Citation : 2025 Latest Caselaw 3466 Kant
Judgement Date : 3 February, 2025
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WP No. 879 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 879 OF 2025 (CS-EL/M)
BETWEEN:
1. PARAMESHWARA K
S/O HOOVAPPA K
AGED ABOUT 41 YEARS
MEMBERSHIP NO.4029
2. PUSHPALATHA M
W/ JAYARAMA M
AGED ABOUT 47 YEARS
MEMBERSHIP NO.3239
3. NIRMALA K
W/O RAMAKRISHNA K
AGED ABOUT 42 YEARS
MEMBERSHIP NO.4124
4. MEENAKSHI
W/O SURENDRA GOWDA
AGED ABOUT 56 YEARS
Digitally signed by MEMBERSHIP NO.2591
MAHALAKSHMI B M
Location: HIGH 5. SHEETHARAMA GOWDA K K
COURT OF S/O KENCHAPPA GOWDA
KARNATAKA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.1957
6. VASANTHI T
W/O GUDDAPPA GOWDA
AGED ABOUT 72 YEARS
MEMBERSHIP NO.2064
7. RAVINDRA M
S/O RAMAIAH GOWDA
AGED ABOUT 67 YEARS
MEMBERSHIP NO.2098
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8. YASHODHA B
W/O MATHADI MUGERA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.2121
9. PRAKASH M
S/O DALU
AGED ABOUT 59 YEARS
MEMBERSHIP NO.2148
10. KESHAVA GOWDA
S/O ITHAPPA GOWDA
AGED ABOUT 62 YEARS
MEMBERSHIP NO.2160
11. SUBBAKKA P
W/O BALAPPA MALEKUDIYA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.2255
12. THEJAKUMARA M K
S/O KUKKAPPA MALE
AGED ABOUT 52 YEARS
MEMBERSHIP NO.2266
13. CHINNAMMA K
W/O DEVANNA GOWDA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.2366
14. SUSHILA P
W/O ITHAPPA MUGERA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.2418
15. KUNDA G
S/O KORAGA
AGED ABOUT 57 YEARS,
MEMBERSHIP NO.2449
16. DURGASUMITHRA K
W/O KESHAVA GOWDA
AGED ABOUT 51 YEARS
MEMBERSHIP NO.2503
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17. YUVARAJA K V
S/O VASUDEVA
AGED ABOUT 50 YEARS
MEMBERSHIP NO.2514
18. MEENAKSHI
W/O SURENDRA GOWDA
AGED ABOUT 56 YEARS
MEMBERSHIP NO.2591
19. PADMANABHA K C
S/O CHINNAPPA GOWDA K
AGED ABOUT 57 YEARS
MEMBERSHIP NO.2634
20. JAYARAMA GOWDA M
S/O SHIVANNA GOWDA M
AGED ABOUT 59 YEARS
MEMBERSHIP NO.2900
21. THULASI
W/O LOKESH K S
AGED ABOUT 42 YEARS
MEMBERSHIP NO.4143
22. HEMAVATHI M
D/O SHIVANNA GOWDA M
AGED ABOUT 63 YEARS
MEMBERSHIP NO.2902
23. JAYALAKHSMI B
W/OP UDAYAKUMAR B
AGED ABOUT 44 YEARS
MEMBERSHIP NO.4175
24. SHEELAVATH IK
W/O MONAPPA K
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3834
25. KESHAVA K
S/O KITTU AJEELA
AGED ABOUT 47 YEARS
MEMBERSHIP NO.3835
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WP No. 879 of 2025
26. POOVAMMA M
W/O CHINNAPPA MALEKUDIYA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.3872
27. JAYANTHI
W/O KUSHALAPPA GOWDA
AGED ABOUT 49 YEARS
MEMBERSHIP NO.3935
28. RATHNAVATHI B
W/O SUNIL KUMAR B
AGED ABOUT 45 YEARS
MEMBERSHIP NO.3964
29. VARIJA
W/O BALAKRISHNA GOWDA
AGED ABOUT 67 YEARS
MEMBERSHIP NO.3989
30. DAMAYANTHI
W/O YOGESHA GOWDA B
AGED ABOUT 53 YEARS
MEMBERSHIP NO.3990
31. JAGADEESHA P
S/O BALU MUGERA P
AGED ABOUT 37 YEARS
MEMBERSHIP NO.4001
32. KARTHIK B
S/O RAGHAVA GOWDA B
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4153
33. JAYALAKSHMI B
W/O UDAYAKUMAR B
AGED ABOUT 44 YEARS
MEMBERSHIP NO.4175
34. REVATHI K
W/O VENKATRAMANA GOWDA K
AGED ABOUT 59 YEARS
MEMBERSHIP NO.4177
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35. GANESH B
S/O RAMANNA GOWDA
AGED ABOUT 32 YEARS
MEMBERSHIP NO.2650
36. DINESH M
S/O THAMMANNA GOWDA
AGED ABOUT 50 YEARS
MEMBERSHIP NO.1850
37. RAMANNA GOWDA
S/O DODDA PADMAIAH GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.1122
38. DHARMAPALA G
S/O MUTHADDI G
AGED ABOUT 35 YEARS
MEMBERSHIP NO.4003
39. DEEPAK K
S/O BHARATH GOWDA
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3652
40. KEERTHAN B
S/O VENKATESH B
AGED ABOUT 32 YEARS
MEMBERSHIP NO.3102
41. JAYANTH S
S/O PADMAIAH GOWDA
AGED ABOUT 57 YEARS
MEMBERSHIP NO.1291
42. PADMAIAH M
S/O VENKATAPPA MALEKUDIYA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.3336
43. SARTHAK K
S/O PRABHAKARA GOWDA K
AGED ABOUT 29 YEARS
MEMBERSHIP NO.3362
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WP No. 879 of 2025
44. INDIRA YANE NAYANA K
W/O DHARMAPALA GOWDA K
AGED ABOUT 49 YEARS
MEMBERSHIP NO.3364
45. MANOJ KUMAR K
S/O ANTHAPPA GOWDA
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3434
46. BHARATH K
S/O DEVANNA GOWDA K
AGED ABOUT 34 YEARS
MEMBERSHIP NO.3449
47. BHARATH K R
S/O RAGHAVA GOWDA
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3506
48. YOGEESHA G
S/O KUNDA G
AGED ABOUT 37 YEARS
MEMBERSHIP NO.3523
49. JANAKI P
W/O BALU MUGERA
AGED ABOUT 50 YEARS
MEMBERSHIP NO.3533
50. JEEVAN B
W/O GANGADHARA GOWDA B
AGED ABOUT 37 YEARS
MEMBERSHIP NO.3623
51. KEERTHAN
S/O MAHALINGA
AGED ABOUT 40 YEARS
MEMBERSHIP NO.3625
52. BALAKRISHNA GOWDA M
S/O THAMMAPPA GOWDA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.3640
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53. RANJITH B
S/O ANANDA GOWDA
AGED ABOUT 37 YEARS
MEMBERSHIP NO.3649
54. SUPRITH A J
S/O JAYARAMA GOWDA
AGED ABOUT 36 YEARS
MEMBERSHIP NO.3650
55. PRASANNA A
S/O ANANDA GOWDA
AGED ABOUT 34 YEARS
MEMBERSHIP NO.3651
56. DHANANJAYA K
S/O ANTHAPPA GOWDA K
AGED ABOUT 43 YEARS
MEMBERSHIP NO.3791
57. SHASHIKALA
W/O DHARMAPALA G
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3833
58. JAGADEESHA M
S/O PADMAIAH MALE
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3856
59. APPAIAH M
S/O KUNJNANNA MALE
AGED ABOUT 50 YEARS
