Sri. Ramesh vs The State Of Karnataka
2024 Latest Caselaw 24945 Kant

Karnataka High Court

Sri. Ramesh vs The State Of Karnataka on 16 October, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                                 -1-
                                                       NC: 2024:KHC:41736-DB
                                                         WA No. 710 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 16TH DAY OF OCTOBER, 2024
                                           PRESENT

                              THE HON'BLE MR JUSTICE S.G.PANDIT
                                                 AND
                        THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                             WRIT APPEAL NO. 710 OF 2023 (S-RES)

                   BETWEEN:
                         SRI. RAMESH
                         S/O DODDARAMAIAH
                         AGED ABOUT 48 YEARS,
                         R/AT JANAKALOTI HOBLI
                         I D HALLI HOBLI,
                         MADHUGIRI TALUK
                         TUMKURU DISTRICT -575 001
                                                                ...APPELLANT
                   (BY SRI. GIRISH M K.,ADVOCATE)
                   AND:
                   1.    THE STATE OF KARNATAKA
                         REPRESENTED BY ITS SECRETARY,
Digitally signed
by                       DEPARTMENT OF RURAL DEVELOPMENT
MARIGANGAIAH             AND PANCHAYATH RAJ
PREMAKUMARI              M.S.BUILDING, AMBEDKAR VEEDHI
Location: HIGH           BENGALURU-560 001
COURT OF
KARNATAKA
                   2.    THE CHIEF EXECUTIVE OFFICER
                         ZILLA PANCHAYATH
                         TUMKURU DISTRICT
                         TUMKURU

                   3.    THE EXECUTIVE OFFICER
                         TALUK PANCHAYATH
                         MADHUGIRI TALUK
                         MADHUGIRI, TUMKURU
                            -2-
                                   NC: 2024:KHC:41736-DB
                                     WA No. 710 of 2023




4.   THE PANCHAYATH DEVELOPMENT OFFICER
     CHIKKADALAVATTA GRAMA PANCHAYTH
     I.D.HALLI HOBLI, MADHUGIRI TALUK
     TUMKURU DISTRICT

5.   THE ADHYAKSHA
     CHIKKADALAVATTA GRAMA PANCHAYTH
     I.D.HALLI HOBLI
     MADHUGIRI TALUK
     TUMKURU DISTRICT

6.   SHRI D.NARASIMHAMURTY
     S/O DURGAPPA
     AGED ABOUT 36 EARS
     R/AT UPPIDIPALLI VILLAGE
     MANUR MAJARA
     MADAKASHIRA TALUK
     ANDHARA PRADESH STATE
     TEMPORARILY WORKING AS
     BILL COLLECTOR
     CHIKKADALAVATA VILLAGE
     PANCHAYATH, I.D.HALLI HOBLI
     MADHUGIRI TALUK
     TUMKURU DISTRICT
                                         ...RESPONDENTS

(BY SMT.B.SUKANYA BALIGA., AGA FOR R-1 TO R-5)

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER OF THE
LEARNED SINGLE JUDGE DATED 04-01-2023 PASSED IN
W.P. No. 25556/2014 (S-RES) AND CONSEQUENTLY ALLOW
THE WRIT PETITION AND GRANT THE PRAYERS AS SOUGHT IN
THE WRIT PETITION BY ALLOWING THIS WRIT APPEAL.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:    HON'BLE MR JUSTICE S.G.PANDIT
          and
          HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                               -3-
                                        NC: 2024:KHC:41736-DB
                                           WA No. 710 of 2023




                        ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

This writ appeal is filed on 17.06.2023. On scrutiny,

Registry raised as many as 10 office objections including non-

payment of Court fee.

2. Even after providing sufficient time, appellant has

not complied the office objections. Even cost imposed while

granting further time for compliance of office objections on

24.11.2023 is also not deposited.

3. For non-compliance of office objections as well as

for non-deposit of cost, appeal stands dismissed.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

NC