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Shankar vs Smt. Shivakanthamma
2025 Latest Caselaw 3289 Kant

Citation : 2025 Latest Caselaw 3289 Kant
Judgement Date : 11 August, 2025

Karnataka High Court

Shankar vs Smt. Shivakanthamma on 11 August, 2025

Author: Ravi V Hosmani
Bench: Ravi V Hosmani
                                               -1-
                                                           NC: 2025:KHC-K:4566
                                                        RP No. 200040 of 2024


                    HC-KAR


                     IN THE HIGH COURT OF KARNATAKA, KALABURAGI BENCH

                             DATED THIS THE 11TH DAY OF AUGUST, 2025

                                             BEFORE

                             THE HON'BLE MR. JUSTICE RAVI V HOSMANI

                             REVIEW PETITION NO. 200040 OF 2024


                   BETWEEN:

                   SHANKAR,
                   S/O GANGARAM RATHOD,
                   AGE: MAJOR,
                   OCC: AGRI AND OWNER OF AUTO
                   R/O HOTHPET MELINA TANDA,
                   TQ SHAHAPUR,
                   DIST: YADGIR - 585 223.
                                                                ...PETITIONER

                   [BY SRI. SANGANAGOUDA V. BIRADAR, ADVOCATE (AB)]


                   AND:

Digitally signed by 1.   SMT. SHIVAKANTHAMMA,
GEETHAKUMARI             W/O LATE GURULINGAPPA HALBHAVI,
PARLATTAYA S
                         AGE: 51 YEARS,
Location: High
Court of Karnataka       OCC: HOUSE HOLD

                   2.    MAREMMA,
                         D/O LATE GURULINGAPPA HALBHAVI,
                         AGE: 26 YEARS,
                         OCC: STUDENT

                   3.    SHARANAPPA,
                         S/O LATE GURULINGAPPA HALBHAVI,
                         AGE: 23 YEARS,
                         OCC: STUDENT.
                            -2-
                                          NC: 2025:KHC-K:4566
                                        RP No. 200040 of 2024


HC-KAR


4.    BHIMARAYA
      S/O LATGE GURULINGAPPA HALBHAVI,
      AGE: 20 YEARS,
      OCC: STUDENT

      ALL ARE R/O URUSUNDAGI
      TQ: SHAHAPUR,
      NOW AT PLOT NO 32,
      BUDDA NAGAR,
      KALABURAGI - 585 101.

5.    SRI HANMANTHRAYA,
      S/O SIDDALINGAPPA GOUDDA NADAGOUDA,
      AGE: 41 YEARS,
      OCC: AUTO DRIVER
      R/O URUSGUNDAGI,
      TQ: SHAHAPUR,
      DIST: YADGIR - 585 223.
                                       ...RESPONDENTS


       THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF CPC, 1908, PRAYING TO REVIEW
THE    JUDGMENT   DATED    06.10.2023    PASSED     IN   MFA
NO.201801/2015    PASSED    BY   THIS     HON'BLE     COURT
DISMISSING THE ABOVE SAID MFA IN THE INTEREST OF
JUSTICE AND EQUITY.


       THIS PETITION IS COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:



CORAM:    HON'BLE MR. JUSTICE RAVI V HOSMANI
                                  -3-
                                               NC: 2025:KHC-K:4566
                                            RP No. 200040 of 2024


 HC-KAR


                           ORAL ORDER

None appears.

2. Though this review petition is filed on

26.04.2024, same is suffering from office objections despite

granting sufficient time, which have not been complied with.

Even cost imposed for extension of time is not paid.

This would indicate petitioner is not diligently pursuing this

review petition and same is dismissed for non-prosecution.

Sd/-

(RAVI V HOSMANI) JUDGE

AV

 
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