Smt. Sharadamma vs Hanumanthappa. T
2024 Latest Caselaw 25531 Kant

Karnataka High Court

Smt. Sharadamma vs Hanumanthappa. T on 25 October, 2024

                                            -1-
                                                        NC: 2024:KHC:43092
                                                      MFA No. 4769 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 25TH DAY OF OCTOBER, 2024

                                         BEFORE
                           THE HON'BLE MR JUSTICE C M JOSHI
                MISCELLANEOUS FIRST APPEAL NO. 4769 OF 2023 (MV-D)
                BETWEEN:

                1.    SMT. SHARADAMMA,
                      W/O R. MAHESH,
                      AGED ABOUT 44 YEARS,
                      HOUSE WIFE,
                      R/AT ANNEGERE VILLAGE, KADUR TALUK,
                      CHIKKAMAGALURU DISTRICT - 577 101.

                2.    MAHESH R,
                      YANE MAHESHAPPA,
                      S/O RANGAPPA,
                      AGED ABOUT 50 YEARS,
                      AGRICULTURIST,
                      RESIDING AT ANNEGERE VILLAGE,
                      KADUR TALUK, CHIKKAMAGALURU
                      DISTRICT - 577 101.
                                                              ...APPELLANTS
                (BY SRI. GIREESHA S.N, ADVOCATE)
Digitally
signed by       AND:
NANDINI R
Location:
High Court of   1.    HANUMANTHAPPA. T,
Karnataka             S/O THIMMAPPA,
                      AGED ABOUT 36 YEARS,
                      RESIDING AT SINGAAGERE VILLAGE,
                      THARAGANAHALLI POST, HONNALLI
                      TALUK, DAVANAGERE DISTRICT - 577 001.

                2.    GIRISH G.P,
                      S/O SRINIVASA.
                                                            ...RESPONDENTS

                    THIS MFA IS FILED U/S.173(1) OF MV ACT, AGAINST THE
                JUDGMENT AND AWARD DATED 03.10.2022 PASSED IN MVC
                                 -2-
                                                NC: 2024:KHC:43092
                                          MFA No. 4769 of 2023




NO.262/2020 ON THE FILE OF THE SENIOR CIVIL JUDGE,
MACT,   KADUR,  CHIKKAMAGALURU   DISTRICT,  PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE C M JOSHI


                        ORAL JUDGMENT

None appears for the appellant.

2. On the previous occasion, the following order was

passed by this Court.

"Finally, one week time is granted for compliance of office objections, failing which, the appeal will be dismissed for default on the next date of hearing.

List the matter immediately after a week."

3. Hence, the appeal stands dismissed for

non-compliance of office objections.

Sd/-

(C M JOSHI) JUDGE

PHM List No.: 1 Sl No.: 15CT: BHK