MEMBERSHIP NO.3235
60. BHAVANI B
W/O BALANNA GOWDA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.3090
61. BABU
S/O DEYUYA AJEELA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.1613
-8-
NC: 2025:KHC:4881
WP No. 879 of 2025
62. LINGAPPA GOWDA M
S/O SUBBARAYA GOWDA
AGED ABOUT 79 YEARS
MEMBERSHIP NO.462
63. KARAGAPPA GOWDA
S/O RAMAPPA GOWDA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.504
64. HONNAPPA GOWDA
S/O ITHAPPA GOWDA
AGED ABOUT 81 YEARS
MEMBERSHIP NO.705
65. SHIVAPPA GOWDA
S/O KUNGINNA GOWDA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.939
66. SHESHAPPA MALE
S/O PADMAIAH
AGED ABOUT 52 YEARS
MEMBERSHIP NO.952
67. MOHAN K R
S/O RAMANNA GOWDA K
AGED ABOUT 75 YEARS
MEMBERSHIP NO.1127
68. KAMALA K M
W/O MOHAN K R
AGED ABOUT 67 YEARS
MEMBERSHIP NO.1128
69. ANANTHARAMA GOWDA N
S/O AMMANI GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.1223
70. GOPALA K
S/O REGAPPA GOWDA
AGED ABOUT 67 YEARS
MEMBERSHIP NO.1433
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71. NEERIKSHA K M
W/O MOHAN GOWDA
AGED ABOUT 30 YEARS
MEMBERSHIP NO.3379
72. JNANAPPA P
S/O HUKRA MERA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.1630
73. SUBBAUYYA K
S/O MONTA AJEELA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.1908
74. HONNAPPA GOWDA K
S/O KARIYAPPA GOWDA
AGED ABOUT 75 YEARS
MEMBERSHIP NO.1921
75. VEERAPPA GOWDA K
S/O HONNAPPA GOWDA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.1923
76. BOJJAPPA M
S/O SUBBRAYA MALE
AGED ABOUT 79 YEARS
MEMBERSHIP NO.903
77. KUSUMAKAR U
S/O JANARDHAN GOWDA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.1975
78. NAGAPPA GOWDA B
D/O SANTHAPPA GOWDA
AGED ABOUT 62 YEARS
MEMBERSHIP NO.2019
79. APPAYYA M
S/O KUNGIANNA MALE
AGED ABOUT 50 YEARS
MEMBERSHIP NO.3535
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80. SUNDARA B
S/O PAKIRA
AGED ABOUT 57 YEARS
MEMBERSHIP NO.3343
81. DEVARAJA M L
S/O LINGAPPA GOWDA M
AGED ABOUT 49 YEARS
MEMBERSHIP NO.2660
82. HONNAMMA B
W/O NARAYANA AJEELA
AGED ABOUT 50 YEARS
MEMBERSHIP NO.2757
83. CHANDRAVATHI B
W/O MATHADI MUGERA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.2803
84. JAYAMMA
W/O CHANGAPPA GOWDA
AGED ABOUT 67 YEARS
MEMBERSHIP NO.2921
85. SHARATH K S
S/O SUBRAMANYA GOWDA K S
AGED ABOUT 45 YEARS
MEMBERSHIP NO.2938
86. THIRUMALESHWARI P
W/O SUNDARA GOWDA P
AGED ABOUT 54 YEARS
MEMBERSHIP NO.3139
87. RAVINDRA H K
S/O KRISHNA MURTHY
AGED ABOUT 49 YEARS
MEMBERSHIP NO.3216
88. GIRIJA P
W/O POOVAPPA MUGERA
AGED ABOUT 47 YEARS
MEMBERSHIP NO.3265
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WP No. 879 of 2025
89. PUSHPAVATHI G
W/O KESHAVA AJEELA
AGED ABOUT 43 YEARS
MEMBERSHIP NO.3270
90. RATHISH K N
S/O NARASIMHA K V
AGED ABOUT 30 YEARS
MEMBERSHIP NO.3297
91. SULOCHANA K N
W/O NARASIMHA K V
AGED ABOUT 60 YEARS
MEMBERSHIP NO.3298
92. PURUSHOTHAMA M
S/O MOONTA MALE
AGED ABOUT 52 YEARS
MEMBERSHIP NO.3317
93. MAHALINGA
S/O BOCHA GOWDA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.3325
94. SUNDARA B
S/O PAKIRA
AGED ABOUT 57 YEARS
MEMBERSHIP NO.3343
95. HARDIK KIRIBHAGA
S/O PRABHAKARA GOWDA K
AGED ABOUT 29 YEARS
MEMBERSHIP NO.3361
96. SHANKARA PILLAI
S/O GOPALA PILLAI
AGED ABOUT 75 YEARS
MEMBERSHIP NO.3805
97. INDIRANI D
W/O DHARMARAJ K P
AGED ABOUT 41 YEARS
MEMBERSHIP NO.3920
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98. MOHAMMED HANIF
S/O ABDUL KAREEM
AGED ABOUT 44 YEARS
MEMBERSHIP NO.3748
99. RAFIQ P V
S/O UMMAR P M
AGED ABOUT 40 YEARS
MEMBERSHIP NO.3749
100. RAMZEENA
W/O UMMAR KAKA
AGED ABOUT 35 YEARS
MEMBERSHIP NO.3751
101. ABSATH P S
S/O SYED ALI
AGED ABOUT 41 YEARS
MEMBERSHIP NO.3755
102. LEELAVATHI
W/O KRISHNAPPA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.3779
103. SUMITHRA P
W/O MANI P
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3806
104. SHOBHA K
W/O CHINNAPPA GOWDA
AGED ABOUT 45 YEARS
MEMBERSHIP NO.3812
105. DHARMAPALA P K
S/O KUSHALAPPA GOWDA
AGED ABOUT 36 YEARS
MEMBERSHIP NO.3817
106. CHARITH K R
S/O RAGHAVA GOWDA K
AGED ABOUT 28 YEARS
MEMBERSHIP NO.3823
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107. SWETHA P
W/O KUNGNI PANNE
AGED ABOUT 28 YEARS
MEMBERSHIP NO.3846
108. SARITHA
W/O KORAPOLLU
AGED ABOUT 35 YEARS
MEMBERSHIP NO.3847
109. VANI
W/O SUNDARA
AGED ABOUT 43 YEARS
MEMBERSHIP NO.3848
110. SRIDHARA
S/O ANGARA AJEELA
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3849
111. CHANDAN
S/O CHOMA
AGED ABOUT 30 YEARS
MEMBERSHIP NO.3851
112. VISHWANATHA D V
S/O VENKATAPPA GOWDA D
AGED ABOUT 41 YEARS
MEMBERSHIP NO.3880
113. MOHANAKSHI B C YANE MO
D/O CHINNAPPA GOWDA D
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3886
114. VASANTHI YANE VIMALA B G
D/O CHINNAPPA GOWDA K
AGED ABOUT 47 YEARS
MEMBERSHIP NO.3889
115. NAVYA K Y
W/O YOGEESHA K M
AGED ABOUT 35 YEARS
MEMBERSHIP NO.4128
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116. LEELA
W/O RAVI K
AGED ABOUT 51 YEARS
MEMBERSHIP NO.4141
117. SURESHA
S/O EITHA
AGED ABOUT 40 YEARS
MEMBERSHIP NO.4127
118. KUSUMAVATHI K
W/O LINGAPPA GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.4139
119. SUNDARA
S/O HUKRA
AGED ABOUT 45 YEARS
MEMBERSHIP NO.4162
120. REVATHI P
W/O VISHWANATHA PARAVA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.3096
121. SHARATH M D
S/O DUGAPPA GOWDA
AGED ABOUT 32 YEARS
MEMBERSHIP NO.3113
122. KAMALA P
