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Basavaraj B vs The Secretary
2024 Latest Caselaw 24938 Kant

Citation : 2024 Latest Caselaw 24938 Kant
Judgement Date : 16 October, 2024

Karnataka High Court

Basavaraj B vs The Secretary on 16 October, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                            -1-
                                                     NC: 2024:KHC:41848-DB
                                                       WA No. 506 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 16TH DAY OF OCTOBER, 2024
                                          PRESENT
                             THE HON'BLE MR JUSTICE S.G.PANDIT
                                            AND
                    THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                            WRIT APPEAL NO. 506 OF 2023 (S-RES)

                   BETWEEN:
                      BASAVARAJ B
                      S/O BASAVAIAH,
                      AGED ABOUT 52 YEARS,
                      OCC COOLIE, R/AT BETTAMAKKI,
                      SEEBENAKERE POST,
                      THITHALLI TALUK-577 432,
                      SHIMOGA DISTRICT.
                                                              ...APPELLANT

                   (BY SRI. HANUMANTHARAYAPPA K., ADVOCATE(ABSENT))

                   AND:
                      THE SECRETARY
Digitally signed      THE KARNATAKA POWER CORPORATION LTD,
by                    SHAKTHI BHAVAN, NO.82,
MARIGANGAIAH          RACE COURSE ROAD,
PREMAKUMARI
                      BENGALURU -560 001.
Location: HIGH
COURT OF                                                ...RESPONDENT
KARNATAKA
                        THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
                   HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
                   30.03.2023 PASSED BY THE LEARNED SINGLE JUDGE IN W.P.
                   No. 14914/2017 AND CONSEQUENTLY ALLOW THE WRIT
                   APPEAL AS PRAYED FOR AND PASS SUCH OTHER AS THE
                   HONBLE COURT DEEMS FIT UNDER THE FACTS AND
                   CIRCUMSTANCES OF THE CASE,

                       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
                   JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                              -2-
                                       NC: 2024:KHC:41848-DB
                                           WA No. 506 of 2023




CORAM:      HON'BLE MR JUSTICE S.G.PANDIT
            and
            HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                        ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

This writ appeal is filed on 21.04.2023. On filing of

the appeal, certain office objections were raised. The

appeal is listed for 8th time for compliance of office

objections and there are as many as 9 office objections.

Even after providing more than seven opportunities,

appellant has not complied the office objections.

2. It appears that appellant is not interested in

prosecuting the appeal. Hence, appeal stands dismissed

for non-compliance of office objections.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

NC

 
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