Smt. Smita Narayan Mutgekar vs Ritesh Kumar Singh, Ias
2024 Latest Caselaw 24796 Kant

Karnataka High Court

Smt. Smita Narayan Mutgekar vs Ritesh Kumar Singh, Ias on 1 October, 2024

Author: Krishna S.Dixit

Bench: Krishna S.Dixit

                                                           -1-
                                                                   NC: 2024:KHC-D:14732-DB
                                                                     CCC No. 100278 of 2024




                                    IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                                         DATED THIS THE 1ST DAY OF OCTOBER, 2024
                                                        PRESENT
                                        THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT
                                                          AND
                                      THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL
                                        CIVIL CONTEMPT PETITION NO.100278 OF 2024

                             BETWEEN:

                             SMT. SMITA NARAYAN MUTGEKAR,
                             AGE: 40 YEARS, OCC: LECTURER,
                             R/O: 302, CLASSIC COMPLEX,
                             SARAF GALLI, BELAGAVI-590005.        ...COMPLAINANT

                             (BY SRI. SOURABH HEGDE, ADVOCATE)

                             AND:

                             1.   RITESH KUMAR SINGH, IAS,
                                  PRINCIPAL SECRETARY,
                                  DEPARTMENT OF PRIMARY & SECONDARY EDUCATION, 2ND
                                  GATE, 6TH FLOOR, M S BUILDING,
                                  DR AMBEDKAR VEEDHI,
                                  BENGALURU-560001.

                             2.   RAMACHANDRA R, IAS, DIRECTOR,
VISHAL                            DEPARTMENT OF PRE-UNIVERSITY EDUCATION,
NINGAPPA                          18TH CROSS, SAMPIGE ROAD,
PATTIHAL                          MALLESHWARAM, BENGALURU-560003.
Digitally signed by VISHAL
NINGAPPA PATTIHAL
Location: High Court of
Karnataka, Dharwad
                             3.   SHRI M M KAMBLE,
Bench
Date: 2024.10.03 11:09:33
+0530
                                  DEPUTY DIRECTOR OF PRE UNIVERSITY EDUCATION,
                                  BELAGAVI DISTRICT,
                                  KHADE BAZAR, BELAGAVI-590001.

                             4.   SHRI PRAKASHA NANDIHALLI,
                                  SECRETARY, PANDIT NEHARU PU COLLEGE,
                                  RGR8+6MG, SHAHAPUR, BELAGAVI,
                                  KARNATAKA-590003.                    ...ACCUSED

                             (BY SRI. G.K.HIREGOUDAR, GOVERNMENT ADVOCATE)
                                  THIS CCC IS FILED UNDER SECTION 11 AND 12 OF THE
                             CONTEMPT OF COURTS ACT, 1971, R/W. ARTICLE 215 OF
                                -2-
                                       NC: 2024:KHC-D:14732-DB
                                         CCC No. 100278 of 2024




CONSTITUTION OF INDIA,1950, PLEASED TO, TAKE COGNIZANCE OF
AN OFFENCE PUNISHABLE UNDER SECTION 12 OF CONTEMPT OF
COURTS ACT 1971 AND PUNISH THE ACCUSED/RESPONDENTS FOR
HAVING DISOBEYED THE ORDER DATED 11.06.2024 IN WP
NO.106368/2023 (S-RES) VIDE ANNEXURE-A, PASSED BY THE HON BLE
LEARNED SINGLE JUDGE, HIGH COURT OF KARNATAKA, DHARWAD
BENCH AND ALSO AWARD COST OF THIS PROCEEDINGS IN THE ENDS
OF JUSTICE.

     THIS CCC COMING ON FOR ORDERS, THIS DAY, ORDER WAS
MADE THEREIN AS UNDER:

CORAM:      THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT
             AND
             THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL

                            JUDGMENT

(PER: THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT)

Learned Government Advocate, who accepts notice for

the answering respondents, submits, and the learned counsel

appearing for the complainant does not dispute that there is

compliance of the order whose violation is complained off.

In view of the above proceedings are liable to be and

accordingly dropped.

Sd/-

(KRISHNA S.DIXIT) JUDGE

Sd/-

(VIJAYKUMAR A.PATIL) JUDGE