Karnataka High Court
B.G. Narayanswamy vs The State Of Karnataka on 21 October, 2024
Author: S.G.Pandit
Bench: S.G.Pandit
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NC: 2024:KHC:42134-DB
WA No. 1564 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF OCTOBER, 2024
PRESENT
THE HON'BLE MR JUSTICE S.G.PANDIT
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
WRIT APPEAL NO. 1564 OF 2023 (SC-ST)
BETWEEN:
B.G. NARAYANSWAMY
S/O GOPALAPPA,
AGED ABOUT 49 YEARS,
NO 2, 4TH CROSS,
PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE -560 006.
...APPELLANT
(BY SRI. SURESH K., ADV. -ABSENT)
AND:
1. THE STATE OF KARNATAKA
REVENUE DEPARTMENT,
Digitally signed
REPRESENTED BY ITS SECRETARY,
by VIDHANA SOUDHA, BANGALORE- 560 001.
MARIGANGAIAH
PREMAKUMARI 2. THE DEPUTY COMMISSIONER
Location: HIGH K G ROAD, BANGALORE -560 001.
COURT OF
KARNATAKA
3. ASSISTANT COMMISSIONER
BANGALORE NORTH,
SUB- DIVISION,
KANDAYA BHAVANA,
KEMPEGOWDA ROAD,
BANGALORE -560 001.
4. THASILDHAR
BANGALORE EAST TALUK
K R PURAM, BANGALORE -560 036.
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NC: 2024:KHC:42134-DB
WA No. 1564 of 2023
5. THE REVENUE INSPECTOR
K R PURAM HOBLI,
K R PURAM,
BANGALORE EAST TALUK
BANGALORE- 560 036.
6. THE VILLAGE ACCOUNTANT
BASAVANAPURA VILLAGE,
K R PURAM HOBLI,
BANGALORE EAST TALUK
BANGALORE- 560 036.
7. SRI SUBRAMANI
AGED ABOUT 60 YEARS,
S/O LATE MUNIYAPPA,
CHIKKABASAVANAPURA,
K R PURAM HOBLI,
BANGALORE EAST TALUK
BANGALORE- 560 049.
8. G SAMPATH
AGED ABOUT 69 YEARS,
S/O M GANESHAN,
R/AT FA 470, OLD TOWNSHIP
HAL COLONY, VIMANAPURA POST,
BANGALORE- 560017.
9. G GAJENDRAN
AGED ABOUT 62 YEARS,
S/O GOVINDHAN,
R/AT 8/31, SOUTH CROSS STREET,
NEELSANDRA,
BANGALORE -560047.
10. M KUPPUSWAMY
AGED ABOUT 72 YEARS,
S/O MUNISWAMY
R/AT170, 3RD CROSS,
YOGAPPA BLOCK,
V NAGENAHALLI, R T NAGAR POST,
BANGALORE- 560032.
11. VIPLOV KUMAR
AGED ABOUT 32 YEARS,
S/O BINOD KUMAR SINGH,
R/AT PRIYADARSHINI LAYOUT,
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NC: 2024:KHC:42134-DB
WA No. 1564 of 2023
DEVASANDRA M N ROAD,
K R PURAM, BANGALORE- 560006
12. K YASHODAMMA
AGED ABOUT 56 YEARS,
W/O Y S SRINIVAS,
R/AT PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE -560006.
13. K SRINIVAS RAO
AGED ABOUT 44 YEARS,
S/O KONDAIAH,
R/AT PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE- 560006.
14. H BANUMATHI
AGED ABOUT 66 YEARS,
W/O HARIKUMAR,
R/AT PRIAYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE- 560006.
15. R B PRABHAKAR SINGH
AGED ABOUT 58 YEARS,
S/O RAM SINGH,
R/AT NO. 1, 4TH CROSS,
PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE -560006.
