Karnataka High Court
Mr. Ramaswamy vs Mr. H. Honnappa on 21 October, 2024
Author: S.G.Pandit
Bench: S.G.Pandit
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NC: 2024:KHC:42132-DB
WA No. 832 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF OCTOBER, 2024
PRESENT
THE HON'BLE MR JUSTICE S.G.PANDIT
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
WRIT APPEAL NO. 832 OF 2023 (S-RES)
BETWEEN:
MR. RAMASWAMY,
S/O CHIKKAASHWATHAPPA
AGED ABOUT 33 YEARS
R/AT NO.41/1. 11TH CROSS,
10TH MAIN, SRINAGAR,
BENGALURU - 560050.
...APPELLANT
(BY SRI. MANJU BYRAL R., ADV.-ABSENT)
AND:
1. MR. H. HONNAPPA
S/O. HONNEGOWDA
AGED ABOUT 58 YEARS
WORKING AS ASSISTANT PROFESSOR IN
Digitally signed COMMERCE VISHWESHWARAPURA COLLEGE OF
by ART AND COMMERCE K.R. ROAD
MARIGANGAIAH
PREMAKUMARI BENGALURU- 560004.
Location: HIGH 2. ADDIONAL CHIEF SECRETARY AND
COURT OF
KARNATAKA REVISIONAL AUTHORITY
GOVERNMENT OF KARNATAKA
DEPARTMENT OF HIGHER EDUCATION
6TH FLOOR, M.S. BUILDING
DR. AMBEDKAR VEEDHI, BENGALURU - 560001.
3. THE COMMISSIONER COLLEGIATE EDUCATION
PALACE ROAD, BENGALURU - 560001.
4. THE DIRECTOR COLLEGIATE EDUCATION
PALACE ROAD, BENGALURU - 560001.
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NC: 2024:KHC:42132-DB
WA No. 832 of 2023
5. THE JOINT DIRECTOR
REGIONAL OFFICE , COLLEGIATE
EDUCATION, KALIDASA ROAD
BENGALURU - 560009.
6. THE DIRECTOR
DIRECTORATE OF VOCATIONAL EDUCATION
'VISHVESVARAYA TOWER, 8TH FLOOR,
DR. B. R AMBEDKAR VEEDHI
BENGALURU - 560001.
7. THE SECRETARY
VOKKALIGARA SANGHA
K.R ROAD, BENGALURU- 560004.
8. THE PRINCIPAL
VISHVESVARAPURAM COLLEGE
OF ARTS AND COMMERCE
K.R. ROAD, BENGALURU- 560004.
9. THE PRINCIPAL
VISHVESHVARAPURAM SCIENCE COLLEGE
K.R. ROAD, BENGALURU - 560004.
10. THE PRINCIPAL
VISHVESHWARAPURAM EVENING
PU COLLEGE OF ARTS AND COMMERCE
K.R. ROAD, BENGALURU - 560004.
...RESPONDENTS
(BY SMT. M.L. SUVARNA, ADV. FOR
SRI K PUTTEGOWDA, ADV. FOR R1 (VC)
SMT. B SUKANYA BALIGA, AGA FOR R2 TO R6)
THIS APPEAL IS FILED U/S 4 OF THE KARNATAKA HIGH
COURT ACT PRAYING TO A) SET ASIDE THE IMPUGNED JUDGMENT
DATED 09/06/2023 IN WP NO.27620/2019 AND B) GRANT SUCH
OTHER RELIEFS OR ORDERS.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE S.G.PANDIT
AND
HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
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NC: 2024:KHC:42132-DB
WA No. 832 of 2023
ORAL JUDGMENT
(PER: HON'BLE MR JUSTICE S.G.PANDIT)
None appeared for the appellant in the morning as
well as in the afternoon.
2. This writ appeal was filed on 14.07.2023. On
scrutiny, as many as 15 office objections are raised and
the appeal is listed fourth time for non-compliance of office
objections. Till this date, office objections are not
complied.
3. It appears that appellant is not interested in
prosecuting the matter. Accordingly, writ appeal stands
dismissed for non-compliance of office objections.
Sd/-
(S.G.PANDIT)
JUDGE
Sd/-
(RAMACHANDRA D. HUDDAR)
JUDGE
NC
CT:bms
