Citation : 2024 Latest Caselaw 26546 Kant
Judgement Date : 7 November, 2024
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WP No. 102592 of 2024
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 7TH DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE C.M. POONACHA
WRIT PETITION NO.102592 OF 2024 (CS-RES)
BETWEEN:
1. UMESH S/O. BHAHIRAJ CHOPADE,
AGE: 54 YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR, TQ: BELAGAVI,
DIST: BELAGAVI, CHAIRMAN,
GAYATRI PRATHAMIK KRUSHI PATTAN
SAHAKARI SANGH NIYAMII., SAVAGOAN,
AT: SAVAGAON, TALUK: BELAGAVI,
DIST: BELAGAVI, PIN: 590 008.
2. GOPAL S/O. KAPLAPPA BASARIKATTI,
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: SAVAGOAN, TQ: BELAGAVI,
DIST: BELAGAVI,
DIRECTOR, GAYATRI PRATHAMIK KRUSHI PATTN
SAHAKARI SANGH NIYAMIT., SAVAGOAN
AT: SAVAGAON, TALUK: BELAGAVI,
Digitally signed
DIST: BELAGAVI - PIN: 590 008.
by SAROJA
HANGARAKI
Location: High 3. YALLAPPA S/O. MALLAPPA PATIL,
Court of
Karnataka AGE: 43, OCC: AGRICULTURE,
DIRECTOR, GAYATRI PRATHAMIK KRUSHI PATTN,
SAHAKARI SANGH NIYAMIT., SAVAGOAN,
AT: SAVAGAON, TALUK: BELAGAVI,
DIST: BELAGAVI, PIN: 590 008.
4. JYOTIBA S/O. KALLAPPA PAWAR,
AGE: 47, OCC: AGRICULTURE
DIRECTOR, GAYATRI PRATHAMIK KRUSHI PATTN
SAHAKARI SANGH NIYAMIT., SAVAGOAN,
AT: SAVAGAON, TALUK: BELAGAVI,
DIST: BELAGAVI, PIN: 590 008.
5. BALAKRISHNA S/O. TAYAPPA DANDAGALKAR,
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WP No. 102592 of 2024
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR, TQ: BELAGAVI,
DIRECTOR, GAYATRI PRATHAMIK KRUSHI PATTN
SAHAKARI SANGH NIYAMIT., SAVAGOAN,
AT: SAVAGAON, TALUK: BELAGAVI
DIST: BELAGAVI, PIN: 590 008.
6. KALLAPPA S/O. LAXMAN PATIL,
AGE: 47 YEARS , OCC: AGRICULTURE
DIRECTOR, GAYATRI PRATHAMIK KRUSHI PATTN
SAHAKARI SANGH NIYAMIT., SAVAGOAN,
AT: SAVAGAON, TALUK: BELAGAVI,
DIST: BELAGAVI, PIN: 590 008.
7. SMT. MALLAVVA W/O, NAGOJI DESHURKAR,
AGE: 60 YEARS, OCC: HOUSEHOLD WORK,
DIRECTOR, GAYATRI PRATHAMIK KRUSHI PATTN
SAHAKARI SANGH NIYAMIT., SAVAGOAN,
AT: SAVAGAON, TALUK: BELAGAVI,
DIST: BELAGAVI, PIN: 590 008.
8. MADAN S/O. VIJAY PATIL,
AGE: 50 YEARS, OCC: AGRICULTURE
DIRECTOR, GAYATRI PRATHAMIK KRUSHI PATTN
SAHAKARI SANGH NIYAMIT., SAVAGOAN,
AT: SAVAGAON, TALUK: BELAGAVI,
DIST: BELAGAVI, PIN: 590 008.
...PETITIONERS
(BY SRI SHIVARAJ P. MUDHOL, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO OPERATION,
M. S. BUILDING, BENGALURU - 01.
2. THE DEPUTY REGISTRAR,
OF CO-OPERATIVE SOCIETIES, BELAGAVI,
AT: BELAGAVI, DIST: BELAGAVI, PIN: 590 001.
3. THE ASSISTANT REGISTRAR,
OF CO-OPERATIVE SOCIETIES, BELAGAVI
AT: BELAGAVI, DIST: BELAGAVI, PIN: 590 001.
4. GAYATRI KRUSHI PATTIN SAHAKARI SANGH
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WP No. 102592 of 2024
NIYAMIT, SAVAGOAN,
REPRESENTED BY ITS THE CHIEF EXECUTIVE
AT: SAVAGOAN, TQ: BELAGAVI,
DIST: BELAGAVI, PIN: 590 008.
5. GANAPATI S/O. BALAKRISHNA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI.
PIN: 590 008.
