Smt Munilakshmamma vs Sri Muniswamy Reddy
2024 Latest Caselaw 25715 Kant

Karnataka High Court

Smt Munilakshmamma vs Sri Muniswamy Reddy on 29 October, 2024

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                              -1-
                                                        NC: 2024:KHC:43653
                                                      RSA No. 1861 of 2013




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 29TH DAY OF OCTOBER, 2024

                                          BEFORE
                         THE HON'BLE MR JUSTICE RAVI V HOSMANI

                  REGULAR SECOND APPEAL NO.1861 OF 2013 (DEC/INJ)


                 BETWEEN:

                 1.    SMT. MUNILAKSHMAMMA,
                       W/O BYAYYA REDDY,
                       AGED ABOUT 58 YEARS,
                       RESIDING AT
                       CHIKKASTHOGURU VILLAGE,
                       BEGUR HOBLI,
                       BENGALURU SOUTH TALUK-560010

                 2.    SMT. SUSHEELAMMA,
                       W/O KRISHNA REDDY,
                       AGED ABOUT 56 YEARS,
                       RESIDING AT HULLAHALLI,
                       JIGANI HOBLI, ANEKAL TALUK,
                       BENGALURU URBAN DISTRICT - 560083

Digitally signed by                                          ...APPELLANTS
ANUSHA V            (BY SRI M.VENKATAPPA, ADVOCATE-ABSENT)
Location: High
Court Of            AND:
Karnataka
                 1.    SRI MUNISWAMY REDDY,
                       S/O LATE CHINNAPPA REDDY,
                       AGED ABOUT 65 YEARS,
                       AGRICULTURIST,

                 2.    SMT. DODDANANJAMMA,
                       W/O MALLA REDDY,
                       AGED ABOUT 78 YEARS,
                             -2-
                                        NC: 2024:KHC:43653
                                      RSA No. 1861 of 2013




     RESPONDENTS 1 AND 2 ARE
     RESIDING AT HULLAHALLI,
     JIGANI HOBLI, ANEKAL TALUK
     BENGALURU URBAN DISTRICT-560083.

3.   SRI NARASIMHA REDDY,
     S/O KRISHNA REDDY,
     AGED ABOUT 45 YEARS,
     RESIDING AT HOMMADENAHALLI,
     BEGUR HOBLI,
     BENGALURU SOUTH TALUK-560068.

                                           ...RESPONDENTS

(BY SRI SRINIVASA K., ADVOCATE FOR R1-ABSENT;
    SRI GANESH BHAT Y.H., ADVOCATE FOR R3 - ABSENT;
    R2 - SERVED)

      THIS RSA FILED U/S. 100 OF CPC., AGAINST THE
JUDGEMENT    &   DECREE    DATED   19.08.2013   PASSED   IN
R.A.NO.11/2006 ON THE FILE OF THE III ADDL. DISTRICT &
SESSIONS JUDGE, BENGALURU RURAL DISTRICT SIT AT
ANEKAL, DISMISSING THE APPEAL AND CONFIRMING THE
JUDGEMENT AND DECREE DATED 24.01.2006 PASSED IN
O.S.NO.351/1998 ON THE FILE OF THE ADDL. CIVIL JUDGE
(JR.DN) & JMFC., ANEKAL.


      THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:   HON'BLE MR JUSTICE RAVI V HOSMANI
                              -3-
                                           NC: 2024:KHC:43653
                                      RSA No. 1861 of 2013




                     ORAL JUDGMENT

Though matter was passed-over and called

again, there is no representation.

2. It is seen from order sheet that at

request of appellants, matter was adjourned to

today. This would indicate that appellants are not

diligent in prosecuting appeal. Therefore, appeal is

dismissed for non-prosecution.

Sd/-

(RAVI V HOSMANI) JUDGE

KMV