W/O MARDHA MUGERA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.3258
123. PRAKAYTH K S
S/O SATHISHA KUMAR K G
AGED ABOUT 28 YEARS
MEMBERSHIP NO.3305
124. KEERHTI P C
W/O CHINNAPPA GOWDA P
AGED ABOUT 32 YEARS
MEMBERSHIP NO.3311
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125. CHANDRASHEKARA B
S/O SHESHAPPA GOWDA
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3355
126. SATHYAJEETH M
S/O JANARDHANA GOWDA M S
AGED ABOUT 38 YEARS
MEMBERSHIP NO.3370
127. GIRISHA D
S/O GOPALA GOWDA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.3388
128. KISHORA D
S/O GOPALA GOWDA
AGED ABOUT 40 YEARS
MEMBERSHIP NO.3389
129. KIRAN K
S/O JANARDHAN GOWDA
AGED ABOUT 35 YEARS
MEMBERSHIP NO.3391
130. KALIYAMMA
W/O PARAMASHIVAN
AGED ABOUT 65 YEARS
MEMBERSHIP NO.3417
131. DIVITH M
S/O DUGAPPA GOWDA
AGED ABOUT 35 YEARS
MEMBERSHIP NO.3419
132. KAVYA K
W/O GOPALA GOWDA K
AGED ABOUT 31 YEARS
MEMBERSHIP NO.3501
133. RAMESH P M
S/O MAYILAPPA GOWDA
AGED ABOUT 45 YEARS
MEMBERSHIP NO.3592
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134. DINESHA P
S/O SUNDARA P
AGED ABOUT 40 YEARS
MEMBERSHIP NO.3953
135. SANAMMA N
W/O RAMACHANDRA GOWDA N
AGED ABOUT 60 YEARS
MEMBERSHIP NO.3080
136. NAMICHANDRA
S/O VENKAPPA MALE
AGED ABOUT 31 YEARS
MEMBERSHIP NO.3949
137. SANDEEP A
S/O SHIVARAMA A
AGED ABOUT 30 YEARS
MEMBERSHIP NO.3950
138. SURENDRA N
S/O VADYAPPA GOWDA N
AGED ABOUT 29 YEARS
MEMBERSHIP NO.3967
139. CHANDRAVATHI
W/O VADYAPPA GOWDA N
AGED ABOUT 45 YEARS
MEMBERSHIP NO.3968
140. LINGAMMA K
W/O BALAPPA
AGED ABOUT 38 YEARS
MEMBERSHIP NO.4007
141. GEETHA P V
W/O VEERAPPA GOWDA P
AGED ABOUT 48 YEARS
MEMBERSHIP NO.4028
142. PADMAVATHI A
W/O ANANDA GOWDA A
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2930
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143. NEELAVATHI D
W/O GOPALA GOWDA D
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2895
144. SUBRAMANYA K
S/O LINGAPPA GOWDA K
AGED ABOUT 42 YEARS
MEMBERSHIP NO.2907
145. NARAYANA P
S/O KUNGNIRAMA
AGED ABOUT 75 YEARS
MEMBERSHIP NO.2069
146. SOMANATHA P K
S/O KRISHNAPPA GOWDA
AGED ABOUT 46 YEARS
MEMBERSHIP NO.2071
147. NEMANNA GOWDA M
S/O NAGAPPA GOWDA
AGED ABOUT 85 YEARS
MEMBERSHIP NO.1997
148. NETHRAVATHI U
W/O VASANTHA U N
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2105
149. YOGEESHA K M
S/O MONAPPA GOWDA
AGED ABOUT 43 YEARS
MEMBERSHIP NO.2144
150. GOPALA GOWDA D
S/O CHINNAPPA GOWDA
AGED ABOUT 62 YEARS
MEMBERSHIP NO.2157
151. SHARADHA P
W/O NARAYANA P
AGED ABOUT 68 YEARS
MEMBERSHIP NO.2177
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152. MAHESH D S
S/O SHURAPPA GOWDA D
AGED ABOUT 46 YEARS
MEMBERSHIP NO.2185
153. DEVANNA GOWDA P
S/O ANNAPPA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2203
154. BHAVANI P
W/O LAKSHMANA GOWDA
AGED ABOUT 65 YEARS
MEMBERSHIP NO.2212
155. KUSUMADHARA P
S/O HUKRAPPA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2230
156. JAYASHEELA Y B
W/O YESHWANTHA B
AGED ABOUT 60 YEARS
MEMBERSHIP NO.2246
157. ABDUL RAZZAK K M
S/O MOHAMMED KUTTI
AGED ABOUT 51 YEARS
MEMBERSHIP NO.2269
158. DHAMAYANTHI K
W/O VASUDEVA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.2282
159. JANRDHAN GOWDA A
S/O HUKKANNA GOWDA
AGED ABOUT 62 YEARS
MEMBERSHIP NO.2309
160. N BHASKAR
S/O ANANDA NAYAKA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2340
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161. AKKAMMA P
W/O HUKRAPPA GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.2380
162. YAMUNA G
W/O KUKKA AJEELA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2470
163. LALITHA P
W/O KUSHALAPPA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2482
164. HITHASHREE M T
W/O THARANATH M S
AGED ABOUT 29 YEARS
MEMBERSHIP NO.3393
165. SATHISHA K
S/O VASUDEVA GOWDA K
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3474
166. MEENAKSHI K
W/O DASHARATHA GOWDA K
AGED ABOUT 62 YEARS
MEMBERSHIP NO.2879
167. LOLAKSHA T P
W/O PURUSHOTHAMMA T
AGED ABOUT 28 YEARS,
MEMBERSHIP NO.2935
168. JANARDHANA K
S/O CHANIYAPPA NAYAKA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.3023
169. HUKRAPPA NAIK K
S/O BATTAYA NAIK
AGED ABOUT 54 YEARS
MEMBERSHIP NO.3089
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170. VEENA K
W/O DEVADAS S P
AGED ABOUT 45 YEARS
MEMBERSHIP NO.3175
171. KUMARA P
S/O RAMA MADIVALA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.3215
172. RATHNAVATHI K
W/O MAHABALESHWARA NAIKA
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3255
173. RAJESHA H
S/O RAMA H
AGED ABOUT 32 YEARS
MEMBERSHIP NO.3256
174. SHREEDHAR K
S/O POOVAPPA GOWDA
AGED ABOUT 47 YEARS
MEMBERSHIP NO.3582
175. VEERAPPA GOWDA K
D/O POOVAPPA GOWDA K
AGED ABOUT 52 YEARS
MEMBERSHIP NO.3583
176. CHITHRAVATHI K
W/O KORAGAPPA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.3601
177. NITHIN K
S/O YADAVA GOWDA
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3608
178. VISHWA K
S/O KENCHAPPA GOWDA
AGED ABOUT 34 YEARS
MEMBERSHIP NO.3638
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179. PRAFULLA K K
S/O KRISHNAPPA GOWDA K
AGED ABOUT 28 YEARS
MEMBERSHIP NO.3765
180. LOKESH M R
S/O RUKMAYA GOWD M
AGED ABOUT 26 YEARS,
MEMBERSHIP NO.3797
181. CHARAN A
S/O LAKSHMAN GOWDA A
AGED ABOUT 26 YEARS
MEMBERSHIP NO.3930
182. VIDYA N G
W/O GOVINDA N S
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3956
