Yankanagouda S/O Bheemanagouda vs Rayana Gouda S/O Bheemana Gouda
2024 Latest Caselaw 26950 Kant

Karnataka High Court

Yankanagouda S/O Bheemanagouda vs Rayana Gouda S/O Bheemana Gouda on 11 November, 2024

                                                   -1-
                                                               NC: 2024:KHC-D:16470
                                                             RSA No. 100616 of 2014




                                IN THE HIGH COURT OF KARNATAKA,
                                        DHARWAD BENCH

                           DATED THIS THE 11TH DAY OF NOVEMBER, 2024

                                                BEFORE

                             THE HON'BLE MRS JUSTICE K.S.HEMALEKHA

                                   RSA NO. 100616 OF 2014 (PAR)

                      BETWEEN:

                      SHRI YANKANAGOUDA S/O. BHEEMANAGOUDA,
                      AGE: 59 YEARS, OCC. AGRICULTURIST,
                      R/O. S BASAPURA VILLAGE, TQ. SANDUR,
                      NOW RESIDING AT YARANGALIGI VILLAGE,
                      TQ AND DIST. BELLARY-583 101.
                                                                        ... APPELLANT
                      (BY SRI. P N HATTI, ADVOCATE-ABSENT)
                      AND:

                      1.    SHRI RAYANA GOUDA S/O. BHEEMANA GOUDA,
                            AGE: 48 YEARS, OCC. AGRICULTURIST,
                            R/O. S BASAPURA VILLAGE,
                            TQ. SANDUR, DIST. BELLARY-583 101.
         Digitally
         signed by

VISHAL
         VISHAL
         NINGAPPA
                      2.    SMT. NAGAMMA W/O. THIMMA REDDY,
NINGAPPA PATTIHAL
PATTIHAL Date:              AGE: 69 YEARS, D/O. BHEEMANA GOUDA,
         2024.11.14
         16:57:31
         +0530              R/O. VADDU VILLAGE,
                            TQ. SANDUR, DIST, BELLARY-583 119.
                      3.   SMT. GURUSIDDAMMA,
                           W/O. PRAKASH, D/O. LATE BHEEMANA GOUDA,
                           AGE: 52 YEARS, R/O. BEHIND NEW KSRTC BUS STAND,
                           HB HALLI, BELLARY-583 101.
                                                                   ... RESPONDENTS
                      (BY SRI. VEERESH H M, ADVOCATE FOR R2 AND R3;
                       R1(D)-NOTICE SERVED)

                           THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE JUDGMENT
                      AND DECREE DATED 01.07.2014 PASSED IN R.A.NO.26/2013 ON
                      THE FILE OF THE SENIOR CIVIL JUDGE AND JMFC., KUDLIGI,
                      DISMISSING THE APPEAL, FILED AGAINST THE JUDGMENT AND
                            -2-
                                        NC: 2024:KHC-D:16470
                                   RSA No. 100616 of 2014




DECREE DATED 11.01.2013 AND THE DECREE PASSED IN
O.S.NO.66/2010 ON THE FILE OF THE CIVIL JUDGE AND JMFC.,
SANDUR, DISMISSING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION.

     THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:

                      ORAL ORDER

(PER: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA)

There is no representation on behalf of the appellant.

Neither process fee has been paid. The matter is listed

today (11.11.2024) for "dismissal" noting the absence of

the counsel on the previous occasion.

2. The matter is of the year 2014. It appears that

the appellant is not interested in prosecuting the appeal.

This Court has no option than to dismiss the appeal for

non-prosecution.

3. Appeal is dismissed for non-prosecution.

Sd/-

(JUSTICE K.S.HEMALEKHA) AT