Sri. Archi. D. Silva vs Sri. L. Gautham
2024 Latest Caselaw 645 Kant

Karnataka High Court

Sri. Archi. D. Silva vs Sri. L. Gautham on 8 January, 2024

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                               -1-
                                                          NC: 2024:KHC:764
                                                       RFA No. 371 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 8TH DAY OF JANUARY, 2024

                                              BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                          REGULAR FIRST APPEAL NO. 371 OF 2021 (MON)
                   BETWEEN:

                   SRI. ARCHI. D. SILVA
                   S/O LATE ANTHONI D SILVA
                   AGED ABOUT 54 YEARS
                   R/O BEHIND KEB OFFICE
                   BRAMARAMBA EXTENSION
                   CHAMARAJANAGAR TOWN
                   CHAMARAJANAGAR-571 313
                                                               ...APPELLANT
                   (BY SRI. D S HOSMATH.,ADVOCATE)

                   AND:

                   1.   SRI. L. GAUTHAM
                        S/O R.LAKSHME GOWDA
                        AGED ABOUT 31 YEARS
                        R/O NEAR ST.JOSEPH HOSPITAL
Digitally signed        SIDDARTHA NAGAR, CHAMARAJANAGAR TOWN
by                      CHAMARAJANAGAR-571313.
DHANALAKSHMI
MURTHY
Location: High     2.   SMT.AVILA D SILVA
Court of                D/O LATE ANTHONI D.SILVA
Karnataka
                        AGED MAJOR
                        R/O BEHIND KEB OFFICE
                        BRAMARAMBA EXTENSION
                        CHAMARAJANAGAR TOWN
                        CHAMARAJANAGAR-571 313.

                   3.   SMT.PAMILA.D.SILVA
                        D/O LATE ANTHONI D SILVA
                        AGED MAJOR
                        R/O BEHIND KEB OFFICE
                        BRAMARAMBA EXTENSION
                        CHAMARAJANAGAR TOWN
                        CHAMARAJANAGAR-571 313.
                                -2-
                                                NC: 2024:KHC:764
                                             RFA No. 371 of 2021




4.   SRI.PRAVEEN.D.SILVA
     S/O LATE ANTHON I.D.SILVA
     AGED MAJOR
     R/O NEAR S.MAHADEVAIAH HOUSE
     CHAMARAJANAGAR TOWN
     CHAMARAJANAGAR-571 313.
                                                 ...RESPONDENTS
     THIS RFA IS FILED UNDER SECTION 96 R/W ORDER 41
RULE 1 AND 2 OF CPC AGAINST THE JUDGMENT AND DECREE
DATED 11.09.2018 PASSED IN OS.No.286/2012 ON THE FILE OF
THE PRINCIPAL CIVIL JUDGE, CHAMARAJANAGARA PARTLY
DECREEING THE SUIT FOR RECOVERY OF MONEY.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                           JUDGMENT

1. Learned counsel for the appellant has filed a memo

dated 08.11.2023 seeking leave of this Court to withdraw

the present appeal.

2. Memo dated 08.11.2023 is taken on record.

3. Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

HA