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The Manager vs Syed Chandpasha And Anr
2024 Latest Caselaw 487 Kant

Citation : 2024 Latest Caselaw 487 Kant
Judgement Date : 5 January, 2024

Karnataka High Court

The Manager vs Syed Chandpasha And Anr on 5 January, 2024

                                              -1-
                                                     NC: 2024:KHC-K:227
                                                     MFA No. 202648 of 2019




                              IN THE HIGH COURT OF KARNATAKA

                                     KALABURAGI BENCH

                          DATED THIS THE 5TH DAY OF JANUARY, 2024

                                           BEFORE

                        THE HON'BLE MRS. JUSTICE LALITHA KANNEGANTI


                            MISCL. FIRST APPEAL NO.202648/2019 (WC)


                   BETWEEN:

                   THE MANAGER
                   LIBERTY VIDEOCON GEN. INSURANCE CO. LTD.,
                   101, 1ST FLOOR, 63/1093/101, W VINTAGE
Digitally signed
by                 BOULEVARD, RAJBHAVAN ROAD,
KHAJAAMEEN         SOMAJIGUDA
L MALAGHAN
Location: High
                   HYDERABAD-500082,
Court of           NOW REPRESENTED THROUGH
Karnataka
                   MANAGER LEGAL,
                   LIBERTY VIDEOCON GEN. INSURANCE CO. LTD.,
                   NO-21/15, 4TH FLOOR,
                   THE LANDMARK,
                   NEAR TRINITY METRO STATION,
                   M.G. ROAD,
                   BANGALORE-560001.
                                                                ...APPELLANT
                   (BY SRI C.S. KALBURGI, ADVOCATE-(ABSENT))

                   AND:


                   1.   SYED CHANDPASHA S/O SYED ISMAIL,
                        AGED 28 YEARS, OCC: DRIVER (NOW NIL),
                        R/O: VILLAGE MANGALAGI,
                        TQ: HUMNABAD,
                        DIST: BIDAR.
                        NOW AT H.NO. 12-1-220/1,
                        C/O DEVIDAS S/O MALLIKARJUN,
                               -2-
                                      NC: 2024:KHC-K:227
                                      MFA No. 202648 of 2019




     R/O: CHANNABASAVANAGAR,
     BIDAR-585401.
2.   COSMO CARRYING PVT LTD.
     PRESENTED BY KHAJA WARIS KHAN,
     AGE: MAJOR, OCC: BUSINESS,
     PLOT NO. 17, BLOCK 32, AUTO NAGAR
     HAYATNAGAR-50105,
     K.V. RANGAREDDY,
     TELANGANA-50105.
                                              ...RESPONDENTS
     THIS MFA IS FILED UNDER SECTION 30(1)OF W.C. ACT,
PRAYING TO CALL FOR THE RECORDS AND TO SET ASIDE THE
JUDGMENT DATED 01.09.2019 PASSED BY THE COMMISSIONER FOR
EMPLOYEE'S COMPENSATION, BIDAR, IN ECA NO.26/2015 AND TO
MODIFY THE COMPENSATION AWARDED AND TO PASS SUCH OTHER
ORDER IN THE INTEREST OF JUSTICE AND EQUITY.

     THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

As there was no representation on behalf of the appellant

on 04.01.2024, this matter was listed on 05.01.2024 under the

caption 'dismissal'. Today also there is no representation on

behalf of the appellant. It appears that appellant is not

interested in pursuing the matter. Hence, appeal is dismissed

for non-prosecution.

Sd/-

Judge

SBS

 
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