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Vasant S/O Sidram Naik vs Smt. Kasturi W/O Gurusidda Naik
2024 Latest Caselaw 15863 Kant

Citation : 2024 Latest Caselaw 15863 Kant
Judgement Date : 4 July, 2024

Karnataka High Court

Vasant S/O Sidram Naik vs Smt. Kasturi W/O Gurusidda Naik on 4 July, 2024

Author: Mohammad Nawaz

Bench: Mohammad Nawaz

                                           -1-
                                             NC: 2024:KHC-D:9138-DB
                                                 RFA No. 100042 of 2018




             IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                      DATED THIS THE 4TH DAY OF JULY, 2024

                                      PRESENT
                    THE HON'BLE MR JUSTICE MOHAMMAD NAWAZ
                                           AND
              THE HON'BLE MR JUSTICE T. G. SHIVASHANKARE GOWDA

             REGULAR FIRST APPEAL NO. 100042 OF 2018(DEC/PAR)

             BETWEEN:


             VASANT S/O. SIDRAM NAIK
             AGE: ABOUT 48 YEARS, OCC: AGRICULTURE,
             R/O: DEVANKATTI, TQ: RAIBAG,
             DIST: BELAGAVI-591317.
                                                           ...APPELLANT
             (BY SRI. K. ANANDKUMAR, ADVOCATE)

             AND:

Digitally
signed by    1.   SMT. KASTURI W/O. GURUSIDDA NAIK
GIRIJA A
BYAHATTI
Location:
                  AGE: ABOUT 50 YEARS, OCC: HOUSEWIFE,
HIGH COURT
OF                R/O: DEVANKATTI, TQ: RAIBAG,
KARNATAKA
                  DIST: BELAGAVI-591317.


             2.   SMT. DONDUBAI @ REKHA W/O. YALLAPPA NAIK
                  AGE: 42 YEARS, OCC: HOUSEWIFE,
                  R/O: DEVANKATTI, TQ: RAIBAG,
                  DIST: BELAGAVI-591317.
                               -2-
                                NC: 2024:KHC-D:9138-DB
                                    RFA No. 100042 of 2018




3.   SRI. APPA S/O. SIDRAM NAIK
     AGE: 40 YEARS, OCC: AGRICULTURE,
     R/O: DEVANKATTI, TQ: RAIBAG,
     DIST: BELAGAVI-591317.


4.   SMT. SUMITRA W/O. APPANNA NAIK
     AGE: 52 YEARS, OCC: HOUSEWIFE,
     R/O: HUNASHYAL P.G., TQ: GOKAK,
     DIST: BELAGAVI-591317.


5.   GHANTEPPA S/O. VITTAL LATTE
     AGE: 52 YEARS, OCC: AGRICULTURE,
     R/O: BUDIHAL, TQ: RAIBAG,
     DIST: BELAGAVI-591317.
                                           ...RESPONDENTS

(BY SMT. BHARATI G. BHAT, ADVOCATE FOR R1 AND R3;
NOTICE TO R2, R4 AND R5 SERVED)


      THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CPC. PRAYING TO, PRAYING TO SET ASIDE THE
JUDGMENT AND DECREE DATED: 18.11.2016 PASSED IN
O.S.NO.74/2016 ON THE FILE OF SENIOR CIVIL JUDGE AND
JMFC RAIBAG, DECREEING THE SUIT FILED FOR DECLARATION
AND PARTITION.


      THIS APPEAL COMING ON FOR ORDERS THIS DAY, T. G.
SHIVASHANKARE GOWDA, J., MADE THE FOLLOWING:
                             -3-
                              NC: 2024:KHC-D:9138-DB
                                    RFA No. 100042 of 2018




                          ORDER

In view of the settlement entered into between the

parties to RFA No.100310/2022, which is preferred against

the order of the FDP Court, this appeal will become

infructuous.

Hence the appeal is dismissed as having become

infructuous.

In view of disposal of the main appeal, pending I.As.

do not survive for consideration and stand disposed off.

Sd/-

JUDGE

Sd/-

JUDGE gab Ct-cmu

 
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