6. MALLAPPA S/O. HANUMANTH DESOORKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
7. VINAYAK S/O. MALLAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
8. BALU S/O. HANUMANTH DESOORKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
9. PARASHURAM S/O. BHARAT PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
10. ANANT S/O. HANUMANTH DESOORKAR,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN:591 108.
11. NEELESH S/O. MARUTI PISALE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN:591 108.
12. KEDARI S/O. JAYAVANT KANGRALAKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN:591 108.
13. PUNDALIK S/O. MARUTI PISALE,
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WP No. 102592 of 2024
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
14. NEMANI S/O. NINGAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
15. KEDARI S/O. YALLAPPA PISALE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
16. CHNANDRAKANT S/O. MONAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
17. MALLAPPA S/O MONAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
18. PARASHURAM S/O. CHUDAPPA JADHAV,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
19. NARAYAN S/O. YALLAPPA MUTAGEKAR,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
20. LAXMAN S/O. BAHIRAJI GHANDEKAR,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
21. RAJU S/O. MONAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
22. RESHMA W/O. CHANDRAKANT KADAM,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WORK,
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R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI.
PIN: 591 108.
23. MANOHAR S/O. PARASHURAM PISALE,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
24. KRISHNA S/O. YALLAPPA PATIL,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
25. MARUTI S/O. SHIVAJI MUGALIKAR,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
26. CHANDRAKANT S/O. MARUTI PATIL,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
27. SURESH S/O. MARUTI PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
28. KRISHNA S/O. YALLAPPA PISALE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
29. SMT. CHADRABHAG W/O. MEENAJI PATIL,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
30. SANJAY S/O. MALLAPPA YALLURKAR,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
31. SANDEEP S/O. YALLAPPA PEESALE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
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PIN: 591 108.
32. BALU S/O. MALLAPPA MUTAGEKAR,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
33. PRAKASH S/O. MONAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
34. MARUTI S/O. PUNDALIK MANDALIK,
AGE:MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
35. SMT. RUTUJA W/O. UMESH PISALE,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
36. RAHUL S/O. PUNDALIK DESOORKAR,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
37. AKSHAY S/O. CHALOBA PATIL,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
38. SANDEEP S/O. BAIRU PATIL,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
39. KRISHNA S/O. TAJAJI KATAKAR,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
40. PRABHAKAR S/O. RAMACHANDRA DESOORKAR,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
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WP No. 102592 of 2024
PIN: 591 108.
41. MAHADEV S/O. PUNDALIK MANDALIK,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
42. MAHADEV S/O. VENKAPPA CHOUGALE,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
43. MAHADEV S/O. MALLAPPA YALLURAKAR,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
44. PUNDALIK S/O. NARAYAN MANDALIK,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
45. BAIRU S/O.BHARAMA PATIL,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
46. KAPIL S/O. BAIRU PATIL,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
47. PRAMOD S/O. MARUTI PISALE,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
48. MOHAN S/O. GANAPAT PATIL,
AGE: MAJOR, YEARS, OCC: HOUSEHOLD WROK,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
49. UMESH S/O. CHANDRAKANT CHOPADE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
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50. MALLAPPA S/O. MADAN PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
51. BALARAM S/O. DATTU PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
52. BHARAMANNA S/O, PARASU HALAGEKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
53. BALU S/O. ASHOK PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
54. SANTOSH S/O. MADAN PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
55. RAJESH S/O. SHIVAJI NAIK,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
56. AJAY S/O. RAJU DANDAGALKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
57. ROHIT S/O. RAJU DANDAGALKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: GANESHPUR , TQ & DIST: BELAGAVI,
PIN: 591 108.
58. MALLAPPA S/O. DAKALU HINDALGEKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 591 108.
59. NINGAPPA S/O. RUKMANNA MORE,
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WP No. 102592 of 2024
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
60. NARAYAN S/O. MAHADEV KADLIKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
61. MARUTI S/O. LAXMAN KADAM,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
62. BASAVANT S/O. RAMACHANDRA GHATEGASTI,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
63. SHIVAJI S/O. BALAVANT PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
64. ASHOK S/O. BEMANNA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
65. NETAJI S/O. DURGAPPA MUNGALE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
66. MARUTI S/O. DURGAPPA MUNGALE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
67. APPANNA S/O. MONAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
68. SHANKAR S/O. MONAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
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WP No. 102592 of 2024
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
69. ANAND S/O. RAMACHANDRA CHAUGULE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
70. POOJA W/O. DATTA KORAJAKAR
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
71. PUNDALIK S/O. BHARAMA KADAM,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
72. PAPPU S/O. PUNDALIK KADAM,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
73. KALLAPPA S/O. BALARAM CHALAVETAKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
74. LAXMANNA S/O. RUKMANNA MORE.
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
75. MANOHAR S/O. RUKMANNA MORE.
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
76. MANOHAR S/O. MALLAPPA MORE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
77. MALLAPPA S/O. NINGAPPA MORE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
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PIN: 590 008.
