Mr C Ramachandran vs Mr M Mani S/O C K Manicka Achari
2024 Latest Caselaw 1067 Kant

Karnataka High Court

Mr C Ramachandran vs Mr M Mani S/O C K Manicka Achari on 11 January, 2024

                                                 -1-
                                                              NC: 2024:KHC:1621
                                                            RFA No. 453 of 2010
                                                        C/W RFA No. 454 of 2010



                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 11TH DAY OF JANUARY, 2024

                                              BEFORE
                               THE HON'BLE MR JUSTICE G BASAVARAJA
                               REGULAR FIRST APPEAL NO.453 OF 2010
                                              C/W
                               REGULAR FIRST APPEAL NO.454 OF 2010

                      IN RFA NO.453 OF 2010
                      BETWEEN:

                      1.    MR C RAMACHANDRAN
                            S/O LATE CHINNUKUTTI
                            AGED ABOUT 45 YEARS,
                            R/OF NO.5, KEMPANNA ROAD,
                            M.S.NAGARA,
                            BANGALORE-560033
                                                                    ...APPELLANT
                      (BY SRI. J C KUMAR, ADVOCATE)

                      AND:

Digitally signed by
SANDHYA S             1.    MRS VIMALA W/O A AYYAPPA REDDY
Location: High
Court of
Karnataka
                            AGED ABOUT 45 YEARS,
                            NO.442, 10TH CROSS, 2ND CROSS,
                            I BLOCK, KALYANANAGAR, DODDABANASWADI,
                            BANGALORE-560043
                                                              ...RESPONDENT
                      (BY SRI. M.N. UMESH, ADVOCATE
                       FOR S D N PRASAD, ADVOCATE FOR R1
                       SMT. SUMANGALA GACHICHINAMATH, ADVOCATE FOR R2)
                           THIS RFA IS FILED U/S 96 OF CPC, AGAINST THE
                      JUDGEMENT AND DECREE DATED 29.1.10 PASSED IN
                      O.S.NO.15811/2005 ON THE FILE OF V ADDITIONAL CITY
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                                       RFA No. 453 of 2010
                                   C/W RFA No. 454 of 2010



CIVIL JUDGE, BANGALORE, DISMISSING THE SUIT FILED FOR
PERMANENT INJUNCTION.
IN RFA NO.454 OF 2010
BETWEEN:

1.   MR C RAMACHANDRAN
     S/O LATE CHINNUKUTTI
     AGED ABOUT 45 YEARS,
     R/O NO.5, KEMPANNA ROAD,
     M.S.NAGARA, BANGALORE-560033
                                               ...APPELLANT
(BY SRI. J C KUMAR, ADVOCATE)

AND:

1.   MR M MANI
     S/O C K MANICKA ACHARI
     SUBSTITUTED BY MRS VIMALA
     W/O A AYYAPPA REDDYAGED
     ABOUT 45 YEARS, NO.442,
     10TH CROSS, 2ND CROSS, IST BLOCK,
     KALYANANAGAR,
     DODDABANASWADI,
     BANGALORE-560043

2.   MR A MUNIREDDY
     S/O LATE ABBAIAH REDDY
     SINCE DECD BY HIS LRSVANAJA
     W/O LATE A MUNIREDDY
     AGED ABOUT 57 YEARS,
     R/OF NEAR ANJANEYA TEMPLE,
     OLD POST OFFICE ROAD,
     BANASWADI VILLAGE,
     BANGALORE-560043
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                                     RFA No. 453 of 2010
                                 C/W RFA No. 454 of 2010



3.   SRI NANDAKUMAR
     S/O LATE A MUNIREDDY
     AGED ABOUT 37 YEARS,
     R/OF NEAR ANJANEYA TEMPLE
     OLD POST OFFICE ROAD,
     BANASWADI VILLAGE,
     BANGALORE-560043

4.   SRI M SHASHIDHAR
     S/O LATE A MUNIREDDY
     AGED ABOUT 35 YEARS,
     R/OF NEAR ANJANEYA TEMPLE
     OLD POST OFFICE ROAD,
     BANASWADI VILLAGE,
     BANGALORE-560043

5.   SRI PRASANNA REDDY
     S/O LATE A MUNIREDDY
     AGED ABOUT 33 YEARS,
     R/OF NEAR ANJANEYA TEMPLE
     OLD POST OFFICE ROAD,
     BANASWADI VILLAGE,
     BANGALORE-560043

6.   SMT JAGADAMBA
     W/O HARSHAVARDHAN REDDY
     AGED ABOUT 40 YEARS,
     R/OF NO.1951, 9TH BLOCK,
     JAYANAGAR, BANGALORE-560069
                                          ...RESPONDENTS
(BY SRI M.N. UMESH, ADVOCATE
 FOR S D N PRASAD, ADVOCATE FOR C/R1(A);
 SMT. POORNIMA M. ADVOCATE FOR R3;
 R2(A), (B), (C), (D) AND (E) SERVED UNREPRESENTED)
    THIS RFA FILED IS U/S 96 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 29.1.2010 PASSED IN
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                                         RFA No. 453 of 2010
                                     C/W RFA No. 454 of 2010



O.S.NO.2420/1995 ON THE FILE OF THE V ADDL. CITY CIVIL &
SESSIONS JUDGE, BANGALORE, DECREEING THE SUIT FOR
DECLATAION, POSSESSION & EJECTMENT.

     THESE APPEALS, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
                          ORDER

Respondent counsel files a memo as to the death of the

appellant who died on 19th July, 2020. Death certificate of Late

C. Ramachandran is also produced. Same is taken on record.

in view of the death of appellant who died on 19th July, 2020,

appeals stand abated.

Sd/-

JUDGE

LNN