Karnataka High Court
Savitri Alias Vasudha vs Ramacharya S/O- Bheemacharya Malagi on 23 October, 2024
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NC: 2024:KHC-D:15290-DB
RFA No. 100399 of 2018
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 23RD DAY OF OCTOBER, 2024
PRESENT
THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 100399 OF 2018 (PAR/POS)
BETWEEN:
1. SAVITRI ALIAS VASUDHA
W/O. VASUDEV PUROHIT
AGE.47 YEARS, OCC. HOUSEHOLD WORK
R/O. BALAKUNDI-587 125
TQ. HUNGUND, DIST. BAGALKOT.
SUDHA W/O. VENKATESHRAO KULKARNI (DEAD)
REPRESENTED BY HER LEGAL HEIRS:
2. RAVINDRA S/O. VENKATESH KULKARNI
AGE.36 YEARS, OCC. SDRVICE,
R/O. BALAKUNDI-587 125
TQ. HUNGUND, DIST. BAGALKOT.
Digitally signed by
CHANDRASHEKAR
LAXMAN
KATTIMANI
Location: HIGH 3. SHILPA W/O. KRISHNA
COURT OF
KARNATAKA
Date: 2024.10.24 AGE.35 YEARS, OCC.HOUSEWIFE,
11:39:09 +0530
R/O. D. HIREHAL-585 872
TQ AND DSIT. ANANTAPURAM
STATE. A.P.
4. RAMASHRI W/O. GOPALAKRISHNA
AGE.33 YEARS, OCC.HOUSEWIFE
R/O. MARIYAMMANAHALLI-583 222
TQ. HOSAPET, DIST. BELLARI.
5. NANDA ALIAS SUNANDA
W/O. JAGANATH JAHAGEERDAR
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NC: 2024:KHC-D:15290-DB
RFA No. 100399 of 2018
AGE. 64 YEARS, OCC. HOUSEHOLD WORK
R/O. BALAKUNDI-587 125
TQ. HUNGUND, DIST. BAGALKOT.
...APPELLANTS
(BY SRI. SHIVAPRASAD B. SAJJAN AND
SRI. VIJAY S. CHINIWAR, ADVOCATES)
AND:
1. RAMACHARYA S/O. BHEEMACHARYA MALAGI
AGE.55 YEARS, OCC.RETIRED EMPLOYEE
R/O. N.G.O. COLONY, JEVARGI ROAD
AT. GULABARGA-585 101.
2. ANIL S/O. HANUMANADAS BHANDARI
AGE.38 YEARS, OCC.BUSINESS,
R/O. WARD NO.6, MARAWAD GALLI,
AT.ILKAL-587 125,
TQ. HUNGUND, DIST. BAGALKOT.
3. GOVARDHANADAS S/O. RAMARATAN KARAVA
AGE.36 YEARS, OCC.BUSINESS,
R/O. WARD NO.6, MARAWAD GALLI,
AT.ILKAL-587 125
TQ. HUNGUND, DIST. BAGALKOT.
4. JUGALAKISHOR S/O. KISHANGOPAL DARAK
AGE.54 YEARS, OCC.BUSINESS,
R/O. WARD NO.6, MARAWAD GALLI,
AT.ILKAL-587 125
TQ. HUNGUND, DIST. BAGALKOT.
5. GUNAVANTIBAYI W/O. SHIVANARAYAN JAAJU
AGE.54 YEARS, OCC.HOUSEHOLD WORK,
R/O. WARD NO.2, NEAR RAMADEVAR TEMPLE,
AT. ILKAL-587 125
TQ. HUNGUND, DIST. BAGALKOT.
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NC: 2024:KHC-D:15290-DB
RFA No. 100399 of 2018
6. SURAJ S/O. RAMANUJA DARAK
AGE.28 YEARS, OCC.BUSINESS,
R/O. WARD NO.6, MARWADI GALLI
AT.ILKAL-587 125
TQ. HUNGUND, DIST. BAGALKOT.
