Karnataka High Court
Sri C R Narasimha Murthy vs Sri C N Prahallada on 19 August, 2025
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NC: 2025:KHC:32075
R.S.A. No.789/2013
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF AUGUST, 2025
BEFORE
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
REGULAR SECOND APPEAL NO.789/2013 (DEC/INJ)
BETWEEN:
SRI. C.R. NARASIMHA MURTHY
S/O LATE SRI. RANGAPPA
AGED ABOUT 60 YEARS
R/O. CHIKKANAHALLI
HOLAVANAHALLI HOBLI
KORATAGERE TALUK
TUMKUR DISTRICT-572129.
Digitally signed
by C HONNUR ...APPELLANT
SAB
Location: HIGH (BY SRI. C.R. NARASIMHA MURTHY, APPELLANT [ABSENT])
COURT OF
KARNATAKA
AND:
1. SRI. C.N. PRAHALLADA
S/O SRI. C.N. NARASIMAIAH
SINCE DEAD BY LRS.
(a) SMT. R.M. JAYAMMA
W/O LATE C.N. PRAHALLADA
AGED 65 YEARS.
(b) SRI. GANESHA
S/O LATE C.N. PRAHALLADA
AGED ABOUT 45 YRS.
(c) SRI. VISHWESHWARAIAH
S/O LATE SRI. C.N. PRAHALLADA
AGED 43 YEARS.
(d) SRI. RADHASHYAM
S/O LATE C.N. PRAHALLADA
AGED 41 YEARS.
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HC-KAR
(e) SMT. SHARADAMMA
W/O SRI. SHIVANNA
AGED 38 YEARS.
(a) to (e) ARE ALL R/O.
RAMEGOWDANAGALLY
3RD BLOCK, MADHUGIRI
TUMKUR DIST-572132.
2. SMT. C.N. SHARADA
D/O NARASIMHAIAH
AGED ABOUT 60 YEARS
R/O NO.947, IV BLOCK
RAJAJINAGAR, BANGALORE-560010.
3. SMT. C.N. RANGAMMA
SINCE DEAD BY HER LRS.
(a) SMT. KATHYAYANI
W/O LATE RENUKUMAR
AGED 43 YRS.
(b) SRI. SHARESH RENUKUMAR
S/O LATE RENUKUMAR
AGED 28 YRS.
(c) SMT. SAMANVITHA
D/O LATE RENUKUMAR
AGED 26 YRS.
(a) to (c) ARE
R/AT. NO.598, 10TH CROSS
PADMANABHANAGAR
BANGALORE-560070.
(d) SRI. B.C. RAJASHEKAR
S/O LATE CHANNAPPA, 63 YRS
R/A NO.40, 17TH CROSS
12TH MAIN, MALLESWARAM
BANGALORE 560003.
(e) SMT. KANTHAMANI
W/O LATE NARASIMHA MURTHY
AGED 48 YEARS.
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R.S.A. No.789/2013
HC-KAR
(f) SMT. HEMALATHA
D/O LATE NARASIMHA MURTHY
AGED ABOUT 36 YEARS.
(g) SRI. CHANDRASHEKARA
S/O LATE NARASIMHA MURTHY
AGED 28 YRS.
(h) SRI. OMKAR
S/O LATE NARASIMHA MURTHY
AGED 25 YRS.
(i) SMT. SHILPA
D/O LATE NARASIMHA MURTHY
AGED 25 YEARS.
(e) TO (i) ARE R/AT.
NO.7, 21ST CROSS, BEHIND
MARUTHI WINE STORES
CUBBONPET, BANGALORE-560002.
(j) SMT. SHARADA
W/O C.N. NARASAPPA
D/O C.N. RANGAMMA, 55 YRS
R/A NO.947, 5TH BLOCK
65TH CROSS, 5TH BLOCK
RAJAJINAGAR, BANGALORE 560010.
4. SMT. C.N. JAYAMMA
W/O HANUMANTHAPPA, 60 YRS
RETIRED TEACHER
R/O BELAGUMBE P.O.
TUMKUR DIST-572101.
5. SMT. C.N. LAKSHMINARASAMMA
W/O SRI. SANJEEVAIAH, 58 YRS
R/AT. NO.10, MYSORE BANK COLONY
SRINAGARA POST, BANGALORE-577542.
6. SRI. VENKATARAVANAPPA
S/O SRI. NAGAPPA
SINCE DEAD BY HIS LRS.
(a) SRI. NAGARAJ
S/O LATE VENKATARAVANAPPA
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R.S.A. No.789/2013
HC-KAR
AGED 48 YRS.
