Karnataka High Court
Sri Gowtham Chand vs Sri C Navarathanmal on 6 March, 2024
Author: K.Natarajan
Bench: K.Natarajan
-1-
NC: 2024:KHC:9427
RFA No. 2006 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF MARCH, 2024
BEFORE
THE HON'BLE MR JUSTICE K.NATARAJAN
REGULAR FIRST APPEAL NO. 2006 OF 2021 (PA/DE/IN)
BETWEEN:
1. SRI GOWTHAM CHAND
AGED 60 YEARS
S/O LT CHAMPALAL
(SINCE DEAD REP BY HIS LRS)
1a SMT G V VASANTHA
AGED 61 YEARS
W/O LT C GOWTHAM CHAND
R/AT N 9 BAZAR STREET
HALASURU
BENGALURU 560008
1b SAVITHA G
AGED ABOUT 42 YEARS
D/O LT C GOWTHAM CHANDR
Digitally signed /AT SANTOSH BANKERS
by GAYATHRI P
G HALASURU
Location: High BENGALURU 560008
Court of
Karnataka
1c G PRAKASH CHAND
AGED 41 YEARS
S/O LT C GOWTHAM CHAND
R/AT 169, 2ND FLOOR
SINGHAL TOWER
GUATHMA MARG KINGS ROAD
NIRMAN NAGARA
JAIPUR 302019
1d G SUNNEL KUMAR
AGED ABOUT 38 YEARS
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NC: 2024:KHC:9427
RFA No. 2006 of 2021
S/O LT C GOWTHAM CHAND
MNO 9 BAZAR STRET
ULSOOR
BGANGALORE 560008
1e SHILPA G
AGED 34 YEARS
D/O LT SRI C GOWTHAM CHAND
C/O M S BAFNA ELECTRICAL
HOTE RAMESHWARI
KALAMMA STREET
BELLARY 583101
1f G REKHA
AGED 27 YEARS
D/O LT CR GOWTHAM CHAND
NO 9, BAZAR STREET ULSOOR
BENGLAURU 56001
...APPELLANTS
(BY SRI RICAB CHAND K, ADVOCATE)
AND:
1. SRI C NAVARATHANMAL
S/O LT B CHAMPAPLAL
R/AT NO 9 2ND FLOOR BAZAR STREET
HALASURU, BENGALURU 56000
2. MAHAVEER CHAND C
AGED 55 YEARS
S/O LT B CHAMAPALAL
(SINCE DEAD REP BY LRS)
2a SMT SHOBHA
AGED 52 YEARS
W/O LT C MAHAVEER CHAND
R/AT NO 155, BAZAR STREET
HALASOOR, BENGALURU 560008
2b M BHARATH KUMAR
GED 29 YEARS
S/O LT C MAHAVEER CHAND
-3-
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RFA No. 2006 of 2021
R/AT O 155 BAZAR STREET
HALASURU, BENGALURU 560008
2c M NAMRATHA
AGED 27 YEAS
D/O C MAHAVEER CHAND
S/O LT MAHAVEER CHAND
R/AT NO 155, BAZAR STREET
HALASURU, BENGALURU 560008
2d M POOJA
AGED 22 YEARS
D/O LT C MAHAVEER CHAND
R/AT NO 155, BAZAR SHTREET
HALASURU, BENGALURU 560008
3. C UTTAM KUMAR
AGED 50 YEARS
S/O LT B CHAMPAL
AT SHREE GURU GANESH FARMA
NO 3124, SHO P 2D, DOUBLE ROAD
OPP ESI HOSPITAL, INDIRANGARA
BENGALURU 560034
4. SUSHEEL BAI
AGED 65 YERS
D/O LT B CHAMPALLA
RE/AT GAJDNERAGAD BAGMAR
CLOTH MERCHANT MAIN ROAD
SHORAPUR, GULBARGA DIST
5. KIRAN KUMARI
W/O J RAMESH
AGED 54 YERS
R/AT NO 31/1, SANNIDHI ROAD
NEAR SIRINVAS COOL CORNER
NETKALLAPPA CIRLCE
BADAVANAGUDI
BENGALURU 560004
6. SUSHEEL KUMAR N
S/O C NAVARATHNAMAL
-4-
NC: 2024:KHC:9427
RFA No. 2006 of 2021
AGED 43 YEARS
R/AT NO 5, C P TOWERS
CAMBRIDGE ROAD, HALSOOR
HAL II STAGE, BENGALURU 560008
...RESPONDENTS
(BY SRI. SHANTAKUMAR K C, ADVOCATE)
***
RFA FILED UNDER SECTION 96 R/W ORDER 41 RULE 1
OF CPC 1908 AGAINST THE JUDGMENT AND DECREE DATED
22.07.2021 PASSED IN OS No.1953/2011 ON THE FILE OF THE
LVI ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BENGALURU, DISMISSING THE SUIT FOR PARTITION,
SEPARATE POSSESSION, DECLARATION, MESNE PROFITS AND
PERMANENT INJUNCTION, ETC.,
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for appellants files a memo seeking
permission to withdraw the appeal.
2. Memo is placed on record.
3. Appeal is dismissed as withdrawn.
Sd/-
JUDGE
VK