183. YOGEESHA B
S/O BHASKAR B
AGED ABOUT 35 YEARS
MEMBERSHIP NO.3134
184. YAKUB P S
S/O SYED ALI
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3754
185. THEERTHARAMA
C/O MAYILAPPA GOWDA
AGED ABOUT 37 YEARS
MEMBERSHIP NO.3663
186. KESHAVA
S/O MUTHAPPA GOWDA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.3664
187. HARI PRASAD P
S/O KUSHALAPPA P
AGED ABOUT 38 YEARS
MEMBERSHIP NO.3613
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188. LAVAKUMARA
S/O BALAKRISHNA GOWDA
AGED ABOUT 38 YEARS
MEMBERSHIP NO.3670
189. RAJAN
S/O KAMALAKSHA M
AGED ABOUT 35 YEARS
MEMBERSHIP NO.3671
190. PURUSHOTHAMMA
S/O NEMANNA GOWDA
AGED ABOUT 56 YEARS
MEMBERSHIP NO.3672
191. AITHA MAHEELA
S/O MANSA MAHEELA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.3676
192. KALYANI T
S/O NARAYANA T
AGED ABOUT 54 YEARS
MEMBERSHIP NO.3692
193. HARI PRASAD A
S/O JANARDHAN GOWDA A
AGED ABOUT 36 YEARS
MEMBERSHIP NO.3715
194. YATHEESH KUMAR A
S/O JANARDHAN GOWDA A
AGED ABOUT 34 YEARS
MEMBERSHIP NO.3716
195. BHARATH P
S/O RAGHAVA
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3717
196. PRATHIK Y B
S/O YESHWANTHA B
AGED ABOUT 35 YEARS
MEMBERSHIP NO.3732
- 23 -
NC: 2025:KHC:4881
WP No. 879 of 2025
197. HARSHITH M
S/O MADHAVA M
AGED ABOUT 34 YEARS
MEMBERSHIP NO.3734
198. JAYARAMA M
S/O KRISHNAPPA GOWDA M
AGED ABOUT 40 YEARS
MEMBERSHIP NO.3735
199. HASINA M G
W/O SHAFI M G
AGED ABOUT 45 YEARS
MEMBERSHIP NO.3744
200. SHAMSHUDDIN
S/O ABDUL KAREEM
AGED ABOUT 37 YEARS
MEMBERSHIP NO.3745
201. MUNEER P V
S/O UMMAR P M
AGED ABOUT 34 YEARS
MEMBERSHIP NO.3746
202. VADYAPPA GOWDA N
S/O KRISHNAPPA GOWDA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.2501
203. BHAVYA
W/O BALACHANDRA
AGED ABOUT 40 YEARS
MEMBERSHIP NO.4111
204. LAKSHMANA GOWDA B D
S/O DUGGAPPA GOWDA
AGED ABOUT 48 YEARS
MEMBERSHIP NO.2569
205. RAGHAVA GOWDA K
S/O MAILAPPA GOWDA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.2586
- 24 -
NC: 2025:KHC:4881
WP No. 879 of 2025
206. CHIDANANDA N R
S/O RAMACHANDRA GOWDA
AGED ABOUT 53 YEARS
MEMBERSHIP NO.2590
207. AVIN K
S/O VEERAPPA GOWDA K
AGED ABOUT 35 YEARS
MEMBERSHIP NO.2683
208. JANARDHANA B H
S/O HUKRAPPA GOWDA
AGED ABOUT 48 YEARS
MEMBERSHIP NO.2706
209. BALAPPA
S/O CHANNA AJEELA
AGED ABOUT 44 YEARS
MEMBERSHIP NO.2739
210. VEDAVATHI
W/O KARIYA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2750
211. JAYASHREE
W/O JANARDHANA
AGED ABOUT 35 YEARS
MEMBERSHIP NO.2759
212. GURUVA
S/O HUKRA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.2777
213. KUSHALAPPA GOWDA P
S/O SHIVAPPA GOWDA P
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2841
214. RITHESHA K B
S/O BALAKRISHNA GOWDA K
AGED ABOUT 30 YEARS
MEMBERSHIP NO.4062
- 25 -
NC: 2025:KHC:4881
WP No. 879 of 2025
215. SEETHAMMA
W/O JANARDHANA GOWDA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.4065
216. RANJITH K
S/O KUSHALAPPA GOWDA K
AGED ABOUT 30 YEARS
MEMBERSHIP NO.4075
217. PADMAVATHI
W/O JAYARAMA K M
AGED ABOUT 40 YEARS
MEMBERSHIP NO.4077
218. JAYASHEELA K
W/O DEVANNA GOWDA
AGED ABOUT 41 YEARS
MEMBERSHIP NO.4090
219. LOHITH K G
S/O GOPAL GOWDA K
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4097
220. SAVITHRI
W/O KAMALAKSHA
AGED ABOUT 50 YEARS
MEMBERSHIP NO.4106
221. ANANDA NAYAKA
S/O LINGAPPA NAYAKA
AGED ABOUT 85 YEARS
MEMBERSHIP NO.180
222. JAYARAMA K
S/O SOMAPPA GOWDA
AGED ABOUT 62 YEARS
MEMBERSHIP NO.1327
223. DEVAMMA G
W/O SHESHAPPA GOWDA
AGED ABOUT 75 YEARS
MEMBERSHIP NO.1194
- 26 -
NC: 2025:KHC:4881
WP No. 879 of 2025
224. SEETHAMMA M
W/O SUNDARA BOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.154
225. RAMAKKA K
W/O MONAPPA GOWDA K
AGED ABOUT 70 YEARS
MEMBERSHIP NO.716
226. VEERAPPA GOWDA
S/O KUNGINNA GOWDA
AGED ABOUT 65 YEARS
MEMBERSHIP NO.730
227. MAIYALAPPA GOWDA A
S/O RAMAPPA GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.934
228. PADMAVATHI M
W/O SHANKARA PILLAI
AGED ABOUT 72 YEARS
MEMBERSHIP NO.1015
229. CHOMMA
S/O GURUVA MAIYALA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.1587
230. NARAYANA P
S/O APPAKUNGNI
AGED ABOUT 55 YEARS
MEMBERSHIP NO.1686
231. DHANANJAYA N V
S/O VENKAPPA GOWDA N
AGED ABOUT 52 YEARS
MEMBERSHIP NO.1741
232. DUGGAPPE GOWDS P
S/O RAMAPPA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.1768
- 27 -
NC: 2025:KHC:4881
WP No. 879 of 2025
233. MOHAN DAS D S
S/O SHURAPPA GOWDA
AGED ABOUT 49 YEARS
MEMBERSHIP NO.1792
234. SHARADA K
W/O CHINNAPPA GOWDA
AGED ABOUT 51 YEARS
MEMBERSHIP NO. 1799
235. JAYARAMA D
S/O MONAPPA GOWDA
AGED ABOUT 51 YEARS
MEMBERSHIP NO.1812
236. KAMALAKSHA P K
W/O KRISHNAPPA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.1937
237. PUTTANNA AJEELA
S/O BANDADA AJEELA
AGED ABOUT 48 YEARS
MEMBERSHIP NO.1946
238. TEJAKUMAR M
S/O SHIVARAMA GOWDA
AGED ABOUT 56 YEARS
MEMBERSHIP NO.1963
239. GURU PRASAD K
S/O KUSHALAPPA K
AGED ABOUT 58 YEARS
MEMBERSHIP NO.1990
240. KAVITHA K
W/O NITHYANAND Y
AGED ABOUT 46 YEARS
MEMBERSHIP NO.4113
241. LIKITH K
S/O MAHALINGA GOWDA
AGED ABOUT 26 YEARS
MEMBERSHIP NO.4118
- 28 -
NC: 2025:KHC:4881
WP No. 879 of 2025
242. DEEPAK K
S/O VENKAPPA GOWDA K
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3982
243. BODHAN K
S/O RAMCHANDRA GOWDA K
AGED ABOUT 25 YEARS
MEMBERSHIP NO.4037
244. PUNEETH K
S/O MAHALINGA K
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4117
245. RAKSHITH K
