Citation : 2024 Latest Caselaw 18412 Kant
Judgement Date : 24 July, 2024
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NC: 2024:KHC-D:10465-DB
WA No.100650 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 24TH DAY OF JULY, 2024
PRESENT
THE HON'BLE MR JUSTICE S G PANDIT
AND
THE HON'BLE MR JUSTICE G BASAVARAJA
WRIT APPEAL NO.100650 OF 2023 (EXCISE)
BETWEEN:
RANGAPPA VITTAL KOLKAR
AGE. 57 YEARS,
R/O. MALLIKARJUN ONI,
MURUGOD, PARASGAD TALUK,
DIST. BELAGAVI-591119.
...APPELLANT
(BY SRI. J.S. SHETTY, ADVOCATE)
AND:
1. SRI. BHIMAPPA
S/O MALLAPPA MYAKAL
Digitally
signed by
JAGADISH T
AGE. 74 YEARS, OCC. AGRICUTLURE,
R
JAGADISH Location:
TR HIGH
R/O. MURAGOD VILLAGE, TQ. SAUDATTI,
COURT OF
KARNATAKA
DHARWAD
BENCH
DIST. BELAGAVI 591126.
2. THE STATE OF KARNATAKA
R/BY. ITS PRINCIPAL SECRETARY,
DEPARTMENT OF FINANCE (EXCISE),
VIDHAN SOUDHA, BENGALURU 560001.
3. THE EXCISE COMMISSIONER
A BLOCK, 2ND FLOOR,
BMTC COMPLEX,
SHANTI NAGAR,
BENGALURU 560001.
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NC: 2024:KHC-D:10465-DB
WA No.100650 of 2023
4. THE DEPUTY COMMISSIONER
BELAGAVI, DIST. BELAGAVI 590001.
5. THE DEPUTY COMMISSIONER OF EXCISE
BELAGAVI SOUTH DISTRICT,
BELAGAVI 590001.
6. THE DEPUTY SUPERINTENDENT OF EXCISE
RAMDURG SUB-DIVISION, RAMADURG,
DIST. BELAGAVI 591123.
7. THE EXCISE INSPECTOR
SAUNDATTI ZONE, SAUNDATTI,
DIST. BELAGAVI 591126.
8. THE MYSORE SALES INTERNATIONAL LTD.,
R/BY. ITS MANAGING DIRECTOR,
CUNNINGHAM ROAD, BENGALURU-560001.
9. THE DISTRICT LIASION OFFICER
THE MYSORE SALES INTERNATIONAL LTD.,
1ST FLOOR, MUJAWAR ARCHADE,
NEHARU NAGAR, BELAGAVI 590010.
10. THE GRAM PANCHAYAT
MURAGOD, TQ. SAUNDATTI,
DIST. BELAGAVI 591126.
R/BY. ITS SECRETARY.
...RESPONDENTS
(BY SRI. RAJENDRA R. PATIL, ADVOCATE FOR SRI. SRINAND A.
PACHHAPURE, ADVOCATE FOR C/R1)
THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH
COURT ACT, 1961, PRAYING THAT THE ORDER DATED
26.9.2023 PASSED BY THE LEARNED SINGLE JUDGE IN WRIT
PETITION NO.105197/2023 MAY KINDLY BE SET ASIDE BY
ALLOWING THIS APPEAL AND CONFIRMING THE ORDER, IN
THE ENDS OF JUSTICE AND EQUITY.
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NC: 2024:KHC-D:10465-DB
WA No.100650 of 2023
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
S G PANDIT, J., DELIVERED THE FOLLOWING:
CORAM: HON'BLE MR. JUSTICE S.G.PANDIT
AND
HON'BLE MR. JUSTICE G. BASAVARAJA
ORAL JUDGMENT
(PER: HON'BLE S.G.PANDIT)
Heard Sri. J.S.Shetty, learned counsel for the
appellant, and learned counsel Sri. Rajendra R.Patil for
Sri. Srinand A.Pachchapure, learned counsel for
caveator/respondent No.1.
2. This intra-court appeal is directed against the
order dated 26.09.2023 passed in W.P. No.105197/2023.
The very same order was the subject matter of appeal in
Writ Appeal No.100163/2024. This Court by judgment
dated 04.07.2024 allowed the aforesaid writ appeal and
the order dated 26.09.2023 passed in W.P.
No.105197/2023 was set aside.
3. In view of setting aside the order dated
26.09.2023 passed in W.P. No.105197/2023, the present
NC: 2024:KHC-D:10465-DB
writ appeal would no more survive for consideration and
the same is accordingly disposed of.
Pending interlocutory applications are disposed of as
not surviving for consideration.
Sd/-
JUDGE
Sd/-
JUDGE
KMS
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