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Rev.Fr.Lawrence Castelino S.J vs Smt.Rathnamma
2024 Latest Caselaw 12059 Kant

Citation : 2024 Latest Caselaw 12059 Kant
Judgement Date : 30 May, 2024

Karnataka High Court

Rev.Fr.Lawrence Castelino S.J vs Smt.Rathnamma on 30 May, 2024

Author: Suraj Govindaraj

Bench: Suraj Govindaraj

                                                -1-
                                                            NC: 2024:KHC:18359
                                                           RSA No. 352 of 2013




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 30TH DAY OF MAY, 2024

                                            BEFORE
                          THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
                    REGULAR SECOND APPEAL NO. 352 OF 2013 (DEC/INJ)

                   BETWEEN:

                         REV.FR.LAWRENCE CASTELINO S.J.,
                         AGED ABOUT 70 YEARS,
                         R/O. MINISTER-JESUIT NIVAS,
                         ST. JOSEPHS COLLEGE,
                         MUSEUM ROAD,
                         BANGALORE-560 025.

                         (REPRESENTED BY HIS G.P.A
                         HOLDER REV. FR. ARCHIBALD
                         FERNANDES S.J.,
                         AGED ABOUT 56 YEARS,
                         R/AT JESUIT NIVAS,
                         NO.35, ST.JOSEPH'S COLLEGE,
                         MUSEUM ROAD,
Digitally signed
by                       BANGALORE-560 025.
NARAYANAPPA                                                       ...APPELLANT
LAKSHMAMMA
Location: HIGH     (BY SRI. K.A.ARIGA, ADVOCATE)
COURT OF
KARNATAKA
                   AND:

                   1.    SMT. RATHNAMMA,
                         W/O. MUNISHAMAPPA,
                         AGED ABOUT 41 YEARS,

                   2.    SMT. MANJAMMA,
                         W/O. MUNISHAMAPPA,
                         AGED ABOUT 36 YEARS,
                                -2-
                                            NC: 2024:KHC:18359
                                           RSA No. 352 of 2013




3.   SMT. SHOBHA,
     W/O. RAJANNA,
     AGED ABOUT 31 YEARS,
     ALL ARE RESIDING AT
     MALLASANDRA VILLAGE,
     NARASAPURA HOBLI,
     KOLAR TALUK-560 133.

4.   REV. FR. HEDWIG DA COSTA,
     AGED ABOUT 74 YEARS,
     R/O. MINISTER-JESUIT NIVAS,
     ST. JOSEPHS COLLEGE,
     MUSEUM ROAD,
     BANGALORE-560 025.
                                               ...RESPONDENTS
(BY SRI. M.K.RAMESH GOWDA, ADVOCATE FOR R1 TO R3;
    R4 SERVED AND UNREPRESENTED)

      THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGEMENT     &    DECREE      DTD   15.12.2012    PASSED      IN
R.A.NO.42/2012 ON THE FILE OF PRINCIPAL DISTRICT AND
SESSIONS    JUDGE,    KOLAR,    ALLOWING    THE   APPEAL    AND
SETTING    ASIDE     THE   JUDGEMENT     AND      DECREE    DTD
14.02.2012 PASSED IN O.S.NO.1/2010 ON THE FILE OF
PRINCIPAL SENIOR CIVIL JUDGE & CJM, KOLAR.

      THIS APPEAL, COMING ON FOR HEARING, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

1. None appears for the appellant, though called thrice in

the morning session and once in the afternoon session.

NC: 2024:KHC:18359

2. It appears that the appellant is not interested in

prosecuting the matter, Hence, the appeal stands

dismissed for non prosecution.

Sd/-

JUDGE

RMS

 
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