16. K SUGUNA
AGED ABOUT 58 YEARS,
R/AT NO.58/2, 8TH MAIN ROAD,
2ND CROSS, PRAKESH NAGAR,
BANGALORE- 560021.
17. PARIZAN
AGED ABOUT 64 YEARS,
W/O MASTHON SHAHEB,
R/AT NO.25/26, 5TH CROSS,
PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE- 560006.
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WA No. 1564 of 2023
18. THIRUMAL RAJ A S
AGED ABOUT 52 YEARS,
S/O SATHYANARAYAANAN,
R/AT NO.15, 2ND CROSS,
PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE -560006.
19. JAYA PRAKESH P S
AGED ABOUT 51 YEARS,
S/O LATE SHESHADRI,
R/AT SRI RAMA TEMPLE,
10TH CROSS, WILSON GARDEN,
BANGALORE- 560027.
20. V PARARISWAMY
AGED ABOUT 63 YEARS,
S/O VEERASWAMY,
R/AT NO.27/1, MICHEAL PALYA,
NEW THIPPASANDRA POST,
BANGALORE- 560075.
21. KUMARESH
AGED ABOUT 50 YEARS,
S/O T KUPPUSWAMY,
R/AT NO.79, 2ND CROSS,
MARUTHI MANDIR,
SABANNA GARDEN,
VIJAYA NAGAR,
BANGALORE -560040.
22. V MEENA BAI
AGED ABOUT 52 YEARS,
W/O NAMADEV RAO,
R/AT NO.195, 15TH CROSS,
2ND MAIN ROAD,
SUBRAMANI NAGAR,
BANGALORE- 560021.
23. N SAMAPATH
AGED ABOUT 73 YEARS,
W/O LATE K NARASIMAHALU NAIDU,
R/AT NO.11, 4TH CROSS,
PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE -560006.
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WA No. 1564 of 2023
24. SMT DEVAMMA
W/O LATE K SATHYANARAYANA,
AGED ABOUT 73 YEARS,
NO.24, 5TH CROSS,
PRIYADARSHINI LAYOUT,
DEVASANDRA MAIN ROAD,
K R PURAM, BANGALORE- 560 006.
25. A M FERNANDO
SON OF JEYRAJM FERNANDO
AGED ABOUT 58 YEARS,
RESIDING AT NO. 8/1,
3RD CROSS, MARCOM ROAD,
ASHOK NAGAR, BANGALORE -560025.
...RESPONDENTS
(BY SMT. B SUKANYA BALIGA, AGA FOR R1 TO R6)
THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA HIGH
COURT ACT PRAYING TO 1. ALLOW THIS APPEAL AND TO SET ASIDE
THE ORDER DATED 17.01.2023 IN THE WRIT PETITION
NO.35808/2013, 23357/2011, 23358/2011, 23359/201,
23360/2011, 23361/2011, 23363/2011, 23364/2011, 23365/2011,
25476/2011, 35861/2018 AND ETC.
THIS APPEAL, COMING ON FOR ORDERS THIS DAY, JUDGMENT
WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE S.G.PANDIT
AND
HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
ORAL JUDGMENT
(PER: HON'BLE MR JUSTICE S.G.PANDIT)
None appeared for the appellant in the morning as
well as in the afternoon at 03.00 p.m.
NC: 2024:KHC:42134-DB
2. This writ appeal was filed on 14.12.2023. On
scrutiny, as many as 11 office objections are raised
including non-payment of Court fee. This writ appeal is
listed fourth time for non-compliance of office objections
and for non-payment of Court fee. Till this date, office
objections are not complied and Court fee also not paid.
3. It appears that appellant is not interested in
prosecuting the matter. Hence, writ appeal stands
dismissed for non-compliance of office objections and for
non-payment of Court fee.
Sd/-
(S.G.PANDIT)
JUDGE
Sd/-
(RAMACHANDRA D. HUDDAR)
JUDGE
NC
CT:bms
