Karnataka High Court
Ravindranath S/O Ningappa Soppin vs Shashikala W/O Bhimappa Giraddi on 23 October, 2024
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NC: 2024:KHC-D:15322
RFA No. 100603 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 23RD DAY OF OCTOBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
REGULAR FIRST APPEAL NO. 100603 OF 2023 (PAR/POS-)
BETWEEN:
RAVINDRANATH
S/O. NINGAPPA SOPPIN,
AGE: 50 YEARS,
OCC: AGRICULTURE,
AT: MRUTYUNJAYA NAGAR,
1ST MAIN, 2ND CROSS,
RANEBENNUR, DIST: HAVERI-581110.
...APPELLANT
(BY SRI. RAMESH I. ZIRALI, ADVOCATE)
AND:
1. SHASHIKALA W/O. BHIMAPPA GIRADDI,
AGE: 60 YEARS,
OCC: AGRICULTURE,
R/O: HARANAGIRI,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
ASHPAK
KASHIMSA 2. YALLAMMA W/O. THIPPANNA HANUMARADDER,
MALAGALADINNI
AGE: 57 YEARS,
OCC: AGRICULTURE,
R/O: ITAGI,
TAL: RANEBENNUR,
Location: DIST: HAVERI-581110.
HIGH
COURT OF
KARNATAKA 3. MYATRAVVA W/O. HANUMAPPA JAKKARADDI,
AGE: 52 YEARS,
OCC: AGRICULTURE,
R/O: MANKUR,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
4. PANDAPPA KOTRAPPA RAYAREDDI,
AGE: 64 YEARS,
OCC: AGRICULTURE,
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NC: 2024:KHC-D:15322
RFA No. 100603 of 2023
R/O: HARANAGIRI,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
5. GANESH S/O. PANDAPPA RAYAREDDI,
AGE: 33 YEARS,
OCC: AGRICULTURE,
R/O: HARANAGIRI,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
6. SAVAKKA W/O. NARAYANAPPA RAYAREDDI,
AGE: 51 YEARS,
OCC: AGRICULTURE,
R/O: HARANAGIRI,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
7. NAGARAJ S/O. NARAYANAPPA RAYAREDDI,
AGE: 33 YEARS,
OCC: AGRICULTURE,
R/O: HARANAGIRI,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
8. PRIYANKA W/O. PARASHURAM NAGRADDI,
AGE: 23 YEARS,
OCC: HOUSE WORK,
R/O: HIREBIDNAL,
TAL: KOKKANUR,
NOW AT AYYAPPASWAMY NAGAR,
SHIRALAKOPPA ROAD,
HIREKERUR,
DIST: HAVERI-581110.
9. BASAVARADDI
S/O. BHIMAPPA GIRADDI,
AGE: 49 YEARS,
OCC: AGRICULTURE,
R/O: HARANAGIRI,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
10. PARASHURAM
S/O. YALALAPPA MUDHOLKAR
ALIAS GOULI,
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NC: 2024:KHC-D:15322
RFA No. 100603 of 2023
AGE: 54 YEARS,
OCC: AGRICULTURE,
R/O: GOULIGALLI,
GOODSHED ROAD,
RANEBENNUR,
DIST: HAVERI-581110.
11. SHIDLINGAPPA
S/O. REVANAPPA KOPPAD,
AGE: 62 YEARS,
OCC: AGRICULTURE,
R/O: GAVARADAVAR GALLI,
GOODSHED ROAD, RANEBENNUR,
DIST: HAVERI-581110.
12. HANUMANTHAPPA
W/O. FAKIRAPPA HALAVAGAL,
AGE: 45 YEARS,
OCC: AGRICULTURE,
R/O: GANGAPUR,
TAL: RANEBENNUR,
DIST: HAVERI-581110.
13. MANAGER HDFC BANK LTD.,
RANEBENNUR,
NEAR RELIANCE TRENDS,
OLD P. B. ROAD, RANEBENNUR-581115.
...RESPONDENTS
THIS RFA FILED UNDER ORDER 41 RULE 1 READ WITH
SECTION 96(2) OF CPC., 1908, PRAYING TO SET ASIDE THE
JUDGMENT AND DECREE DATED 23.09.2023 PASSED IN O.S.
NO.170/2021 ON THE FILE OF I ADDITIONAL SENIOR CIVIL JUDGE &
JMFC., RANEBENNUR BY ALLOWING THE TOP NOTED APPEAL TO
MEET THE ENDS OF JUSTICE AND EQUITY.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT
DELIVERED THE FOLLOWING:
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NC: 2024:KHC-D:15322
RFA No. 100603 of 2023
CORAM: THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
ORAL JUDGMENT
The suit was valued at Rs.19,00,000/- and value
of plaintiff's half share is valued at Rs.9,50,000/-.
Hence, the appeal does not lie before this Court. The
appeal has to be before the jurisdictional District
Judge. Hence, the appeal is dismissed. Appellant is
permitted to present the appeal before the
jurisdictional District Judge. The time spent in
prosecuting this appeal i.e., from 06.12.2023 to till
date is to be excluded in computing the limitation.
Registry is directed to return the certified copy of
judgment and decree to the appellant.
Sd/-
(ANANT RAMANATH HEGDE)
JUDGE
RKM
CT:ANB