S/O MAHALINGA GOWDA
AGED ABOUT 28 YEARS
MEMBERSHIP NO.4120
246. LOKESH T S
S/O SOMANATH T
AGED ABOUT 35 YEARS
MEMBERSHIP NO.4167
247. SAVITHRI N
W/O RAMACHANDRA GOWDA K
AGED ABOUT 55 YEARS
MEMBERSHIP NO.4169
248. VINUTH K C
S/O CHANDRASHEKARA K
AGED ABOUT 32 YEARS
MEMBERSHIP NO.4134
249. YOGEESH K
S/O CHINNAPPA GOWDA K
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3921
250. KRISHNAPPA M
S/O KARIYAPPA GOWDA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.3820
- 29 -
NC: 2025:KHC:4881
WP No. 879 of 2025
251. MANOJ KUMAR N
S/O HONNAPPA GOWDA
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3519
252. MANOJ KUMAR
S/O NEMICHANDRA GOWDA
AGED ABOUT 41 YEARS
MEMBERSHIP NO.3627
253. VARIJA H
W/O CHANDRASHEKAR H
AGED ABOUT 62 YEARS
MEMBERSHIP NO.3809
254. VASANTHA KUMAR K M
S/O MAHALINGA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.1920
255. JANARDHANA GOWDA
S/O HOOVAPPA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.606
256. CHOMMANNA K
S/O MANJAPPA MALE
AGED ABOUT 61 YEARS
MEMBERSHIP NO.725
257. KUSHALAPPA GOWDA M
S/O THIMMAPPA GOWDA M
AGED ABOUT 53 YEARS
MEMBERSHIP NO.867
258. EITHAPPA GOWDA T
S/O VEERAPPA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.1416
259. DHARMAPALA K
S/O RAMANNA GOWDA
AGED ABOUT 63 YEARS
MEMBERSHIP NO.1479
- 30 -
NC: 2025:KHC:4881
WP No. 879 of 2025
260. HEMAVATHI K
W/O EITHAPPA GOWDA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.1505
261. RAMANNA GOWDA S
S/O THIMMAPPA GOWDA
AGED ABOUT 71 YEARS
MEMBERSHIP NO.1744
262. KAMALA K
W/O KUSHALAPPA GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.1865
263. VEDAKUMARA K
S/O KRISHNA NAIKA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.1949
264. BABY K
W/O JANARDHANA K
AGED ABOUT 63 YEARS
MEMBERSHIP NO.2140
265. HARISHCHANDRA K R
S/O RAMANNA NAIKA
AGED ABOUT 48 YEARS
MEMBERSHIP NO.2193
266. VISHWAJITH K R
S/O RAVIRAJA KOJUGODU
AGED ABOUT 39 YEARS
MEMBERSHIP NO.2311
267. KAMALAKSHI V
W/O KUNGNI KANNAN
AGED ABOUT 71 YEARS
MEMBERSHIP NO.2504
268. KUMBE
S/O BABU MAYILA
AGED ABOUT 78 YEARS
MEMBERSHIP NO.2708
- 31 -
NC: 2025:KHC:4881
WP No. 879 of 2025
269. KINJANNA RAI
S/O MADANA RAI
AGED ABOUT 60 YEARS
MEMBERSHIP NO.2831
270. SANTHAPPA GOWDA P K
S/O KRISHNAPPA GOWDA P
AGED ABOUT 69 YEARS
MEMBERSHIP NO.2840
271. SHIVAKUMAR K
S/O VENKAPPA GOWDA K
AGED ABOUT 45 YEARS
MEMBERSHIP NO.2857
272. MOHAN C
S/O BASAPPA C
AGED ABOUT 43 YEARS
MEMBERSHIP NO. 3384
273. MOHAN M.H
S/O HUKRAPPA GOWDA M
AGED ABOUT 46 YEARS
MEMBERSHIP NO.3119
274. YATHEESHA M
S/O RAMANNA GOWDA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.3351
275. LEJO THOMAS
S/O THOMAS T. K
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3358
276. SURESHA K S
S/O SHEENA MUGERA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.3509
277. SHAMBAIAH M
S/O VENKAPPA GOWDA
AGED ABOUT 64 YEARS
MEMBERSHIP NO.3538
- 32 -
NC: 2025:KHC:4881
WP No. 879 of 2025
278. HONNAMMA D
W/O VENKAPPA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.3542
279. NEELAPPA GOWDA K
S/O MYALAPPA GOWDA K
AGED ABOUT 67 YEARS
MEMBERSHIP NO.3545
280. BHAGIRATHI A P
W/O PADMAIAH GOWDA G
AGED ABOUT 49 YEARS
MEMBERSHIP NO.3558
281. CHANDRAVATHI A
W/O RAGHAVA GOWDA A
AGED ABOUT 58 YEARS
MEMBERSHIP NO.3578
282. MAHALINGA PATTALI
S/O APPU PATTALI
AGED ABOUT 56 YEARS
MEMBERSHIP NO.3673
283. PARAMESHWARA H
S/O KORAGAMERA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.3675
284. DEVIDASA J
W/O HONNAPPA GOWDA
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3693
285. MAMATHA A
W/O PURUSHOTHAMA A
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3694
286. JITHEESH K P
S/O PURUSHOTHAMA K S
AGED ABOUT 38 YEARS
MEMBERSHIP NO.3727
- 33 -
NC: 2025:KHC:4881
WP No. 879 of 2025
287. MINI
W/O LUKOS
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3752
288. PUSHPAVATHI K
W/O CHINNAPPA GOWDA A
AGED ABOUT 56 YEARS
MEMBERSHIP NO.3761
289. DEVAKI
W/O GANGADHARA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.3777
290. JANAKI B
W/O MEDAPPA GOWDA B
AGED ABOUT 56 YEARS
MEMBERSHIP NO.3781
291. KUMARA K
S/O DEVARANNA GOWDA
AGED ABOUT 46 YEARS
MEMBERSHIP NO.2285
292. DEVAKI K
W/O DASAPPA NAIKA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.2114
293. ABDULA P I
S/O ISMAILABBA M P
AGED ABOUT 55 YEARS
MEMBERSHIP NO.1490
294. BALAKRISHNA P D
S/O DASAPPA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.1514
295. MANORAMA P
W/O GIRIYAPPA GOWDA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.1530
- 34 -
NC: 2025:KHC:4881
WP No. 879 of 2025
296. PADMAVATHI A
D/O CHANDRASHEKHARA
AGED ABOUT 62 YEARS
MEMBERSHIP NO.1532
297. CHANDRAVATHI A
D/O CHANDRASHEKHARA
AGED ABOUT 61 YEARS
MEMBERSHIP NO.1533
298. KAMALA
W/O BABU MERA
AGED ABOUT 65 YEARS
MEMBERSHIP NO.1549
299. RANGANATH K C
S/O CHOMMA
AGED ABOUT 47 YEARS
MEMBERSHIP NO.1556
300. EITHA KORAGA
S/O MANKU KORAGA
AGED ABOUT 80 YEARS
MEMBERSHIP NO. 1558
301. JANAKI
W/O ANGARA MERA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.1560
302. BALAKRISHNA
S/O ANGARA MERA
AGED ABOUT 47 YEARS
MEMBERSHIP NO.1564
303. CHANDRAVATHI K
W/O ESHWARA NAIKA
AGED ABOUT 56 YEARS
MEMBERSHIP NO.1645
304. VISHALAKSHI B
W/O MONAPPA GOWDA B
AGED ABOUT 65 YEARS
MEMBERSHIP NO.1707
- 35 -
NC: 2025:KHC:4881
WP No. 879 of 2025
305. DHARMAPALA D
S/O SANKAPPA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.1711