(b). SMT. JAYAMMA
W/O NARASIMAIAH
D/O LATE VENKATARAVANAPPA
AGED ABOUT 54 YEARS.
6(a) & (b) ARE
R/O CHIKKANAHALLI
HOLAVAQNAHALLI HOBLI
KORATAGERE TALUK, TUMKUR DIST.
(c). SRI. DAYANANDA
S/O SMT. ANASUYAMMA, 25 YRS.
(d). SMT. LALITHAMMA
W/O SRI. ANANTHARAMU, 30 YRS.
(e). SMT. PUSHPA
W/O SRI. RAMAIAH, 28 YRS.
(c) TO (e) ARE LRS OF
ANASUYAMMA AND
R/O CHIKKANAHALLI
HOLAVANAHALLI HOBLI
KORATAGERE TQ
TUMKUR DIST-572129.
(f). SMT. SAVITHRAMMA
W/O SRI. AVALAPPA, 50 YRS
D/O SRI. VENKATARAVANAPPA.
(g). SMT. GANGAMMA
W/O SRI. SREENIVASAIAH, 48 YRS
D/O SRI. VENKATARAVANAPPA
R/O MALLESHAPURA, KASABA HOBLI
KORATAGERE TALUK
TUMKUR DIST-572129.
7. SRI. GOVINDAPPA
S/O LATE SRI. NAGAPPA
SINCE DEAD BY HIS LRS.
(a) SRI. SIDDAPPA
S/O LATE GOVINDAPPA, 45 YRS
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R.S.A. No.789/2013
HC-KAR
R/AT. "VENKATESHWARA NILAYA"
I MAIN, 3RD CROSS
ADARSHA NAGAR, TUMKUR.
(b). SMT. SIDDAGANGAMMA
D/O LATE GOVINDAPPA
W/O RAMADASAPPA, 43 YRS
R/O TUMBADI VILLAGE
KORATGERE TALUK
TUMKUR DIST-572129.
8. SRI. C.N. JAGADISH
S/O C.N. NARASIMHAIAH, 41 YRS
R/O CHIKKANAHALLI
HOLAVANAHALLI HOBLI
KORATAGERE TALUK
TUMKUR DIST-572129.
9. SRI. C.N. NARASAPPA
S/O LATE C.N. NARASIMAIAH, 40 YRS
R/AT. NO.947, RAJAJINAGAR
V BLOCK, BANGALORE 560010.
10. SRI. NARASIMHA MURTHY
AGED 38 YRS.
11. SRI. RAJAGOPALA
AGED 36 YRS.
12. SRI. RANGANATHA
AGED 34 YRS.
10 TO 12 ARE SONS OF
SMT. KAMALAMMA
RAMPRASAD LORRY OWNERS
ALSETTYKEREPALYA
P.O. TUMKUR RAILWAY STATION AREA.
...RESPONDENTS
(BY SRI. PATEL D. KAREGOWDA, ADV., FOR R8
R1 (a), (b), (d), R3 (a) TO (d), R4, R5, R6 (a),
R7(b), R9 ARE SERVED
R1(c) & (e), R2, R3(e) TO (j), R6(b) TO (g), R7(a), R10 TO R12
SERVICE OF NOTICE IS HELD SUFFICIENT V/C/O DTD:15.07.2016)
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NC: 2025:KHC:32075
R.S.A. No.789/2013
HC-KAR
THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE JUDGMENT
& DECREE DTD 3.1.2013 PASSED IN R.A.NO.391/2004 ON THE FILE
OF PRESIDING OFFICER, FAST TRACK COURT-V, MADHUGIRI,
DISMISSING THE APPEAL FILED AGAINST THE JUDGMENT AND
DECREE DTD 13.10.1999 PASSED IN O.S.NO.35/1999 ON THE FILE
OF CIVIL JUDGE (JR.DN.) AND JMFC, KORATAGERE.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
ORAL JUDGMENT
On 14.08.2025, learned counsel for the appellant
was permitted to retire from the brief as he had filed a
memo along with the notice sent to the appellant. This
Court directed the Registry to show the name of the
appellant in the cause list and to list the matter under the
caption 'Dismissal' in case of no representation.
2. The case is called. There is no representation on
behalf of the appellant.
3. The appeal is of the year 2013.
4. No ground to adjourn the matter. Hence, appeal
is dismissed for non-prosecution.
Sd/-
(ANANT RAMANATH HEGDE)
JUDGE