78. BALU S/O. KHACHU MORE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
79. SACHIN S/O. KHACHU MORE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
80. PARASHRAM S/O. FAKEERA MORE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
81. SAMBHAJI S/O. LAKSHMAN PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
82. GANAPAT S/O. KUMMANNA KORAJAKARA,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
83. NAGESH S/O.LAKSHMAN SATAVAYI,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
84. DATTA S/O. GOUDU PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
85. NARAYAN S/O. RUKMANNA MORE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
86. APPAJI S/O. BAKARAM PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
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PIN: 591108.
87. RAGHUNATH S/O. APPANNNA SUTAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
88. YALLAPPA S/O. KACHU SAVAGAONKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
89. ASHWINI W/O. DEVAPPA BHATAKHANDE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
90. SHRINIVAS S/O. DEVAPPA BHATAKHANDE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
91. MONAPPA S/O. PARASHURAM KADAM,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
92. PARASHURAM S/O. DURGAPPA MUNGALE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
93. BALASIDDA S/O. BHUJANG SATAVAYI,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
94. ANAND S/O. LAKSHMAN KADAM,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
95. KIRAN S/O. BHUJANG SATAVAYI,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
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NC: 2024:KHC-D:16284
WP No. 102592 of 2024
PIN: 590 008.
96. RAJARAM S/O. BHUJANG SATAVAYI,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
97. NAGESH S/O. BHUJANG SATAVAYI,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
98. SOMANATH S/O. LAKSHMAN SATAVAYI,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
99. PRAMOD S/O. SHATTU HINDALAGEKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
100. UMESH S/O. NARAYAN PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
101. BALIRAM S/O: DHAKALU PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
102. LAKSHMAN S/O, BHAIRU PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
103. SMT. SAMEEDA W/O. SAGAR SAVAGAONKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
104. SAGAR S/O. KALLAPPA SAVAGAONKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
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NC: 2024:KHC-D:16284
WP No. 102592 of 2024
105. DATTA S/O. NARAYAN KAGALEKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
106. KIRAN S/O. KALLAPPA SAVAGAONKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
107. SMT. GEETA W/O.CHIDAMBAR PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
108. CHIDAMBAR S/O. APPANNA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
109. NARAYAN S/O. GOPAL PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
110. RAJARAM S/O. YALLAPPA KAKTKAR,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
111. OMANNA S/O. BHARAM PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: BENAKANAHALLI, TQ & DIST: BELAGAVI,
PIN: 591 108.
112. BHARAMA S/O. MONAPPA PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
113. SAGAR S/O. SUNDAR LAKHE,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
114. PARASHURAM S/O. MONAPPA PATIL,
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NC: 2024:KHC-D:16284
WP No. 102592 of 2024
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
115. VISHAL S/O MOMESH PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
116. MAHADEV S/O. BALARAM PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
117. ANAND S/O. GUNDU PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
118. DHANANJAY S/O. GANAPATI PATIL,
AGE: MAJOR, YEARS, OCC: AGRICULTURE,
R/O: SAVAGAON, TQ & DIST: BELAGAVI,
PIN: 590 008.
...RESPONDENTS
(BY SMT. KIRTILATA R. PATIL, HCGP FOR R1 TO R3;
NOTICE TO R4 IS SERVED;
SRI K. ANANDKUMAR, ADVOCATE FOR R5 R118)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO, ISSUE WRIT IN THE
NATURE OF CERTIORARI TO QUASH THE IMPUGNED ORDER DATED
6/2/2024 IN APPEAL NO. DRL/ DAP/ 05/ 2023-2024 PASSED BY THE
2ND RESPONDENT SO FAR AS IT RELATES TO NOT CONSIDERING THE
INTERIM APPLICATION AND NOT GRANTING THE INTERIM ORDER IS
CONCERNED VIDE ANNEXURE-M. TO ISSUE WRIT IN THE NATURE
OF MANDAMUS DIRECTING THE 2ND RESPONDENT TO ALLOW THE
I.A. I FILED BY THE PETITIONERS IN APPEAL NO. DRL/DAP/05/
2023-2024 AND TO GRANT STAY OF THE IMPUGNED ORDER AS
PRAYED IN THE I.A. VIDE ANNEXURE- K. AND ETC.,
THIS WRIT PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE C.M. POONACHA
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NC: 2024:KHC-D:16284
WP No. 102592 of 2024
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE C.M. POONACHA)
The present writ petition is filed seeking the following
reliefs:
"1. To Issue writ in the nature of certiorari to quash the impugned order dated 6/2/2024 in appeal no. DRL/DAP/ 05/ 2023-2024 passed by the 2nd respondent so far as it relates to not considering the interim application and not granting the interim order is concerned vide Annexure-M.