306. DEENAMMA B
W/O EITHAPPA GOWDA
AGED ABOUT 82 YEARS
MEMBERSHIP NO.1715
307. DUGGAPPA GOWDA K
S/O RAMANNA GOWDA
AGED ABOUT 66 YEARS
MEMBERSHIP NO.1718
308. PURUSHOTHAMA P A
S/O ANNAIAH GOWDA
AGED ABOUT 46 YEARS
MEMBERSHIP NO.1720
309. GURUVA S
S/O SANNA KORAGA
AGED ABOUT 49 YEARS
MEMBERSHIP NO.1771
310. THILAKA B C
W/O CHINNAPPA GOWDA B
AGED ABOUT 65 YEARS
MEMBERSHIP NO.919
311. HUKRAPPA GOWDA N
S/O CHINNAPPA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.1736
312. THIMMAPPA GOWDA
S/O KRISHNAPPA GOWDA
AGED ABOUT 75 YEARS
MEMBERSHIP NO.118
313. MURALIDHRA K V
S/O VENKAPPA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.171
- 36 -
NC: 2025:KHC:4881
WP No. 879 of 2025
314. SUSHILA K P
W/O PADMAIAH GOWDA K S
AGED ABOUT 82 YEARS
MEMBERSHIP NO.229
315. MONAPPA GOWDA P
S/O BOMMANNA GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.255
316. MOHAMMED ABUSALI P I
S/O ISMAILABBU M P
AGED ABOUT 72 YEARS
MEMBERSHIP NO.302
317. IBRAHIM P A
S/O ABDULA P
AGED ABOUT 67 YEARS
MEMBERSHIP NO.519
318. RAMANNA GOWDA B
S/O APPANNA GOWDA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.643
319. KATHYAYINI P
W/O RAGHAVA AGASA
AGED ABOUT 75 YEARS
MEMBERSHIP NO.886
320. NEELAVATHI D M
W/O MAHALINGA GOWDA D
AGED ABOUT 70 YEARS
MEMBERSHIP NO.888
321. IBRAHIM KUNNI
S/O ISMAILABBI HAJJI
AGED ABOUT 58 YEARS
MEMBERSHIP NO.889
322. MAHALINGA BHAT A
S/O EAHSWARA BHAT K
AGED ABOUT 68 YEARS
MEMBERSHIP NO.891
- 37 -
NC: 2025:KHC:4881
WP No. 879 of 2025
323. ESHWARA K
S/O KRISHNAMURTHY
AGED ABOUT 65 YEARS
MEMBERSHIP NO.1124
324. SUBBAPPA GOWDA D
S/O SUBRAYA GOWDA
AGED ABOUT 72 YEARS
MEMBERSHIP NO.1189
325. SAVITHRI M
W/O NEELAPPA GOWDA
AGED ABOUT 67 YEARS
MEMBERSHIP NO.1317
326. LAVAPPA GOWDA A
S/O CHINNAPPA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.1391
327. VENKAPPA GOWDA M
S/O RAMAPPA GOWDA
AGED ABOUT 64 YEARS
MEMBERSHIP NO.1397
328. VEERAMMA Y
W/O HUKRAPPA GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO.1408
329. VARIJA
W/O RAJANNA
AGED ABOUT 50 YEARS
MEMBERSHIP NO.4108
330. MADHURA
W/O LAKSHMAN GOWDA B
AGED ABOUT 52 YEARS
MEMBERSHIP NO.4133
331. JALAJA
W/O VASANTHA
AGED ABOUT 50 YEARS
MEMBERSHIP NO.4105
- 38 -
NC: 2025:KHC:4881
WP No. 879 of 2025
332. NIRUPAMA
W/O ANNAPPA GOWDA
AGED ABOUT 38 YEARS
MEMBERSHIP NO.4110
333. TINTU MATHEW JOSEPH
S/O P V JOESHP
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4154
334. REVATHI K
W/O KAMALAKSHA K
AGED ABOUT 40 YEARS
MEMBERSHIP NO.4161
335. JAYAPRAKASH
S/O NEELAPPA GOWDA
AGED ABOUT 36 YEARS
MEMBERSHIP NO.4166
336. RAMESHA K
S/O NANJAPPA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.4173
337. GOPALAKRISHNA N S
S/O SOMAIAH GOWDA N
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4174
338. RAJESH D
S/O MAHALINGA GOWDA D
AGED ABOUT 36 YEARS
MEMBERSHIP NO.4050
339. NAGESHA D
S/O VENKAPPA GOWDA D
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4046
340. KUSHALAPPA
S/O PARAMESHWARA P
AGED ABOUT 50 YEARS
MEMBERSHIP NO.4041
- 39 -
NC: 2025:KHC:4881
WP No. 879 of 2025
341. PRATHIK N B
S/O BASAPPA GOWDA N
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4035
342. DEVI PRASAD B
S/O GANGADHARA B
AGED ABOUT 38 YEARS
MEMBERSHIP NO.3900
343. RAMCHANDRA K
S/O PUTTANNA GOWDA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.3611
344. BHARATH P
S/O MONAPPA P
AGED ABOUT 39 YEARS
MEMBERSHIP NO.3612
345. GURUPRASAD G
S/O NARAYANA GOWDA G
AGED ABOUT 36 YEARS
MEMBERSHIP NO.3502
346. CHIDANANDA A
S/O RUKMAIAH GOWDA
AGED ABOUT 40 YEARS
MEMBERSHIP NO.3461
347. PRAJWAL A N
S/O MADHAVA A R
AGED ABOUT 32 YEARS
MEMBERSHIP NO.3399
348. PADMAIAH GOWDA G
PS/O SHIVAIAH GOWDA G
AGED ABOUT 49 YEARS
MEMBERSHIP NO.2888
349. CHETHAN B R
S/O RAMANNA GOWDA B
AGED ABOUT 43 YEARS
MEMBERSHIP NO.2932
- 40 -
NC: 2025:KHC:4881
WP No. 879 of 2025
350. PRAMEELA C
W/O SUBRAMANYA C H
AGED ABOUT 42 YEARS
MEMBERSHIP NO.2952
351. ABDUL HAMEED IDNOORU
S/O ISMAILABBA M P
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2976
352. NEELAVATHI K C
S/O CHANDRASHEKARA GOWDA
AGED ABOUT 56 YEARS
MEMBERSHIP NO.3104
353. LOKANATH RAI K
S/O LAKKANNA RAI SHIVALA
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3118
354. CHANDRAVATHI P
W/O DAMODARA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO.3120
355. BHARATHI K
W/O BABU MERA K
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3121
356. DEVAKI B S
W/O SHRIDHAR GOWDA B M
AGED ABOUT 66 YEARS
MEMBERSHIP NO.3152
357. BIPATHUMMA K B
W/O BEERAN KUNNI K C
AGED ABOUT 68 YEARS
MEMBERSHIP NO.3193
358. AYISHA P M
D/O ISMAIL P M
AGED ABOUT 56 YEARS
MEMBERSHIP NO.3194
- 41 -
NC: 2025:KHC:4881
WP No. 879 of 2025
359. SAVITHA G
D/O GIRIDHARA K P
AGED ABOUT 53 YEARS
MEMBERSHIP NO.3199
360. DEVI PRASAD K
S/O KUSHALAPPA GOWDA
AGED ABOUT 46 YEARS
MEMBERSHIP NO.3209
361. RATHISHA S
S/O DHARMAPALA GOWDA
AGED ABOUT 44 YEARS
MEMBERSHIP NO.3211
362. GANESHA S
S/O PUTTANNA NAIKA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.3243
363. MOHANA K
S/O MADHAVA K
AGED ABOUT 33 YEARS
MEMBERSHIP NO.3262
364. VASANTHI K B
W/O PRATHAP K H
AGED ABOUT 44 YEARS
MEMBERSHIP NO.3263
365. INDIRAVATHI M
W/O VENKATRAMANA M R
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3283
366. SURESHA K
S/O THIMMA MUGERA
AGED ABOUT 49 YEARS
MEMBERSHIP NO.3342
367. PADMAIAH GOWDA K
S/O KRISHNAPPA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2251
