The Managing Director vs Smt Nirupama C
2024 Latest Caselaw 22701 Kant

Karnataka High Court

The Managing Director vs Smt Nirupama C on 5 September, 2024

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                                                          NC: 2024:KHC:36549-DB
                                                          MFA No. 7884 of 2022




                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 5TH DAY OF SEPTEMBER, 2024

                                            PRESENT
                            THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                                AND
                          THE HON'BLE MR JUSTICE VENKATESH NAIK T
                     MISCELLANEOUS FIRST APPEAL NO.7884 OF 2022 (MV-D)
                BETWEEN:

                      THE MANAGING DIRECTOR
                      BENGALURU METROPOLITAN TRANSPORT CORPORATION
                      SARIGE BHAVAN
                      K. H. ROAD
                      SHANTHINAGAR
                      BENGALURU-560 027.
                                                              ...APPELLANT
                      (BY SRI D. VIJAYAKUMAR, ADVOCATE)

                AND:

                1.    SMT. NIRUPAMA C.
                      W/O. LATE BYLAPPA K. R.
                      AGED ABOUT 35 YEARS
Digitally
signed by K S   2.    KUM. CHANDANA B.
RENUKAMBA
                      D/O. LATE BYLAPPA K. R.
Location:
High Court of         AGED ABOUT 15 YEARS
Karnataka
                3.    MASTER DARSHAN B.
                      S/O. LATE BYLAPPA K. R.
                      AGED ABOUT 13 YEARS

                4.    SRI RANGASHAMAYYA
                      S/O. LATE RANGASWAMAIAH
                      AGED ABOUT 65 YEARS

                5.    SMT. CHIKKANARASAMMA
                      W/O. RANGASHAMAYYA
                      AGED ABOUT 60 YEARS
                      SINCE THE RESPONDENT NOs.2 AND 3 ARE MINORS
                              -2-
                                        NC: 2024:KHC:36549-DB
                                        MFA No. 7884 of 2022




    REPRESENTED BY THEIR MOTHER AND NATURAL
    GUARDIAN RESPONDENT NO.1
    SMT. NIRUPAMA C.

    ALL ARE R/AT:
    NO.42, 2ND CROSS
    SIDDAPPAJI NILAYA
    SRIGANDHANAGAR
    NEAR KTG COLLEGE
    VISHWANEEDAM POST
    HEGGANAHALLI CROSS
    BENGALURU-560 091.
                                               ...RESPONDENTS
    (BY SRI GURUDEV PRASAD K. T., ADVOCATE FOR R-1 TO R-5)
            R-2 AND R-3 ARE MINORS, REP. BY R-1)

      THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 173(1) OF M.V. ACT, AGAINST THE JUDGMENT AND
AWARD DT.29.08.2022 PASSED IN MVC NO.1020/2020 ON THE FILE
OF THE III ADDITIONAL JUDGE AND MEMBER, MACT, COURT OF
SMALL     CAUSES,    BENGALURU,      (SCCH-18),    AWARDING
COMPENSATION OF RS.84,35,074/- WITH INTEREST AT 6 PERCENT
P.A. FROM THE DATE OF PETITION TILL THE DATE OF DEPOSIT.

     THIS MISCELLANEOUS FIRST APPEAL, COMING ON FOR FINAL
HEARING, THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS
UNDER:

CORAM:   HON'BLE MRS JUSTICE K.S.MUDAGAL
         and
         HON'BLE MR JUSTICE VENKATESH NAIK T


                      ORAL JUDGMENT

(PER: HON'BLE MRS JUSTICE K.S.MUDAGAL)

No representation for the appellant.

The appeal is dismissed for non-prosecution.

NC: 2024:KHC:36549-DB

Respondents are permitted to withdraw the amount in

deposit.

Sd/-

(K.S.MUDAGAL) JUDGE

Sd/-

(VENKATESH NAIK T) JUDGE

MN