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Smt.Shankaravva Hanamappa Chalawadi vs Sri.Yellappa S/O Yamanappa Chalawadi
2024 Latest Caselaw 12075 Kant

Citation : 2024 Latest Caselaw 12075 Kant
Judgement Date : 30 May, 2024

Karnataka High Court

Smt.Shankaravva Hanamappa Chalawadi vs Sri.Yellappa S/O Yamanappa Chalawadi on 30 May, 2024

                                                  -1-
                                                         NC: 2024:KHC-D:7164
                                                            RSA No. 5407 of 2009




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                                  DATED THIS THE 30TH DAY OF MAY, 2024
                                                BEFORE
                                 THE HON'BLE MR JUSTICE C.M. POONACHA
                           REGULAR SECOND APPEAL NO. 5407 OF 2009 (DEC/INJ-)
                      BETWEEN:

                      1.     SMT. SHANKARAVVA HANAMAPPA CHALAWADI
                             AGE: ABOUT 51 YEARS, OCC: HOUSEHOLD WORK,
                             R/O CHOLACHAGUDDA, TQ: BADAMI-587201.

                      2.     BASAVVA W/O SHIVANAND GURAPPA CHALAWADI
                             AGE: ABOUT 49 YEARS, OCC: HOUSEHOLD WORK,
                             R/O CHALAWADI ONI, TQ: BADAMI-587201,
                             BAGALKOT.

                      3.     SMT. SHAVANTRAVVA W/O PRABHU CHALAWADI
                             AGE: ABOUT 45 YEARS, OCC: HOUSEHOLD WORK,
                             R/O CHOLACHAGUDDA, TQ: BADAMI-587201.

                      4.     SMT. RAYAVVA W/O NINGABASAPPA CHALAWADI
                             SINCE DEAD BY LRS

                      4(a) SMT. RENUKA W/O SURESH CHALAWADI,
                           AGE: ABOUT 32 YEARS, OCC: HOUSE HOLD WORK,
                           R/O RANIHAL-584201, TQ: BASAVANABAGEWADI.
Digitally signed by                                                  ...APPELLANTS
SAROJA
HANGARAKI             (BY SRI V.P.KULKARNI AND SRI R.N.INAMDAR, ADVOCATES)
Location: HIGH
COURT OF
KARNATAKA             AND:
DHARWAD BENCH
DHARWAD
                      SRI. YELLAPPA S/O YAMANAPPA CHALAWADI
                      AGE: ABOUT 61 YEARS, OCC: AGRICULTURE,
                      R/O CHOLACHAGUDDA, TQ: BADAMI-587201.
                                                                   ...RESPONDENT
                      (BY SRI P.N. HOSMANI, ADVOCATE)

                           THIS RSA IS FILED U/S. 100 CPC., PRAYING TO SET ASIDE
                      THE JUDGEMENT AND DECREE PASSED BY THE CIVIL JUDGE
                      (SR.DN.) BADAMI IN R.A.NO.06/2006 DATED 30-03-2009 AND THE
                      JUDGMENT    AND   CONFIRMING    THE   DECREE   PASSED   IN
                      O.S.NO.167/1998 PASSED BY THE CIVIL JUDGE (JR.DN.) BADAMI
                      DATED 29.03.2005.
                                      -2-
                                           NC: 2024:KHC-D:7164
                                               RSA No. 5407 of 2009




     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:

                                ORDER

It is forthcoming from the order dated 23.11.2023

that the sole respondent is deceased and that the matter

was adjourned to take steps to bring the legal

representatives of the deceased respondent on record.

Till date, no steps have been taken.

In view of the aforementioned, the above appeal is

dismissed as having abated.

Sd/-

JUDGE

SH CT:GSM

 
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