- 42 -
NC: 2025:KHC:4881
WP No. 879 of 2025
368. REGAPPA GOWDA D
S/O RAGHAVA GOWDA D
AGED ABOUT 46 YEARS
MEMBERSHIP NO.2578
369. RAGHAVA B
S/O BABU KORAGA
AGED ABOUT 56 YEARS
MEMBERSHIP NO.1897
370. YESHODHA B
W/O RAMANNA GOWDA
AGED ABOUT 66 YEARS
MEMBERSHIP NO.1900
371. CHINNAPPA GOWDA G
S/O SOMAPPA GOWDA
AGED ABOUT 79 YEARS
MEMBERSHIP NO.1993
372. KUSUMADHARA M
S/O NEELAPPA GOWDA
AGED ABOUT 44 YEARS
MEMBERSHIP NO.2038
373. HEMAVATHI M
W/O SHIVANNA GOWDA
AGED ABOUT 67 YEARS
MEMBERSHIP NO.2044
374. SOMASHEKARA M R
S/O RAMAPPA GOWDA
AGED ABOUT 59 YEARS
MEMBERSHIP NO.2056
375. LEELAVATHI K S
W/O RADHAKRISHNA K S
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2111
376. MOHINI M
W/O GOPALA KRISHNA
AGED ABOUT 56 YEARS
MEMBERSHIP NO.2143
- 43 -
NC: 2025:KHC:4881
WP No. 879 of 2025
377. DAMODHARA K
S/O DOJA MERA
AGED ABOUT 43 YEARS
MEMBERSHIP NO.2156
378. CHANDRASHEKARA A
S/O APPUKUTTA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.2228
379. ALIKUNNI PARE
S/O ISMAILABBA M P
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2256
380. REENI JOSHI
W/O JOSHI PHILIP
AGED ABOUT 48 YEARS
MEMBERSHIP NO.2321
381. SURESH P.K
S/O PADMAIAH GOWDA M
AGED ABOUT 56 YEARS
MEMBERSHIP NO.2330
382. BELYAPPA GOWDA G
S/O SHIVAIAH GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2341
383. MOHINI M
D/O BELYAPPA GOWDA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.2346
384. LALITH N
W/O HUKRAPPA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO.2378
385. BHARATHI K G
W/O ANGERA MERA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.2410
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NC: 2025:KHC:4881
WP No. 879 of 2025
386. KUSUMAVATHI
W/O MONAPPA GOWDA
AGED ABOUT 60 YEARS
MEMBERSHIP NO.2619
387. KRISHNAPPA GOWDA P
S/O VENKANNA GOWDA P
AGED ABOUT 54 YEARS
MEMBERSHIP NO.2638
388. MOHAN GOWDA M
S/O KENCHAPPA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.2531
389. PURANDRA M
S/O SHIVANNA GOWDA
AGED ABOUT 40 YEARS
MEMBERSHIP NO.2560
390. PRAVEENA K
S/O REGAPPA GOWDA
AGED ABOUT 46 YEARS
MEMBERSHIP NO.2603
391. SEETHARAMA B S
S/O KEPU BENDODI
AGED ABOUT 57 YEARS
MEMBERSHIP NO.2563
392. JANAKI N
W/O VASAPPA GOWDA N
AGED ABOUT 59 YEARS
MEMBERSHIP NO.2699
393. KAMALA
W/O CHINIYA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.2806
394. JANARDHANA K
S/O SANNA KORAGA K
AGED ABOUT 50 YEARS
MEMBERSHIP NO.2809
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NC: 2025:KHC:4881
WP No. 879 of 2025
395. MANAMOHANA M
S/O SHIVANNA GOWDA M
AGED ABOUT 42 YEARS
MEMBERSHIP NO.2861
396. PARVATHI S
W/O NAGAPPA GOWDA
AGED ABOUT 54 YEARS
MEMBERSHIP NO.2877
397. VEERAPPA GOWDA P
S/O VENKAPPA GOWDA
AGED ABOUT 64 YEARS
MEMBERSHIP NO.2982
398. DEVARAJA M
S/O ANANDA GOWDA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.3002
399. UDAYA N
S/O VASAPPA GOWDA N
AGED ABOUT 38 YEARS
MEMBERSHIP NO.3010
400. VISHWANTHA N
S/O KUNNIANNA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.3046
401. JANARDHANA GOWDA K
S/O KENCHAPPA GOWDA K
AGED ABOUT 52 YEARS
MEMBERSHIP NO.3056
402. RADHAMMA B
W/O RAMANNA GOWDA B
AGED ABOUT 63 YEARS
MEMBERSHIP NO.3069
403. DASAPPA GOWDA M
S/O VENKAPPA GOWDA
AGED ABOUT 69 YEARS
MEMBERSHIP NO.2043
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WP No. 879 of 2025
404. PADMAVATHI M
W/O SHEKHARAPPA
AGED ABOUT 52 YEARS
MEMBERSHIP NO.3095
405. VEDAVATHI K
W/O UDAYAKUMAR
AGED ABOUT 42 YEARS
MEMBERSHIP NO.4030
406. JAYAMALA B Y
W/O VASANTHA GOWDA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.4158
407. CHANDRAVATHI
W/O DHANANJAYA
AGED ABOUT 36 YEARS
MEMBERSHIP NO.3854
408. DHANANJAYA
S/O EITHA MERA
AGED ABOUT 34 YEARS
MEMBERSHIP NO.3855
409. SARASWATHI K
W/O ESHWARAIAH
AGED ABOUT 62 YEARS
MEMBERSHIP NO.3906
410. RAKSHITH M
S/O SURESHA P K
AGED ABOUT 28 YEARS
MEMBERSHIP NO.3910
411. LEELAVATHI K
W/O MANJE GOWDA K
AGED ABOUT 48 YEARS
MEMBERSHIP NO.3954
412. PRASHANTH KUMAR A N
S/O NARAYANA A
AGED ABOUT 36 YEARS
MEMBERSHIP NO.3959
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NC: 2025:KHC:4881
WP No. 879 of 2025
413. MALINI
W/O ANNU GOWDA
AGED ABOUT 42 YEARS
MEMBERSHIP NO.3969
414. LEELAVATHI
W/O NARAYANA
AGED ABOUT 58 YEARS
MEMBERSHIP NO.3786
415. RESHMA K
W/O NIRANJANA K
AGED ABOUT 38 YEARS
MEMBERSHIP NO.3971
416. PADMAVATHI K
W/O KOSAPPA GOWDA K
AGED ABOUT 56 YEARS
MEMBERSHIP NO.3973
417. RAMA T
S/O CHOMMA K
AGED ABOUT 62 YEARS,
MEMBERSHIP NO.4016
418. CHETHAN K
S/O ESHWARA NAYAKA B
AGED ABOUT 29 YEARS
MEMBERSHIP NO.4020
419. LAKSHMISHA K
S/O MEDAPPA GOWDA
AGED ABOUT 39 YEARS
MEMBERSHIP NO.4031
420. KUSUMADHARA K
S/O DUGGAPPA GOWDA K
AGED ABOUT 40 YEARS
MEMBERSHIP NO.4039
421. NANDINI B M
W/O MEDAPPA GOWDA B
AGED ABOUT 32 YEARS
MEMBERSHIP NO.4091
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WP No. 879 of 2025
422. LEELAVATHI
W/O BHASKARA K
AGED ABOUT 48 YEARS
MEMBERSHIP NO.4100
423. HEMALATHA P
W/O UTHAIAH GOWDA P
AGED ABOUT 39 YEARS
MEMBERSHIP NO.4104
ALL ARE MEMBER OF KOLLAMOGRU-HARIHARA
PRIMARY AGRICULTURAL CREDIT
CO-OPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959
HARIHARA
PALLATHADKA POST,
SULYA TALUK,
D.K. DISTRICT-574218
...PETITIONERS
(BY SRI. RAKSHITH KUMAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
M S BUILDING,
BANGALORE-560001,
REPRESENTED BY ITS
PRINCIPAL SECRETARY.
