M Bapuji vs K K Gopal
2024 Latest Caselaw 19011 Kant

Karnataka High Court

M Bapuji vs K K Gopal on 30 July, 2024

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                                                              NC: 2024:KHC:29906
                                                             RSA No. 711 of 2021




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 30TH DAY OF JULY, 2024

                                               BEFORE
                               THE HON'BLE MR. JUSTICE E.S.INDIRESH
                       REGULAR SECOND APPEAL NO.711 OF 2021 (DEC/INJ)
                      BETWEEN:

                      M. BAPUJI
                      S/O SIDDAIAH
                      AGED ABOUT 71 YEARS
                      R/O 2ND CROSS, 1ST STAGE
                      VINOBANAGAR
                      SHIVAMOGGA TALUK-577 201.
                                                                    ...APPELLANT
                      (BY SRI. R GOPAL, ADVOCATE)

                      AND:

                      1.    K. K. GOPAL
                            S/O LATE C K KARIYAPPA
                            AGED ABOUT 70 YEARS
                            R/O N.R. PURA MAIN ROAD
Digitally signed by         SRI MANJUNATHA SWAMY NILAYA
ARUNKUMAR M S
                            SHIVAMOGGA DISTRICT - 577201.
Location: High
Court of Karnataka

                      2.    SMT. ANASUYAMMA
                            W/O THAMMANNA
                            AGED ABOUT 68 YEARS
                            R/O KEB EMPLOYEES
                            KEB QUARRTERS NO.5
                            BALARAJ URS ROAD
                            SHIKARIPURA TALUK
                            SHIVAMOGGA DISTRICT - 577 427.
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                                        NC: 2024:KHC:29906
                                       RSA No. 711 of 2021




3.   SMT. MANJULA K. K.
     W/O M S BASAVARAJ
     AGED ABOUT 58 YEARS
     R/O DOOR NO.991,2ND CROSS,
     BASAVANAGUDI,
     SHIVAMOGGA - 577201

4.   SMT. BHAGYAMMA
     W/O LATE NAGARAJA
     AGED ABOUT 55 YARS
     R/O KEB QUARTERS NO.83
     JPC COLONY, BHADRAVATHI
     SHIMGA DISTRICT-577 301.

5.   SMT. SUVARNA K K
     W/O LATE THAMMANNAIAH
     AGED ABOUT 51 YEARS
     R/O VIDYA NAGARA, 6TH CROSS
     CHOWDESHWARI TEMPLE
     SHIVAMOGGA-577 201.

6.   SMT. MEENAKSHAMMA
     W/O LATE RANGAPPA
     AGED ABOUT 74 YEARS
     R/O KABBAR VILLAGE
     HONNALI TALUK
     DAVANAGERE DISTRICT.

7.   THE SPECIAL LAND ACQUISITION OFFICER
     KARNATAKA INDUSTRIAL
     DEVELOPMENT BOARD
     BIKAMPADY MANGALORE
     DAKSHINA KANNADA DISTRICT.
                                         ...RESPONDENTS
(BY SRI. PRASHANTH H.S., C/R1 TO R5)
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                                             NC: 2024:KHC:29906
                                            RSA No. 711 of 2021




      THIS   REGULAR     SECOND    APPEAL    IS   FILED   UNDER
SECTION 100 OF CODE OF CIVIL PROCEDURE,            AGAINST THE
JUDGMENT     AND    DECREE DATED      22.02.2021    PASSED   IN
RA.No.80/2018 ON THE FILE OF THE II ADDITIONAL SENIOR
CIVIL JUDGE AND JMFC, SHIVAMOGGA, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 05.04.2018 PASSED IN OS.No.669/2011 ON THE FILE
OF THE II ADDITIONAL CIVIL JUDGE AND JMFC, SHIVAMOGGA,
C/c I ADDITIONAL CIVIL JUDGE AND JMFC, SHIVAMOGGA.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:     HON'BLE MR JUSTICE E.S.INDIRESH


                        ORAL JUDGMENT

Learned counsel for the appellant filed a memo stating

that parties to the lis have compromised the matter and hence,

the appeal be permitted to be withdrawn by the appellant.

Accepting the submission made in the memo dated

29.07.2024, the appeal is dismissed as withdrawn.

SD/-

(E.S.INDIRESH) JUDGE

sac