Sabanna vs Chandrashekar
2024 Latest Caselaw 5172 Kant

Karnataka High Court

Sabanna vs Chandrashekar on 20 February, 2024

Author: B.M.Shyam Prasad

Bench: B.M.Shyam Prasad

                                             -1-
                                               NC: 2024:KHC-K:1646-DB
                                                       WA No.200154 of 2023




                              IN THE HIGH COURT OF KARNATAKA,

                                     KALABURAGI BENCH

                          DATED THIS THE 20TH DAY OF FEBRUARY, 2024

                                          PRESENT

                          THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD
                                             AND
                      THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA

                           WRIT APPEAL NO.200154 OF 2023 (GM-CPC)

                   BETWEEN:

                   SABANNA
                   S/O NARASAPPA KUMBAR
                   AGED ABOUT 64 YEARS, OCC: AGRICULTURE
                   R/O ALLOLLI, TQ. SEDAM, DIST. KALABURAGI
                                                               ...APPELLANT

                   (BY SRI ANIL D. RATHOD, ADVOCATE)

                   AND:

                   CHANDRASHEKAR S/O BHIMSHA
Digitally signed
by SWETA           AGED ABOUT 66 YEARS, OCC: AGRICULTURE
KULKARNI           R/O UDGI, TQ. SEDAM, DIST. KALABURAGI.
Location: HIGH
COURT OF                                                      ...RESPONDENT
KARNATAKA
                        THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
                   HIGH COURT ACT, PRAYING TO SET ASIDE THE ORDER DATED
                   26.09.2023 PASSED BY THE LEARNED SINGLE JUDGE, HIGH
                   COURT OF KARNATAKA IN WRIT PETITION NO.202608/2023 OR
                   ISSUE ANY OTHER DIRECTIONS AS THIS HON'BLE COURT
                   DEEMS FIT UNDER THE FACTS AND CIRCUMSTANCES OF
                   CASE.

                        THIS WRIT APPEAL COMING ON FOR ORDERS THIS DAY
                   B.M.SHYAM PRASAD J., DELIVERED THE FOLLOWING:
                            -2-
                             NC: 2024:KHC-K:1646-DB
                                   WA No.200154 of 2023




                        JUDGMENT

On perusal of the records including the memo of

withdrawal, the writ appeal stands dismissed as not

maintainable.

Sd/-

JUDGE

Sd/-

JUDGE

BL