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Sri.Panchalingegowda vs Smt.Channamma
2024 Latest Caselaw 12060 Kant

Citation : 2024 Latest Caselaw 12060 Kant
Judgement Date : 30 May, 2024

Karnataka High Court

Sri.Panchalingegowda vs Smt.Channamma on 30 May, 2024

Author: Suraj Govindaraj

Bench: Suraj Govindaraj

                                             -1-
                                                          NC: 2024:KHC:18360
                                                         RSA No. 375 of 2013




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 30TH DAY OF MAY, 2024

                                          BEFORE
                          THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
                         REGULAR SECOND APPEAL NO.375 OF 2013 (PAR)

                   BETWEEN:

                   SRI.PANCHALINGEGOWDA,
                   S/O. KULLEGOWDA @ CHANNEGOWDA,
                   AGED ABOUT 69 YEARS,
                   RESIDING AT SUNNAGHATTA,
                   KASABA HOBLI,
                   CHANNAPATNA TALUK,
                   BANGALORE RURAL DISTRICT-571 501.
                                                                ...APPELLANT
                   (BY SRI. S. RAMA MURTHY., ADVOCATE)

                   AND:

                   1.      SMT. CHANNAMMA,
Digitally signed           W/O. LATE BOARAIAH,
by                         D/O. LATE KULLEGOWDA @ CHANNEGOWDA,
NARAYANAPPA
LAKSHMAMMA                 AGED ABOUT 67 YEARS,
Location: HIGH             NATIVE OF SUNNAGHATTA VILLAGE,
COURT OF
KARNATAKA                  RESIDING AT PANDAVAPURA,
                           MANDYA DISTRICT-571 434.

                   1(A). SRI. RAMEGOWDA,
                         S/O. LATE BORAIAH,
                         AGED ABOUT 60 YEARS
                         R/O BEERASHETTYHALLY,
                         MANDYA DISTRICT.
                             -2-
                                        NC: 2024:KHC:18360
                                       RSA No. 375 of 2013




1(B). KRISHNE GOWDA
      S/O LATE BORAIAH,
      AGED ABOUT 55 YEARS,
      R/O BEERASHETTYHALLY,
      MANDYA DISTRICT.

1(C). SRI. BORE GOWDA,
      S/O LATE BORAIAH,
      AGED ABOUT 50 YEARS,
      SUNNAGHATTA,
      CHANNAPATNA TALUK,
      RAMANAGAR DISTRICT.

1(D). SRI. MANJUNATH,
      S/O LATE BORAIAH,
      AGED ABOUT 35 YEARS,
      R/O BEERASHETTYHALLY,
      PANDAVAPURA TALUK,
      MANDYA DISTRICT.

1(E).   SMT. MANJULA,
        W/O. KUMARA,
        AGED ABOUT 45 YEARS,
        R/O T.S. CHATRA VILLAGE,
        PANDAVAPURA TALUK,
        MANDYA DISTRICT.

1(F).   SMT. MEENA
        W/O BORAIAH,
        AGED ABOUT 42 YEARS,
        R/O GOWRIPURA VILLAGE,
        SRIRANGAPATNA TALUK.
                                           ...RESPONDENTS
(BY SRI. K.N. PUTTE GOWDA, ADVOCATE)
                                 -3-
                                                NC: 2024:KHC:18360
                                               RSA No. 375 of 2013




      THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGEMENT      &    DECREE    DATED     03.10.2012     PASSED    IN
R.A.NO.79/2012      ON THE FILE OF SENIOR CIVIL JUDGE AND
JMFC, CHANNAPATNA, RAMANAGARA DISTRICT, DISMISSING
THE APPEAL AGAINST THE JUDGEMENT AND DECREE DATED
24.03.2009 PASSED IN O.S.NO.63/2007 ON THE FILE OF
PRINCIPAL CIVIL JUDGE (JR.DN) AND JMFC, CHANNAPATNA.

      THIS APPEAL, COMING ON FOR FINAL HEARING, THIS

DAY, THE COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

1. None appears for the appellant, though called thrice in

the morning session and once in the afternoon session.

2. It appears that the appellant is not interested in

prosecuting the matter, Hence, the appeal stands

dismissed for non prosecution.

Sd/-

JUDGE

RMS

 
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