED ABOUT 35 YEARS,
MARENAHALLI, BAGALURU POST,
YELAHANKA TALUK,
BENGALURU- 562149.
SHARE NO.80/2.
...PETITIONERS
(BY SRI. SAILESH S KATAREY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING,
BENGALURU 560 001.
2. THE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, SHANTHINAGAR,
T.T.T.M.C 'A' BLOCK,
K.H. ROAD,
SHANTHINAGAR,
BENGALURU 560 027.
3. THE DEPUTY REGISTRAR OF CO-OPERATIVE
SOCIETIES/ ELECTION OFFICER,
MARRENAHALLI, JALA HOBLI,
YELAHANKA TALUK,
BENGALURU RURAL DISTRICT 562 149
- 76 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
4. MARRENAHALLI PRIMARY AGRICULTURAL
PATTINA CO-OPERATIVE SOCIETY,
MARRENAHALLI JALA HOBLI,
YELAHANKA TALUK,
BENGALURU RURAL DISTRICT 562 149,
REPT. BY ITS CHIEF EXECUTIVE OFFICER,
5. THE RETURNING OFFICER,
MARRENAHALLI PRIMARY AGRICULTURAL
PATTINA CO-OPERATIE SOCIETY,
MARRENAHALLI JALA HOBLI,
YELAHANKA TALUK,
BENGALURU RURAL DISTRICT 562 149
...RESPONDENTS
(BY SRI. SIDHARTH BABU RAO, AGA FOR R1, R3 AND R5;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2;
SRI. VENKATESHA M., ADVOCATE FOR R4)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DECLARE THE ACT OF
THE RESPONDENTS, CATEGORIZING THE PETITIONERS AS
IN-ELIGIBLE VOTERS TO R-4 ELECTIONS 2024-25 TO 2028-
29 WITHOUT FOLLOWING MANDATE OF RULE 13-D (2-a) OF
THE KARNATAKA CO OPERATIVE SOCIETIES RULES 1960 AS
PER ANNEXURE-C AND ETC.
THESE PETITIONS, COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, ORDER WAS MADE
THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
- 77 -
NC: 2025:KHC:3191
WP No. 253 of 2025
C/W WP No. 415 of 2025
WP No. 418 of 2025
ORAL ORDER
Petitioners in all the petitions are seeking to direct
respondents to include the names of petitioners in the
eligible voters list and permit the petitioners to cast their
votes in the election of respondent No.5-Society in WP
No.253/2025, respondent No.4-Society in WP
No.415/2025 and respondent No.4-Society in WP
No.418/2025, which were scheduled to be held on
11.01.2025.
2. This Court, by way of interim arrangement on
09.01.2025/10.01.2025, permitted the petitioners to cast
their votes in the ensuing elections scheduled to be held
on 11.01.2025 to the Board of Directors of Societies
subject to the final outcome of these writ petitions.
3. The challenge in these writ petitions is on the
premise that notice under Rule 13 of the Karnataka Co-
Operative Societies Rules, 1960 ('the KCS Rules, 1960' for
short) is not issued.
- 78 -
NC: 2025:KHC:3191
4. Rule 13-D of the KCS Rules, 1960 reads as
under:
"13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.
(2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co-
operative societies indicating the name and address of each society.
- 79 -
NC: 2025:KHC:3191
(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-
(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.
(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections, if any within fifteen days from the date of notice.
(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with
- 80 -
NC: 2025:KHC:3191
acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.
(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.
v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.
(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-
(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
- 81 -
NC: 2025:KHC:3191
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.
(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-
(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;
- 82 -
NC: 2025:KHC:3191
(b) the admission number, the name of the society, the name of the delegate proposed to represent the society in the case of a member society,
and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.
(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).
(7) The final electoral roll shall consist of the following,-
(a) all the individual members with right to vote in respect of a primary co-operative society; or
- 83 -
NC: 2025:KHC:3191
(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or
(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.
(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.
(9) The election calendar of events for general election of directors of the board shall provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly nominated candidates;
(e) date and time for withdrawal of nomination papers;
(f) Date and time for publication list of contesting candidates;
(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;
(h) Date and time of poll;
- 84 -
NC: 2025:KHC:3191
(i) Date and time of counting and declaration of results."
5. The case of the petitioners is that the
petitioners have paid all membership/share holders due to
the Societies and attended all the annual general body
meetings, in spite of which the Societies have dropped the
petitioners from the eligible voters list and the provisions
of Rule 13-D of KCS Rules, 1960 is overlooked by the
Societies.
6. The Co-Ordinate Bench of this Court in the case
of Sri. B Ganganna and others Vs. The State of
Karnataka, Department of Co Operation and others1
(B Ganganna) had given deliberate consideration to the
provisions of Rule 13-D of the KCS Rules, 1960 and
adjudication of dispute under Section 70 of the Karnataka
Co-Operative Societies Act, 1959 ('KCS Act, 1959' for
short). The Co-Ordinate Bench of this Court framed the
ILR 2024 KAR 1901
- 85 -
NC: 2025:KHC:3191
following points for consideration at paragraph No.9, which
reads as under:
"9. In the light of the contentions raised, the following questions arise for consideration;
(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13-
D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?
(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."
(Emphasis supplied)
7. The Co-Ordinate Bench after giving deliberate
consideration to various judgments has held at paragraph
Nos.50 and 51 as under:
"50. For the reasons recorded, this Court concludes as under:
- 86 -
NC: 2025:KHC:3191
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.
51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:
- 87 -
NC: 2025:KHC:3191
ORDER
Writ petition is disposed of on the following terms:
(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
8. Section 70 of the KCS Act, 1959 reads as
under:
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"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.
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(2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-
(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;
(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;
(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.
(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary
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contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);
(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.
(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.
(4) xxxxx (5) x x x x x"
9. The plain reading of Section 70 makes it clear
that an extensive and exhaustive mechanism is provided
under the aforesaid Section and the authority under
Section 70 can decide the question on the validity of
electoral roll prepared under the Rules, 1960 and its
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impact on the elections, whether the petitioners are the
eligible voters and have paid membership dues, or annual
general body meetings are attended or availed the
minimum services are all questions of fact, which have to
be decided under Section 70 of the KCS Act, 1959 and the
writ petition under Article 226 of the Constitution of India
to challenge the electoral roll, the petitioners have not
made out any exceptional case in these petitions to be
entertained and the decision of the Co-Ordinate Bench of
this Court in the case of B. Ganganna as stated supra is
squarely applicable to the present facts and the present
petitions need to be disposed of in similar terms and
hence, the following:
ORDER
i. The Returning Officer shall count the votes cast in the elections held on 11.01.2025 to the Board of Directors of respondent No.5-Society in WP No.253/2025, respondent No.4-Society in WP No.415/2025 and respondent No.4-Society in WP No.418/2025 and shall announce the results.
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ii. Liberty is reserved to the petitioners or any aggrieved party to raise objections to the validity of the electoral by filing a Election Petition under Section 70(2) of the KCS Act, 1959.
iii. If any dispute is raised under the provisions of KCS Act, 1959 the authority under Section 70 of the KCS Act, 1959 shall examine all questions including the questions relating to the validity of the eligible and ineligible voters list and impact of the election to the Board of the Societies.
iv. All the contentions of the parties are kept open.
v. This Court has not expressed merits and demerits on eligibility or ineligibility of the voters list.
vi. With the said observations, the writ petitions stand disposed of.
Sd/-
JUSTICE K.S. HEMALEKHA
AT
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