Citation : 2024 Latest Caselaw 25957 Kant
Judgement Date : 23 October, 2024
-1-
NC: 2024:KHC-D:15426
RSA No. 5259 of 2012
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 23RD DAY OF OCTOBER, 2024
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
REGULAR SECOND APPEAL NO. 5259 OF 2012 (PAR-)
BETWEEN:
1. SMT. HANUMAMMA W/O. BASAPPA,
AGE: 61 YEARS, OCC. AGRICULTURIST,
R/O. GUDADALLI,
TQ AND DIST. KOPPAL-583231.
2. SHIVAPPA S/O. BASAPPA,
AGE: 34 YEARS, OCC. AGRICULTURIST,
R/O. GUDADALLI,
TQ AND DIST. KOPPAL-583231.
3. SMT. SHANKRAMMA W/O. SIDDAPPA,
AGE: 73 YEARS, OCC. AGRICULTURIST,
R/O. GUDADALLI,
Digitally signed by
VISHAL NINGAPPA TQ AND DIST: KOPPAL-583231.
PATTIHAL
Location: HIGH
COURT OF
...APPELLANTS
KARNATAKA
DHARWAD BENCH (SMT HANUMAMMA AND SRI SHIVAPPA ARE APPELLANT NO.1
AND 2;
A3-DECEASED)
AND:
1. SMT. BASAMMA W/O BASAPPA,
AGE: 43 YEARS, OCC. AGRICULTURIST,
R/O. GUDADALLI,
TQ AND DIST: KOPPAL-583231.
2. SRI. BASAPPA S/O KALYANAPPA,
AGE: 63 YEARS, OCC. AGRICULTURIST,
-2-
NC: 2024:KHC-D:15426
RSA No. 5259 of 2012
R/O. GUDADALLI,
TQ AND DIST: KOPPAL-583231.
3. SRI. SHARANAPPA S/O BASAPPA,
AGE: 33 YEARS, OCC: COOLIE,
R/O. GUDADALLI,
TQ AND DIST: KOPPAL-583231.
4. SRI. ANANDAPPA S/O. BASAPPA,
AGE: 31 YEARS, OCC: COOLIE,
R/O. GUDADALLI,
TQ AND DIST: KOPPAL-583231.
5. SRI. BASAVARAJ S/O. BASAPPA,
AGE: 29 YEARS, OCC: COOLIE,
R/O. GUDADALLI,
TQ AND DIST: KOPPAL-583231.
6. SRI. MANJUNATH S/O BASAPPA,
AGE: 28 YEARS, OCC: COOLIE,
R/O. GUDADALLI,
TQ AND DIST: KOPPAL-583231.
...RESPONDENTS
(BY SRI. RAJASHEKHAR R GUNJALLI, ADVOCATE FOR R1 TO R6)
THIS RSA IS FILED U/S 100 OF CPC., PRAYING TO SET
ASIDE THE REGULAR APPEAL NO.46/2011 BY ALLOWING THE
APPEAL DATED 19.11.2011 BY THE SENIOR CIVIL JUDGE, KOPPAL
AND SET ASIDE THE JUDGMENT AND DECREE PASSED BY THE
LEARNED CIVIL JUDGE JMFC KOPPAL O.S.NO.14/2009, DATED
02.08.2011 PASSED BY THE LEARNED CIVIL JUDGE AND JMFC
KOPPAL IN O.S.NO.14/2009. IN THE INTEREST OF JUSTICE AND
EQUITY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
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NC: 2024:KHC-D:15426
RSA No. 5259 of 2012
ORAL JUDGMENT
Court notice issued to the appellant Nos.1 and 2
have been duly served and this Court on 07.08.2024 held
notice to appellant Nos.1 and 2 sufficient.
Appellant No.3 is reported to be dead. Appeal stands
abated as against appellant No.3.
The appeal is of the year 2012. It appears that the
appellant Nos.1 and 2 are not interested in prosecuting the
appeal. Hence, the appeal stands dismissed for non-
prosecution.
Sd/-
(JUSTICE K.S.HEMALEKHA)
PJ
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