Karnataka High Court
Sri Nadiga Thimma Reddy vs N H Anantha Reddy on 16 January, 2024
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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NC: 2024:KHC:2126-DB
RFA No. 947 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF JANUARY, 2024
PRESENT
THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 947 OF 2019 (PAR)
BETWEEN:
SRI. NADIGA THIMMA REDDY
Digitally signed S/O LATE NADIGA HONNAPPA
by YASHODHA N AGED ABOUT 82 YEARS
Location: HIGH AGRICULTURIST
COURT OF
KARNATAKA R/O DODDASIDDAVVANAHALLY
CHITRADURGA TALUK
CHITRADURGA DISTRICT-577 501. ...APPELLANT
(BY SHRI. MOHAN REDDY H. SAWKAR, ADVOCATE [ABSENT])
AND:
1. N.H. ANANTHA REDDY
S/O LATE NADIGA HONNAPA
AGED ABOUT 77 YEARS
2. N.A. HEMAVATHI
D/O NARAYANA REDDY
AGED ABOUT 40 YEARS
AGRICULTURIST
BOTH R1 AND R2 ARE
R/AT DODDASIDDAVVANAHALLY
CHITRADURGA TALUK
CHITRADURGA DISTRICT-577 501.
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RFA No. 947 of 2019
3. N.H. SAROJAMMA
W/O K.T. KRISHNAREDDY
AGED ABOUT 73 YEARS
AGRICULTURIST
R/O DANDIAN KURUBARAHATTY
CHITRADURGA-577 501.
4. N.H. RAMAREDDY
S/O NADIGA HONNAPPA
AGED ABOUT 87 YEARS
RTD EXECUTIVE ENGINEER
# 24, 3RD CROSS, NEHRUNAGARA
BELLARY-513 108.
5. SMT. VIJAYAMMA
W/O NADIGA HEMAREDDY
AGED ABOUT 72 YEARS
HOUSEWIFE
C/O SANJEEVAREDDY, MIG-135
KHB COLONY, KORAMANGALA
BENGALURU-560 034.
6. M.K. LAKSHMANAREDDY
S/O LATE SHARADHAMMA
W/O LATE MULKA KRISHNAREDDY
AGED ABOUT 73 YEARS
R/O NO.1308, BEML LAYOUT
1ST PHASE, 5TH STAGE, 5TH PHASE
J.P. NAGARA
BENGALURU-560 098.
7. M.K. JAGANNATHAREDDY
S/O LATE SHARADHAMMA
W/O LATE MULKA KRISHNAREDDY
AGED ABOUT 70 YEARS
PRANAL ENCLAVE, 23RD MAIN
441-5, D, 5TH PHASE, J.P. NAGARA
BENGALURU-560 078.
8. NARAYANAMMA
W/O AVALAPATI THMMANNA
SINCE DEAD BY HER LRs
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RFA No. 947 of 2019
8(A) T. PUSHPA
D/O LATE NARAYANAMMA
W/O N.H. ANANTHAREDDY
AGED ABOUT 74 YEARS
HOUSEWIFE
668, 14TH MAIN, 14TH CROSS
J.P. NAGAR, II PHASE
BANGALORE-560 078.
8(B) T. MANJULAMMA
W/O RAVINDRA REDDY
D/O LATE NARAYANAMMA
AGED ABOUT 67 YEARS
HOUSEWIFE
R/O KASAVARAHATTY VILLAGE
CHITRADURGA TALUK
CHITRADURGA DISTRICT-577 501.
8(C) T. VIJAYALAXMI
W/O KANCHIKERE VASUDEVAREDDY
D/O NARAYAMMA
AGED ABOUT 65 YEARS
HOUSE WIFE
R/O NEAR POLICE STATION
TURUVANUR
CHITRADURGA TALUK-577 501.
8(D) T. GOVINDAREDDY
S/O NARAYANAMMA
AGED ABOUT 61 YEARS
VETERINARY STOCK INSPECTOR
OFFICE OF THE DEPUTY DIRECTOR
OF VETERINARY
BESIDE HEAD POST OFFICE
HOLALKERE ROAD
CHITRADURGA-577 501.
9. G.L. HANUMANTHAREDDY
S/O LATE VINODHAMMA
W/O LATE G. LOKESHREDDY
AGED ABOUT 53 YEARS
R/O 98, 3RD MAIN ROAD
ESHWARA LAYOUT, 7TH PHASE, J.P. NAGARA
BANGALORE-560 078.
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10. G.L. JAMUNA
W/O K.P. VENKATESHREDDY
D/O LATE VINODHAMMA
AGED ABOUT 51 YEARS
HOUSE WIFE
R/O BHUMIKA NILAYA
NEAR KOLLAPURADHAMMA TEMPLE
KELAGOTE
CHITRADUGA-577 501.
11. G.L. BHARATHAMMA
W/O CHIKKAMALLAREDDY
D/O VINODHAMMA
AGED ABOUT 49 YEARS
LECTURER
GOVT P.U.COLLEGE
RAMAJOGIHALLY VILLAGE
CHALLAKERE TALUK
CHITRADURGA-577 501.
12. G.L. RADHAMMA
D/O LATE VINOHAMMA
AGED ABOUT 47 YEARS
R/O 98, 3RD MAIN ROAD
ESHWARA LAYOUT
7TH PHASE J.P.NAGARA
BANGALORE-560 078. ...RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 OF THE CPC, AGAINST
THE JUDGMENT AND DECREE DATED 30.08.2018 PASSED IN
OS.NO.35/2012 ON THE FILE OF THE I ADDITIONAL SENIOR CIVIL
JUDGE, CHITRADURGA, PARTLY DECREEING THE SUIT OF PLAINTIFF
AND COUNTER CLAIM OF DEFENDANTS FOR PARTITION.
THIS RFA, COMING ON FOR ORDERS, THIS DAY,
P.S.DINESH KUMAR, J., DELIVERED THE FOLLOWING:
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RFA No. 947 of 2019
JUDGMENT
This appeal is of the year 2019 and it is listed today for
non-compliance of office objections. None appears for the
appellant and office objections have not been complied with.
Hence, this appeal is dismissed for non-prosecution.
No costs.
Sd/-
JUDGE
Sd/-
JUDGE
Yn.