2. To issue writ in the nature of mandamus directing the 2nd respondent to allow the I.A. I filed by the Petitioners in appeal no. DRL/DAP/05/2023-2024 and to grant stay of the impugned order as prayed in the I.A. Vide Annexure- K.
3. To issue any other order, directions as deems fit in the circumstances of the case."
2. The relevant factual matrix leading to the
present writ petition are that being aggrieved by the order
dated 21.09.2023 (Annexure-C to the writ petition), which was
an order passed by respondent No.3 in proceedings under
Section 105(a) of the Karnataka Co-operative Societies Act,
- 17 -
NC: 2024:KHC-D:16284
19591, the petitioner has preferred an appeal under Section
106(1)(n) of the Act before the 2nd respondent/Appellate
Authority. Along with the said appeal, the petitioner has filed an
application (Annexure-H) under Section 106(3) of the Act to
stay the order dated 21.09.2023 passed by the 3rd respondent.
The Appellate Authority by order dated 06.02.2024 ordered for
issuance of notice on the appeal as well as on the interim
application. Being aggrieved by the non-granting of the interim
order of stay as sought for, the petitioner has filed the present
writ petition.
3. This Court by order dated 03.06.2024 granted
interim stay of the order dated 21.09.2023.
4. Heard the submissions of the learned counsel
Sri. Shivaraj P Mudhol for the petitioner and the learned
counsel Sri. K. Anandkumar for respondents 5 to 118 and the
learned HCGP for respondents 1 to 3.
5. It is submitted that the appeal in Appeal
No.DRL/DAP/05/2023-24 is pending consideration before the
2nd respondent.
Hereinafter referred as "the Act"
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NC: 2024:KHC-D:16284
6. The learned counsel for the petitioner seeks
for continuation of the interim order granted by this Court until
disposal of the appeal and in support of the said submission, he
relies on the order dated 20.02.2024 passed by the Co-ordinate
Bench of this Court in W.P.No.101090/2024.
7. It is forthcoming that in a similar fact
situation, this Court vide the said order dated 20.02.2024
passed in W.P.No.101090/2024 noticing the order dated
13.12.2017 passed in W.P.No.4623/2017 by a Division Bench
of this Court held as follows:
"4. The Division Bench of this Court in W.P. No.4623/2017 and connected appeal disposed off on 13.12.2017 has held that the appeal is a statutory right and grant of stay of the impugned order in the appeal proceedings is a matter of discretion which requires to be exercised by the appellate authorities, particularly when appeal being continuation of the original proceedings.
5. The petitioners having availed the statutory remedy of appeal, as provided under Section 106 of the Act, it was incumbent upon the respondent to consider the application for stay and refusal to consider the stay would deprive the legitimate rights of the petitioners provided under Section 106 of the Act, and it would lead to irreparable loss to the
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NC: 2024:KHC-D:16284
petitioners. The respondent No.2 was statutorily bound to consider the application for stay, instead has passed an order appointing Returning Officer to conduct election to the Board of Director of the respondent No.4 - Society."
(Emphasis supplied)
8. It is forthcoming that in the present factual
matrix also a statutory appeal as provided under Section 106 of
the Act being pending, and the Appellate Authority having not
granted stay and this Court vide order dated 03.06.2024
having granted stay of the order dated 21.09.2023 having
regard to the judgment of the Division Bench and Co-ordinate
Bench, as notice above, it is just and proper that the order
dated 21.09.2023 passed by the 3rd respondent (Annexure-C to
the writ petition) be continued to be stayed during the
pendency of the Appeal No.DRL/DAP/5/2023-24 pending before
the 2nd respondent.
9. In view of the aforementioned, the writ
petition is disposed off by directing that the order bearing No.
AR-09/ABN/APPEAL-105(A)/01/2023-2024 dated 21.09.2023
passed by the 3rd respondent (Annexure-C to the writ petition)
shall remain stayed during the pendency of the Appeal
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NC: 2024:KHC-D:16284
No.5/2023-24 pending before the 2nd respondent-Deputy
Registrar.
10. At this stage, the learned counsel for
respondents 5 to 118 seeks for a time bond direction to dispose
off the proceedings pending before the 2nd respondent.
11. Needless to state that both the parties shall
co-operate with the 2nd respondent for expeditious disposal of
the appeal pending before the 2nd respondent.
Sd/-
(C.M. POONACHA) JUDGE
YAN CT-ASC
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