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR,
TTMC 'A' BLOCK,
K.H. ROAD, SHANTHINAGAR,
BANGALORE-560027,
REPRESENTED BY ITS
SECRETARY.
3. KOLLAMOGRU-HARIHARA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
- 49 -
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WP No. 879 of 2025
CO-OPERATIVE SOCIETIES ACT 1959.
HARIHARA PALLATHADKA POST,
SULYA TALUK,
D.K DISTRICT-574218
REPRESENTED BY ITS CEO.
4. THE RETURNING OFFICER,
KOLLAMOGRU-HARIHARA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT 1959.
HARIHARA,
PALLATHADKA POST,
SULYA TALUK,
D.K DISTRICT-574218
...RESPONDENTS
(BY SRI. YOGESH D. NAIK, AGA FOR R1 AND R4;
SRI. T.L.KIRAN KUMAR, ADVOCATE FOR R2)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENTS
TO INCLUDE THE NAMES OF THESE PETITIONERS IN THE FINAL
ELIGIBLE VOTERS LIST AND PERMIT THE PETITIONERS TO CAST
THEIR VOTES IN THE UPCOMING ELECTIONS OF THE RESPONDENT
NO.3 SOCIETY WHICH IS SCHEDULED TO BE HELD ON 19.01.2025.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
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WP No. 879 of 2025
ORAL ORDER
Petitioners are seeking to direct respondents to
include the names of petitioners in the eligible voters list
and permit the petitioners to cast their votes in the
election of respondent No.3-Society, which was scheduled
to be held on 19.01.2025.
2. This Court, by way of interim arrangement on
17.01.2025, permitted the petitioners to cast their votes in
the ensuing elections scheduled to be held on 19.01.2025
to the Board of Directors of respondent No.3-Society
subject to the final outcome of this writ petition.
3. The challenge in this writ petition is on the
premise that notice under Rule 13 of the Karnataka Co-
Operative Societies Rules, 1960 ('the KCS Rules, 1960' for
short) is not issued.
4. Rule 13-D of the KCS Rules, 1960 reads as
under:
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NC: 2025:KHC:4881
"13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.
(2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co-
operative societies indicating the name and address of each society.
(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-
- 52 -
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(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.
(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections, if any within fifteen days from the date of notice.
(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.
- 53 -
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(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.
v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.
(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-
(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;
- 54 -
NC: 2025:KHC:4881
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.
(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-
(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;
(b) the admission number, the name of the society, the name of the delegate proposed to
- 55 -
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represent the society in the case of a member society,
and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.
(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).
(7) The final electoral roll shall consist of the following,-
(a) all the individual members with right to vote in respect of a primary co-operative society; or
(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or
- 56 -
NC: 2025:KHC:4881
(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.
(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.
(9) The election calendar of events for general election of directors of the board shall provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly nominated candidates;
(e) date and time for withdrawal of nomination papers;
(f) Date and time for publication list of contesting candidates;
(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;
(h) Date and time of poll;
(i) Date and time of counting and declaration of results."
- 57 -
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5. The case of the petitioners is that the
petitioners have paid all membership/shareholders due to
respondent No.3-Society and attended all the annual
general body meetings, in spite of which respondent No.3-
Society has dropped the petitioners from the eligible
voters list and the provisions of Rule 13-D of KCS Rules,
1960 is overlooked by respondent No.3-Society.
6. The Co-Ordinate Bench of this Court in the case
of Sri. B Ganganna and others Vs. The State of
Karnataka, Department of Co Operation and others1
(B Ganganna) had given deliberate consideration to the
provisions of Rule 13-D of the KCS Rules, 1960 and
adjudication of dispute under Section 70 of the Karnataka
Co-Operative Societies Act, 1959 ('KCS Act, 1959' for
short). The Co-Ordinate Bench of this Court framed the
following points for consideration at paragraph No.9, which
reads as under:
ILR 2024 KAR 1901
- 58 -
NC: 2025:KHC:4881
"9. In the light of the contentions raised, the following questions arise for consideration;
(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13- D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?
(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."
(Emphasis supplied)
7. The Co-Ordinate Bench after giving deliberate
consideration to various judgments has held at paragraph
Nos.50 and 51 as under:
"50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election
- 59 -
NC: 2025:KHC:4881
process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.
51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:
ORDER
Writ petition is disposed of on the following terms:
- 60 -
NC: 2025:KHC:4881
(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
8. Section 70 of the KCS Act, 1959 reads as
under:
"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding
- 61 -
NC: 2025:KHC:4881
anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.
- 62 -
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(2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-
(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;
(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;
(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.
(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary
- 63 -
NC: 2025:KHC:4881
contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);
(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.
(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.
(4) xxxxx (5) x x x x x"
9. The plain reading of Section 70 makes it clear
that an extensive and exhaustive mechanism is provided
under the aforesaid Section and the authority under
Section 70 can decide the question on the validity of
electoral roll prepared under the Rules, 1960 and its
- 64 -
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impact on the elections, whether the petitioners are the
eligible voters and have paid membership dues, or annual
general body meetings are attended or availed the
minimum services are all questions of fact, which have to
be decided under Section 70 of the KCS Act, 1959 and the
writ petition under Article 226 of the Constitution of India
to challenge the electoral roll, the petitioners have not
made out any exceptional case in this petition to be
entertained and the decision of the Co-Ordinate Bench of
this Court in the case of B. Ganganna as stated supra is
squarely applicable to the present facts and the present
petition needs to be disposed of in similar terms and
hence, the following:
ORDER
i. The Returning Officer shall count the votes cast in
the elections held on 19.01.2025 to the Board of
Directors of respondent No.3-Society and shall
announce the results.
ii. Liberty is reserved to the petitioners or any
aggrieved party to raise objections to the validity
- 65 -
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of the electoral by filing an Election Petition under
Section 70(2) of the KCS Act, 1959.
iii. If any dispute is raised under the provisions of
KCS Act, 1959 the authority under Section 70 of
the KCS Act, 1959 shall examine all questions
including the questions relating to the validity of
the eligible and ineligible voters list and impact of
the election to the Board of respondent No.3-
Society.
iv. All contentions of the parties are kept open.
v. This Court has not expressed merits and demerits
on eligibility or ineligibility of the voters list.
vi. With the said observations, the writ petition
stands disposed of.
Sd/-
____________________ JUSTICE K.S. HEMALEKHA
AT
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