Citation : 2024 Latest Caselaw 25943 Kant
Judgement Date : 23 October, 2024
-1-
NC: 2024:KHC-D:15289-DB
RFA No. 100063 of 2024
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 23RD DAY OF OCTOBER, 2024
PRESENT
THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 100063 OF 2024 (PAR/POS)
BETWEEN:
SMT.KASHAWWA W/O MAHADEV MURAKATNAL,
AGE. 50 YEARS,
OCC. HOUSEHOLD WORK AND AGRICULTURE,
R/O. METAGUDDA, TQ. MUDHOL
DIST. BAGALKOT-587313.
...APPELLANT
(BY SRI SHIVRAJ S.BALLOLI, ADVOCATE)
AND:
1. SHRI. BASAPPA S/O. RANGAPPA MURAKATNAL,
AGE. 55 YEARS, OCC. AGRICULTURE,
R/O. METAGUDDA, TQ. MUDHOL,
DIST. BAGALKOT-587313.
Digitally signed by
CHANDRASHEKAR
LAXMAN
KATTIMANI
Location: HIGH
2. SMT. NINGAWWA W/O. BASAPPA HOSAKOTI,
COURT OF
KARNATAKA
Date: 2024.10.24
AGE. 53 YEARS, OCC. HOUSEHOLD WORK,
11:39:01 +0530
R/O. METAGUDDA, TQ. MUDHOL,
DIST. BAGALKOT-587313.
3. SHRI HANAMANT S/O. BASAPPA HOSAKOTI,
AGE. 33 YEARS, OCC. AGRICULTURE,
R/O. METAGUDDA, TQ. MUDHOL,
DIST. BAGALKOT-587313.
4. SHRI MALLESH S/O. BASAPPA HOSAKOTI,
AGE. 27 YEARS, OCC. AGRICULTURE,
R/O. METAGUDDA, TQ. MUDHOL,
DIST. BAGALKOT-587313.
...RESPONDENTS
-2-
NC: 2024:KHC-D:15289-DB
RFA No. 100063 of 2024
THIS REGULAR FIRST APPEAL IS FILED UNDER ORDER XLI
RULE (1) R/W. SECTION 96 OF CPC., 1908, PRAYING TO, SET ASIDE
THE JUDGMENT AND DECREE DATED 30.10.2023 PASSED IN
O.S.NO.177/2019 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL
JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS, MUDHOL, BY
ALLOWING THE TOP NOTED APPEAL, TO MEET THE ENDS OF JUSTICE
AND EQUITY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR)
Inspite of clear directions on 29.08.2024 that office
objections must be complied with within two weeks, appellant's
counsel prays for time. Order dated 29.08.2024 is a
peremptory order. Time cannot be granted. Therefore appeal is
dismissed for non-compliance of office objections.
Sd/-
(SREENIVAS HARISH KUMAR) JUDGE
Sd/-
(T. G. SHIVASHANKARE GOWDA) JUDGE
CLK
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