Bheerappa S/O Masikeppa Masker vs Renukamma D/O Beerappa Masker
2024 Latest Caselaw 15656 Kant

Karnataka High Court

Bheerappa S/O Masikeppa Masker vs Renukamma D/O Beerappa Masker on 3 July, 2024

                                             -1-
                                                    NC: 2024:KHC-K:4532
                                                     RSA No. 200344 of 2015




                              IN THE HIGH COURT OF KARNATAKA

                                     KALABURAGI BENCH

                            DATED THIS THE 3RD DAY OF JULY, 2024

                                           BEFORE

                          THE HON'BLE Mrs JUSTICE K S HEMALEKHA

                    REGULAR SECOND APPEAL NO.200344 OF 2015 (PAR)

                   BETWEEN:

                   1.   BHEERAPPA S/O MASIKEPPA MASKER
                        AGED ABOUT: 55 YEARS,
                        OCC: AGRICULTURE AND H.G.M. CO. EMPLOYEE
                        R/O. KOTA VILLAGE
                        TQ: LINGASUGUR,
                        DIST: RAICHUR-584122.

                   2.   BHEEMAPPA @ BHEEMANAGOUDA MASKER
                        AGE: 36 YEARS, OCC: AGRICULTURE,
                        R/O. KOTA VILLAGE
                        TQ: LINGASUGUR,
                        DIST: RAICHUR-584 122.
Digitally signed
by SWETA           3.   DYAMAWWA W/O MALLAYYA
KULKARNI
                        AGE: 54 YEARS,
Location: HIGH
COURT OF                OCC: AGRICULTURE AND HOUSEHOLD
KARNATAKA
                        R/O. KOTA VILLAGE
                        TQ: LINGASUGUR,
                        DIST: RAICHUR-584 122.

                   4.   DEVAMMA W/O AMARAPPA
                        AGE: 52 YEARS,
                        OCC: AGRICULTURE AND HOUSEHOLD,
                        R/O. VANDLI-HOSUR VILLAGE,
                        TQ: LINGASUGURU,
                        DIST: RAICHUR-584 122.
                                 -2-
                                         NC: 2024:KHC-K:4532
                                          RSA No. 200344 of 2015




5.   HANUMANTHI W/O ADAPPA
     AGE: 37 YEARS, OCC: HOUSEHOLD -AGRI.,
     R/O. VANDLI-HOSUR VILLAGE,
     TQ: LINGASUGURU,
     DIST: RAICHUR-584 122.


                                                       ...APPELLANTS
(BY SRI B. NOOR ILYAS, ADVOCATE)

AND:

RENUKAMMA D/O BEERAPPA MASKER
AGE: 23 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD,
R/O. KOTA VILLAGE,
TQ: LINGASUGUR,
DIST: RAICHUR-584122.

                                                       ...RESPONDENT
(BY SRI GANESH NAIK, ADVOCATE)

     THIS RSA IS FILED U/S 100 OF CPC, PRAYING TO ALLOW
THE APPEAL WITH COSTS, THE JUDGMENT AND DECREE
PASSED IN R.A. NO.3/2015 PASSED BY CIVIL JUDGE (SR.DN.)
LINGASUGUR DATED 14.08.2015 BE SET ASIDE THE FURTHER
THE JUDGMENT AND DECREE PASSED IN O.S. NO.69/2008
PASSED BY CIVIL JUDGE (JR.DN.) LINGASUGUR DATED
18.11.2014 BE CONFIRMED.

     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

Appellants' counsel submits that the parties have

amicably settled the dispute in the final decree proceedings and

do not intend to prosecute the present appeal and files a memo

to that effect.

NC: 2024:KHC-K:4532

The memo reads as under:

"In the above matter, the parties to the Appeal, have settled their matter in F.D.P. matter, in view of this, the Appellant does not want to proceed the appeal. Hence same may be dismissed as not press."

In view of the submission and the memo, the appeal is

dismissed as withdrawn.

Sd/-

JUDGE

SWK

CT: VD