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M/S. Sumukha Constructions vs Sri. B. R. S. Kumar
2024 Latest Caselaw 12074 Kant

Citation : 2024 Latest Caselaw 12074 Kant
Judgement Date : 30 May, 2024

Karnataka High Court

M/S. Sumukha Constructions vs Sri. B. R. S. Kumar on 30 May, 2024

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                                   -1-
                                                             NC: 2024:KHC:18256
                                                           MFA No. 3556 of 2022




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 30TH DAY OF MAY, 2024

                                               BEFORE
                              THE HON'BLE MR JUSTICE RAVI V HOSMANI
                      MISCELLANEOUS FIRST APPEAL NO. 3556 OF 2022 (CPC)
                      BETWEEN:

                            M/S. SUMUKHA CONSTRUCTIONS,
                            A PARTNERSHIP FIRM,
                            REGISTERED OFFICE AT NO.134, 7TH MAIN,
                            JAYANAGAR 4TH BLOCK EAST,
                            BANGALORE - 560 011.
                            REPRESENTED BY ITS PARTNERS

                            A. SRI VARUN V,
                            S/O LATE M. VASU,
                            AGED ABOUT 35 YEARS.

                            B. SRI. ARJUN V.,
                            S/O LATE M. VASU,
                            AGED ABOUT 32 YEARS.
                                                                     ...APPELLANT
Digitally signed by
MOHANKUMAR M          (BY SRI SUDHAKAR G.V., ADVOCATE)
Location: High
Court of Karnataka
                      AND:

                      1.    SRI B.R.S. KUMAR,
                            S/O SRI. RAJASHEKARAIAH,
                            AGED ABOUT 56 YEARS,
                            RESIDING AT NO.1105, SANJEEVINI,
                            10TH MAIN, RPC LAYOUT, VIJAYNAGAR,
                            BANGALORE - 560 040.
                            PRESENTLY AT NO.223, G.R.ARCADE,
                            4TH FLOOR, 14TH CROSS,
                               -2-
                                            NC: 2024:KHC:18256
                                         MFA No. 3556 of 2022




     OPP. SAI BABA TEMPLE,
     MALLESHWARAM, BANGALORE - 560 003.

2.   SRI. P. RAKESH,
     S/O K. PADMANABHAIAH,
     AGED ABOUT 43 YEARS,
     RESIDING AT NO.1029,
     'SRI. MANJUNATHA PALACE',
     THANISANDRA MAIN ROAD,
     DR. SHIVARAMAKARANTH LAYOUT,
     BANGALORE - 560 077.
                                                ...RESPONDENTS
(BY SRI ANANDARAMA K., ADVOCATE FOR R1)

      THIS MFA IS FILED U/O.43 RULE 1(r) OF THE CPC, SET
ASIDE THE ORDER DATED.16.03.2022 PASSED ON IA NO.1
AND 2 IN O.S.NO.1874/2022 ON THE FILE OF THE XX
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
(CCH-32).

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for appellant submits that

O.S.no.1874/2022 out of which instant appeal arises, has been

disposed of and hence appeal has become infructuous.

Placing submission on record, appeal is dismissed as

having become infructuous.

NC: 2024:KHC:18256

In view of disposal of appeal, pending I.A.no.1/2022

stands disposed of.

Sd/-

JUDGE

MKM

 
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