Karnataka High Court
Kannagouda S/O. Shiddanagouda vs Iranagouda S/O. Channabasanagouda ... on 13 August, 2025
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NC: 2025:KHC-D:10178
RSA No. 5003 of 2012
HC-KAR
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 13TH DAY OF AUGUST, 2025
BEFORE
THE HON'BLE MR. JUSTICE G BASAVARAJA
REGULAR SECOND APPEAL NO. 5003 OF 2012 (DEC)
BETWEEN:
1. KANNAGOUDA S/O. SHIDDANAGOUDA
CHANNAVEERAGOUDAR
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O. BARADUR, TQ: SAVANUR,
DIST: HAVERI-581118.
2. HANUMANTAGOUDA S/O. SHIDDANAGOUDA
CHANNAVEERAGOUDAR @ HOMBARADI
SINCE DECEASED BY HIS LRS
2A) SMT. GANGAVVA W/O. HANUMANTGOUDA
CHANNAVEERAGOUDAR,
AGE: 45 YEARS, OCC: HOUSEHOLD
R/O. BARADUR,
TQ: SAVANUR, DIST: HAVERI.
2C) RAMESHGOUDA S/O. HANUMANTAGOUDA
Digitally signed by
MALLIKARJUN CHANNAVEERAGOUDAR
RUDRAYYA
KALMATH
Location: HIGH
AGE: 2 YEARSO OCC.
COURT OF
KARNATAKA
DHARWAD
R/O. CHAVADAL
BENCH
Date: 2025.08.16
10:23:33 +0530
TQ. BARADUR, DIST. HAVERI.
2D) KUMARI. KAVITHA @ PAVITRA
D/O. HANUMANTAGOUDA
CHANNAVEERAGOUDAR
W/O. BASAVARAJ GUDISAGAR
R/O. BAMMANAHALLI
TQ. HANAGAL, DIST. HAVERI.
3. CHANDRAGOUDA S/O. SHIDDANAGOUDA
CHANNAVEERAGOUDAR
AGE: 54 YEARS, OCC: AGRICULTURE,
R/O. BARADUR, TQ: SAVANUR,
DIST: HAVERI.
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RSA No. 5003 of 2012
HC-KAR
4. SMT. AKKAVVA
W/O. MALLANAGOUDA PATIL
AGE: 50 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD,
R/O. BASANAL, TQ: SHIGGAON,
DIST: HAVERI-581121.
5. SMT. NEELAVVA
W/O. FAKKIRAPPA HULIKATTI
AGE: 48 YEARS, OCC: HOUSEHOLD,
R/O. TARIHAL, TQ: HUBLI, DHARWAD.
...APPELLANTS
(BY SRI. P.G. MOGALI, ADVOCATE)
AND:
1. IRANAGOUDA
S/O. CHANNABASANAGOUDA HOMBARADI
@ NINGANAGOUDAR,
AGE: 72 YEARS,
R/O. BARADI,
TQ: SAVANUR, DIST: HAVERI-581118.
2. SMT. BASAVVA (N.R. BASAVVA)
W/O. RUDRAGOUDA HOMBARADI
@ NINGANAGOUDAR,
AGE: 62 YEARS,
R/O. AMARAVATHI, HARIHAR,
TQ: HARIHAR, DIST: DAVANAGERE-581110.
3. SHIVANAGOUDA ( N.R. SHIVANAGOUDA )
S/O. RUDRAGOUDA HOMBARADI
@ NINGANAGOUDAR,
AGE: 42 YEARS,
R/O. VIDYANAGAR, 8TH CROSS,
"C" BLOCK, HARIHAR, TQ: HARIHAR,
DIST: DAVANAGERE-581110.
4. SURESHGOUDA, ( N.R. SAURESHGOUDA )
S/O. RUDRAGOUDA HOMBARADI
@ NINGANAGOUDAR,
AGE: 31 YEARS,
R/O. AMARAVATHI, HARIHAR,
TQ: HARIHAR, DIST: DAVANAGERE-581110.
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NC: 2025:KHC-D:10178
RSA No. 5003 of 2012
HC-KAR
5. SHANKARAGOUDA ( N.R. SHANKARAGOUDA)
S/O. RUDRAGOUDA HOMBARADI
@ NINGANAGOUDAR,
AGE: 34 YEARS,
R/O. AMARAVATHI, HARIHAR,
TQ: HARIHAR, DIST: DAVANAGERE581110.
6. SMT. IRAVVA
W/O. BASAPPA MOTEBENNUR
AGE: 32 YEARS,
R/O. VIDYANAGAR, "C" BLOCK,
8TH CROSS, TQ: HARIHAR,
DIST: DAVANAGERE-581110.
7. HANUMANTHAGOUDA
S/O. BASANAGOUDA HOMBARADI
@ NINGANAGOUDAR,
AGE: 32 YEARS,
R/O. NELOGAL,
TQ AND DIST: HAVERI-581109.
8. CHANNABASANAGOUDA
S/O. BASANAGOUDA HOMBARADI
@ NINGANAGOUDAR, AGE: 30 YEARS,
R/O. NELOGAL,
TQ AND DIST: HAVERI-581109.
...RESPONDENTS
(BY SRI. MAHESH WODEYAR, ADVOCATE FOR R1-R6;
NOTICE SERVED TO R7 AND R8)
THIS RSA IS FILED UNDER SECTION 100 OF CPC, PRAYING TO
SET ASIDE THE JUDGMENT AND DECREE DATED 28.10.2011
PASSED IN R.A.NO.39/2011 ON THE FILE OF THE SENIOR CIVIL
JUDGE, HAVERI, DISMISSING THE APPEAL BY CONFIRMING THE
JUDGMENT AND DECREE DATED 18.02.2011 PASSED IN O.S.
NO.114/2007 ON THE FILE OF THE CIVIL JUDGE, SAVANUR,
DECREEING THE SUIT FILED FOR DECLARATION AND PERMANENT
INJUNCTION.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2025:KHC-D:10178
RSA No. 5003 of 2012
HC-KAR
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE G BASAVARAJA)
Learned counsel for the appellants and learned
counsel for the respondents are present before this Court.
Learned counsel for the appellants submits that he
has no instructions to file an application to bring the legal
representatives of deceased appellant No.1 on record.
Hence, the appeal is dismissed for not taking steps.
Sd/-
(G BASAVARAJA)
JUDGE
AC
