Karnataka High Court
Kumari Bhagya D/O. Bahuraj Chikkon vs Smt. Komaxi Alias Nirmala on 5 November, 2024
-1-
NC: 2024:KHC-D:16177
RFA No. 100107 of 2021
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 5TH DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
REGULAR FIRST APPEAL NO. 100107 OF 2021 (PAR/POS)
BETWEEN:
1. KUMARI BHAGYA
D/O. BAHURAJ CHIKKON,
AGE. 21 YEARS, OCC. STUDENT,
R/O. FARM HOUSE,
OPPOSITE KATATE PLOT,
KADAKOL ROAD, TQ. JAMKHANDI,
DIST. BAGALKOT.
2. SRI. SANGAMESH
S/O. BAHURAJ CHIKKON,
AGE. 19 YEARS, OCC. STUDENT,
R/O. FARM HOUSE,
OPPOSITE KATATE PLOT,
KADAKOL ROAD, TQ. JAMKHANDI,
DIST. BAGALKOT.
ASHPAK
KASHIMSA
MALAGALADINNI 3. SMT. RENUKA
W/O. MANING CHIKKON,
AGE. 54 YEARS, OCC. HOUSEHOLD WORK,
R/O. NEAR ANIKINDI HOUSE
MUDHOL ROAD,
Location: JAMKHANDI, TQ. JAMKHANDI,
HIGH DIST. BAGALKOT.
COURT OF
KARNATAKA
4. SMT. SUJATA
W/O. RAVI KOLLUR,
AGE. 25 YEARS, OCC. HOUSEHOLD WORK,
R/O. NEAR ANIKINDI HOUSE
MUDHOL ROAD, JAMKHANDI,
TQ. JAMKHANDI,
DIST. BAGALKOT.
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RFA No. 100107 of 2021
5. SMT. GEETA
W/O. RAVI HOSAMANI ALIAS MAGDUM
AGE. 23 YEARS, OCC. HOUSEHOLD WORK,
R/O. FARM HOUSE,
HOUSE PARTHANALLI ATHANI,
TQ. ATHANI, DIST. BELAGAVI.
6. KUMAR. SANGANABAPPA
S/O. MANING CHIKKON
AGE. 20 YEARS, OCC. STUDENT,
R/O. NEAR ANIKINDI HOUSE
MUDHOL ROAD, JAMKHANDI,
TQ. JAMKHANDI,
DIST. BAGALKOT.
7. KUMAR. BASU S/O. MANING CHIKKON,
AGE. 19 YEARS,
OCC. HOUSEHOLD WORK,
R/O. NEAR ANIKINDI HOUSE
MUDHOL ROAD, JAMKHANDI,
TQ. JAMKHANDI,
DIST. BAGALKOT.
...APPELLANTS
(BY SRI. M. C. HUKKERI, ADVOCATE)
AND:
1. SMT. KOMAXI ALIAS NIRMALA
W/O. SIDDAPPA SHAPETI
AGE. 50 YEARS,
OCC. HOUSEHOLD WORK,
R/O. SWATANTRA YODARA COLONY,
TQ. VIJAYAPUR, DIST. VIJAYAPUR.
2. SMT. SUVARNA
W/O. BAHURAJ CHIKKON
AGE. 57 YEARS, OCC. HOUSE HOLD WORK,
R/O. FARM HOUSE,
OPPOSITE KATATE PLOT,
KADAKOL ROAD, TQ. JAMKHANDI,
DIST. BAGALKOT.
PIN -587301.
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RFA No. 100107 of 2021
3. SRI. SIDRAY
S/O. GURAPPA SANASIDDA
AGE. 77 YEARS, OCC. AGRICULTURE,
R/O. TODALABAGI,
JAMKHANDI, TQ. JAMKHANDI,
DIST. BAGALKOT.
PIN - 587301.
4. SMT. SUVARNA
W/O. RAMAPPA TELI,
AGE. 42 YEARS, OCC. HOUSEHOLD WORK,
R/O. GULGANKOPA,
TQ. GOKAK,
DIST. BELAGAVI.
5. SMT. LAXMAVVA ALIAS SUJATA
W/O. MAHADEV ARAKERI
AGE. 80 YEARS, OCC. HOUSEHOLD WORK,
R/O. H.NO.110, VISHWESHAYYA NAGAR,
ASRAM ROAD,
NEAR LADIES HOSTEL,
VIJAYAPUR, DIST. VIJAYAPUR.
PIN - 586101.
6. SRI. GURABASAPPA
S/O. BASAPPA SAKREPPAGOL,
AGE. 71 YEARS,
OCC. AGRICULTURE,
R/O. HOKKALABAVI,
JAMKHANDI,
DIST. BAGALKOT.
7. SHRI. PRAVEEN
S/O. GURABASAPPA SAKREPPAGOL,
AGE. 19 YEARS, OCC. NIL,
R/O. HOKKALABAVI,
JAMKHANDI,
DIST. BAGALKOT-587301.
8. SHRI. SIDDAPPA
S/O. BASAPPA SHAPETI
AGE. 77 YEARS, OCC. RETIRED,
R/O. SWATANTRA YODARA COLONY,
TQ. VIJAYAPUR, DIST. VIJAYAPUR.
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RFA No. 100107 of 2021
PIN - 586101.
9. SMT. SMITA
W/O. SANGAPPA TUPPAD,
AGE. 37 YEARS, OCC. HOUSEHOLD WORK,
R/O. DESAI WADA,
JAMKHANDI,
DIST. BAGALKOT.
PIN - 587301.
10. SMT. SWETHA
W/O. JAGADISH DESAI,
AGE. 35 YEARS, OCC. HOUSEHOLD WORK,
R/O. SWATANTRA YODARA COLONY,
TQ. VIJAYAPUR,
DIST. VIJAYAPUR.
PIN - 586101.
11. SHRI. SURAJ
S/O. SIDDAPPA SHAPETI,
AGE. 30 YEARS, OCC. STUDENT,
R/O. SWATANTRA YODARA COLONY,
TQ. VIJAYAPUR,
DIST. VIJAYAPUR.
PIN- 586101.
...RESPONDENTS
(BY SRI. ANIL KALE, ADVOCATE FOR R1)
---
THIS RFA IS FILED UNDER SEC. 96 OF CPC., PRAYING TO
CALL THE RECORDS AND SET ASIDE THE JUDGMENT AND DECREE
PASSED IN O.S.NO.101/2019 PASSED BY THE PRL. SENIOR CIVIL
JUDGE, JAMKHANDI, AT: JAMKHANDI DATED 22.04.2021 AND
DISMISS THE SUIT OF THE PLAINTIFFS IN THE INTEREST OF THE
JUSTICE AND EQUITY.
THIS APPEAL COMING ON FOR ADMISSION THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2024:KHC-D:16177
RFA No. 100107 of 2021
CORAM: THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
ORAL ORDER
Learned counsel for the appellants files a memo for
withdrawal of the appeal.
Memo is taken on record.
Appeal is dismissed as withdrawn.
Sd/-
(ANANT RAMANATH HEGDE)
JUDGE
gab
CT:ANB