7. RENUKAYYA S/O. SOMASHEKHARAYYA SHASTRI
AGE.48 YEARS, OCC.JOB
R/O. WARD NO.7, BANAGAR ONI,
AT.ILKAL-587 125
TQ. HUNGUND, DIST. BAGALKOTE.
8. SURESH S/O. GOVINDARAO BENGALUR
AGE.50 YEARS OCC.AGRICULTURE
R/O. WARD NO.1, KAVISHETTI ONI
AT.ILKAL-587 125
TQ. HUNGUND, DIST. BAGALKOTE.
9. RAGHUNANDAN S/O. LAXMINARAYAN KARAVA
AGE.44 YEARS, OCC.BUSINESS
R/O. NEAR RAMADEVAR TEMPLE,
KOPPARAD PET, AT.ILKAL-587 125
TQ. HUNGUND, DIST. BAGALKOTE.
10. YAMANAPPA S/O. HARILAL LAMANI
AGE.42 YEARS, OCC. AGRICULTURE
R/O. BALAKUNDI (MELINA TANDA)-587 125
TQ. HUNGUND, DIST. BAGALKOT.
11. THE ASSISTANT COMMISSIONER
OFFICE OF THE ASSISTANT COMMISSIONER
NEAR OLD COURT,
AT. BAGALKOT-587 102.
12. THE S.L.A.O.
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
NO.33/A, LAKAMANAHALLI INDUSTRIAL AREA
P.B. ROAD, AT. DHARWAD-580 004.
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NC: 2024:KHC-D:15290-DB
RFA No. 100399 of 2018
13. THE GOVERNMENT OF KARNATAKA
REPRESENTED BY-THE
DEPUTY COMMISSIONER
NAVANAGAR, AT-BAGALKOT-587 103.
...RESPONDENTS
(BY SMT.SHARMILA PATIL, ADVOCATE FOR R12;
SMT.GIRIJA S.HIREMATH, HCGP FOR R11 AND R13;
NOTICE TO R1 TO R10 SERVED)
THIS RFA IS FILED UNDER SECTION 96 OF THE CPC 1908,
PRAYING TO, PASS AN APPROPRIATE ORDER/JUDGMENT, IN
MODIFYING IMPUGNED JUDGMENT AND DECREE DATED 06.07.2018,
PASSED BY THE SENIOR CIVIL JUDGE, AT HUNGUND, THEREIN
O.S.NO.18/2013, BY ALLOWING IN FAVOUR OF THE APPELLANTS IN
NOS.2 AND 3, 2/3RD SHARE THERE FROM COMPENSATION AMOUNT
RELEASED BY KIADB, IN RESPECT OF THE SUIT PROPERTIES; OR IN
THE OTHERWISE, PASS AN APPROPRIATE ORDER/JUDGMENT, IN
MODIFYING THE IMPUGNED JUDGMENT AND DECREE DATED
06.07.2018, PASSED BY THE SENIOR CIVIL JUDGE, AT HUNGUND,
THEREIN O.S.NO.18/2013, BY ALLOWING IN FAVOUR OF THE
APPELLANTS, 5/6TH SHARE THERE FROM COMPENSATION AMOUNT
RELEASED BY KIADB, IN RESPECT OF THE SUIT PROPERTIES; ANY
OTHER ORDER OR DIRECTIONS DEEMED FIT MAY ALSO KINDLY BE
ISSUED.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
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NC: 2024:KHC-D:15290-DB
RFA No. 100399 of 2018
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR)
Order dated 13.09.2024 shows that appellants' counsel
was absent. Today also appellants' counsel is absent. This
appeal is of the year 2018. Since the matter is not argued for
admission, it is dismissed.
Sd/-
(SREENIVAS HARISH KUMAR)
JUDGE
Sd/-
(T. G. SHIVASHANKARE GOWDA)
JUDGE
CLK
